High Courts20 Apr 1990
Besant Nagar Residents Vs Madras Metropolitan Development Authority and Others
Madras High Court · (1990) 1 MLJ 445
Development Control Rules for Greater Mumbai, 1967 — Rule 7
COURT ARCHIVE
Madras High Court judgments
1,04,604 judgments · page 3,274 of 5,231
High Courts20 Apr 1990
R. Bakthavatsalam Vs The Management of Arokkonam Co-op. Urban Bank Ltd. and Others
Madras High Court · (1990) 2 MLJ 247
Constitution of India, 1950 — Article 311
High Courts20 Apr 1990
Government of India and another Vs Maxim A. Lobo and another
Madras High Court · (1990) 83 CTR 103 : (1991) 190 ITR 101 : (1991) 2 LW 21 : (1991) 2 LW 1
Income Tax Act, 1961 — Section 269, 269U, 269U, 269UB, 269UC
High Courts20 Apr 1990Dismissed
V.T. Elaiya Pillai Vs The Deputy Commissioner, H.R. and C.E. Administration Dept, Mayuram
Madras High Court · (1990) 04 MAD CK 0008
High Courts19 Apr 1990
P.J. Sundararajan and Another Vs The Deputy General Manager, Unit Trust of India and Another
Madras High Court · (1990) 2 MLJ 183
Penal Code, 1860 (IPC) — Section 109, 381
High Courts19 Apr 1990
Parameswari Brick Works Vs P.S. Sivaraman
Madras High Court · (1990) 2 MLJ 316
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
High Courts19 Apr 1990
P.J. Sunder Rajan Vs Unit Trust of India and Another V. Dasaseelan Vs Unit Trust of India and Another
Madras High Court · (1991) 2 LLJ 247
Penal Code, 1860 (IPC) — Section 109, 120B, 381, 467, 469
High Courts19 Apr 1990
Selvam Educational and Charitable Trust Vs Madurai Kamaraj University and Others
Madras High Court · (1990) 2 MLJ 288
Constitution of India, 1950 — Article 226
High Courts18 Apr 1990
T.J. Raju Vs P.R. Neelakantan
Madras High Court · AIR 1991 Mad 24 : (1990) 1 LW 655
Presidency Towns Insolvency Act, 1909 — Section 10, 11, 9
High Courts17 Apr 1990
Gnanasigamani Vs Kamala Bai and Another
Madras High Court · (1990) 2 MLJ 80
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts17 Apr 1990
V. Subramanian Vs State of Tamil Nadu
Madras High Court · (1990) 04 MAD CK 0035
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 3
High Courts17 Apr 1990
M. Palani Vs The Executive Engineer, Anti Power Theft Squad, Tamil Nadu Electricity Board and Another
Madras High Court · (1990) 2 MLJ 124
Penal Code, 1860 (IPC) — Section 302
High Courts16 Apr 1990
Babu Xavier Vs Lalchand Munoth
Madras High Court · (1990) 04 MAD CK 0031
Negotiable Instruments Act, 1881 (NI) — Section 118, 138
High Courts16 Apr 1990
United India Insurance Company Ltd. Vs Palaniammal and others
Madras High Court · (1991) ACJ 434 : (1993) 77 CompCas 223
Motor Vehicles Act, 1988 — Section 2, 3, 5, 8, 96
High Courts15 Apr 1990
Flash Builders Vs Appropriate Authority, Income Tax Department and others
Madras High Court · (1993) 199 ITR 112
Income Tax Act, 1961 — Section 269UD, 269UD(1), 269UE, 269UE(2), 269UF
High Courts12 Apr 1990
Rexin Sea (India) Vs Union of India
Madras High Court · (1991) 34 ECC 170 : (1991) ECR 282 : (1991) 53 ELT 218
Central Excise Rules, 1944 — Rule 8Central Excises and Salt Act, 1944 — Section 11BCustoms Act, 1962 — Section 25, 27
High Courts12 Apr 1990
Farook Ali @ Amjath and V. Rajendran (In the matter of the detenu Farook Ali @ Amjath - Petitioner herein) Vs The State of Tamil Nadu
Madras High Court · (1991) LW(Cri) 303
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)(i), 5A
High Courts11 Apr 1990
Meenakshi College for Women Vs University of Madras and others
Madras High Court · AIR 1991 Mad 32
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts11 Apr 1990
Meenakshi College for Women Vs The University of Madras and Others
Madras High Court · (1990) 2 MLJ 231
Constitution of India, 1950 — Article 226
High Courts10 Apr 1990
M. Arumugam Vs The Commissioner, Paramakudi Municipality and Others
Madras High Court · (1990) 2 LW 293 : (1990) 2 MLJ 340
Tamil Nadu District Municipalities Act, 1920 — Section 260, 36