High Courts16 Aug 1990
P. Natesan Vs Tamil Nadu Electricity Board
Madras High Court · (1992) 1 MLJ 79
COURT ARCHIVE
Madras High Court judgments
1,04,604 judgments · page 3,262 of 5,231
High Courts14 Aug 1990Allowed
S. Balu Vs Union of India (UOI) and Others
Madras High Court · (1993) 43 ECC 145
Customs Act, 1962 — Section 111, 112, 124
High Courts14 Aug 1990Dismissed
The Tamil Nadu Electricity Board Vs N.K.S.D. Rathnasabapathy
Madras High Court · (1990) 08 MAD CK 0091
High Courts14 Aug 1990
Annamalai Vs M.A.M. Meyyappan Ambalam and Others
Madras High Court · (1990) 2 LW 224 : (1991) 60 MLJ 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31Hindu Adoptions and Maintenance Act, 1956 — Section 10(iv)
High Courts14 Aug 1990
Sun Paper Mills Ltd. Vs Union of India and others
Madras High Court · (1990) 08 MAD CK 0064
Central Sales Tax Act, 1956 — Section 8(1), 8(2), 8(2A), 8(5)
High Courts13 Aug 1990Dismissed
Hariharan Vs Malliga and Another
Madras High Court · (1991) 1 DMC 347 : (1990) 2 LW 513
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 31, Order 21 Rule 35, Order 21 Rule 37, Order 21 Rule 38Hindu Marriage Act, 1955 — Section 27
High Courts13 Aug 1990
Shaporji Pollonji and Company (P.) Ltd. Salem and Another Vs A. Nishat and Another
Madras High Court · (1990) 2 LW 289 : (1991) 229 MLJ 1
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i), 10(3)(a)(iii), 10(3)(c), 10(3)(e)
High Courts13 Aug 1990
B. Viswanathiah and Co. and others Vs Commissioner of Income Tax
Madras High Court · (1993) 201 ITR 53
Income Tax Act, 1961 — Section 256(2)
High Courts13 Aug 1990
M.M. Selvaraj Vs P. Singaram Pillai and Others
Madras High Court · (1991) 1 LW 548 : (1991) 275 MLJ 1
Transfer of Property Act, 1882 — Section 111(d)
High Courts13 Aug 1990
Daniel and Others Vs Chellakkan Nadar
Madras High Court · (1991) 1 LW 236 : (1990) 2 MLJ 542
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Aug 1990Dismissed
P. Natarajan Chettiar Vs P. Balachandran
Madras High Court · (1990) 08 MAD CK 0008
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts10 Aug 1990Dismissed
Malla Gounder Vs Appukutti and 5 others
Madras High Court · (1990) 08 MAD CK 0086
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 115
High Courts10 Aug 1990Allowed
K. Ramasamy Vs Government of Tamil Nadu and Another
Madras High Court · (1991) 32 ECC 12
Constitution of India, 1950 — Article 226
High Courts10 Aug 1990
Murugan Vs The State
Madras High Court · (1991) CriLJ 1680
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Evidence Act, 1872 — Section 26, 8Penal Code, 1860 (IPC) — Section 201, 302, 304, 306, 316
High Courts10 Aug 1990
E.V. Palanivelu and Others Vs Sri Krishna Talkies, Mint Junction and Others
Madras High Court · (1991) 214 MLJ 1
Madras City Tenants Protection Act, 1922 — Section 9
High Courts10 Aug 1990Dismissed
K. Abdul Wahid Vs The Collector of Customs, Customs Houses, Madras, The Union of India (UOI), State of Tamil Nadu and The Superintendent, Central Prison, Madras
Madras High Court · (1991) LW(Cri) 30
High Courts09 Aug 1990
Balramakrishnaa Flour Mills and another Vs State of Tamil Nadu
Madras High Court · (1990) 08 MAD CK 0061
Tamil Nadu General Sales Tax Act, 1959 — Section 17, 17(1)
High Courts09 Aug 1990Dismissed
Central Organisation of Tamil Nadu Electricity Employees Vs The Chairman, Tamil Nadu Electricity Board, 800, Anna Salai, Madras-2 and The Secretary, The Tamil Nadu Electricity Board, 800, Anna Salai, Madras-2
Madras High Court · (1990) 08 MAD CK 0011
High Courts09 Aug 1990Dismissed
Devi and 3 others Vs Canara Bank
Madras High Court · (1990) 08 MAD CK 0004
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts09 Aug 1990Dismissed
Insurance Inspector, Employees' State Insurance Corporation Vs Venkatesan P.R. Ramakrishnan and V.R. Venkatesan Vs State
Madras High Court · (1991) LW(Cri) 133
Criminal Procedure Code, 1973 (CrPC) — Section 313Employees State Insurance Act, 1948 — Section 85(i)