High Courts04 Jan 1991
Thavasiyappan Vs Periasamy Nadar and others
Madras High Court · (1992) CriLJ 283
Penal Code, 1860 (IPC) — Section 188, 427, 447, 506
COURT ARCHIVE
Madras High Court judgments
1,04,604 judgments · page 3,242 of 5,231
High Courts03 Jan 1991
Commissioner of Income Tax Vs A.M. Saffifulah and Co.
Madras High Court · (1993) 199 ITR 223 : (1993) 69 TAXMAN 406
Income Tax Act, 1961 — Section 271(1), 69
High Courts03 Jan 1991Disposed Off
K. Rajamanickam Vs State of Tamil Nadu
Madras High Court · (2015) 3 MadWNCri 379
High Courts03 Jan 1991
K. Rajamanickam and Others Vs State of Tamil Nadu, Inspector General, Madras and Superintendent, Central Prison, Trichy
Madras High Court · (1991) 01 MAD CK 0067
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Jan 1991
Vidya Charan Shukla Vs Tamil Nadu Olympic Association and another
Madras High Court · AIR 1991 Mad 323 : (1991) CriLJ 2722 : (1991) 2 LW 295
Character Act, 1861 — Section 9Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 39 Rule 1, Order 39 Rule 2A, 151, 39Constitution of India, 1950 — Article 129, 215, 223
High Courts03 Jan 1991
D.D. Chittaranjan Vs Commissioner of Income Tax
Madras High Court · (1992) 193 ITR 238 : (1993) 66 TAXMAN 335
Income Tax Act, 1961 — Section 45, 48
High Courts03 Jan 1991
K. Rajamanickam and Others Vs State of Tamil Nadu, Inspector General and Superintendent, Central Prison
Madras High Court · (1991) 01 MAD CK 0012
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 142, 161, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 173, 173(8), 190
High Courts03 Jan 1991
P. Thulasidas Vs K. Vasanthakumari
Madras High Court · (1991) 01 MAD CK 0003
Cinematograph Act, 1952 — Section 2(c)Copyright Act, 1957 — Section 13(1), 14(1)(c), 14(1)(c), 2(d), 2(f)Presidency Towns Insolvency Act, 1909 — Section 10, 11, 14, 15, 45
High Courts02 Jan 1991
Vaikundam Rubber Company Ltd. Vs State of Tamil Nadu (No. 1)
Madras High Court · (1993) 202 ITR 586
High Courts02 Jan 1991Dismissed
S. Natarajan and others Vs Bala and United India Insurance Co. Ltd., Erode
Madras High Court · (1991) 01 MAD CK 0077
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2
High Courts02 Jan 1991
The Tuticorin Port Trust Vs V. Chockalingam and Others
Madras High Court · (1991) 1 MLJ 506
Constitution of India, 1950 — Article 14, 16
High Courts01 Jan 1991
K. Rajendran Vs Tamil Nadu Handicrafts Development Corp. Ltd. and another
Madras High Court · (1991) 2 LLJ 511
Constitution of India, 1950 — Article 226
High Courts21 Dec 1990
Nagoor Meera Vs The Assistant Director, Enforcement Directorate, Southern Zone, Govt. of India, Shastri Bhavan, III Block, III Floor, 26, Haddows Road, Madras 600006 and Others
Madras High Court · (1991) LW(Cri) 487
Constitution of India, 1950 — Article 19(g)Customs Act, 1962 — Section 110(3)Evidence Act, 1872 — Section 3
High Courts21 Dec 1990
1 M KALYANSUNDARAM (F. P. A. NO. 17 (MAD) OF 1990) 2. SETHURAMAN (F. P. A. NO. 24 (MAD) OF 1990) Vs COMPETENT AUTHORITY.
Madras High Court · (1991) 188 ITR 35
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 2(2)(b)
High Courts21 Dec 1990Allowed
Workmen of Kempt (1) Ltd. Vs Government of Tamil Nadu and Others
Madras High Court · (1993) 3 LLJ 913 : (1991) 1 LW 440
Industrial Disputes Act, 1947 — Section 25(5), 25O, 25O(2), 25O(4), 25O(5)
High Courts21 Dec 1990
M. Kalyansundaram and others Vs Competent Authority
Madras High Court · (1991) 188 ITR 35
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 6, 6(1), 6(2)
High Courts21 Dec 1990
Vispro Foundry Engineers Limited Vs Commercial Tax Officer, Adyar Assessment Circle, Madras
Madras High Court · (1991) 81 STC 169
Central Sales Tax Act, 1956 — Section 8, 8(1), 8(4)Tamil Nadu General Sales Tax Act, 1959 — Section 55
High Courts20 Dec 1990
S. Periannan Vs Commissioner of Income Tax
Madras High Court · (1991) 93 CTR 128 : (1991) 191 ITR 278
Income Tax Act, 1961 — Section 171
High Courts20 Dec 1990
Jithendra Lottery Agency and others Vs State of Tamil Nadu and others
Madras High Court · (1991) 2 MLJ 595
Tamil Nadu General Sales Tax Act, 1959 — Section 53, 56
High Courts20 Dec 1990
Jithendra Lottery Agency Vs State of Tamil Nadu and Others
Madras High Court · (1991) 2 MLJ 595
Tamil Nadu General Sales Tax Act, 1959 — Section 59