High Courts04 Apr 2022Allowed/Disposed Of
Algae Labs Pvt. Ltd Vs State Tax Officer I
Madras High Court · (2022) 04 MAD CK 0013
Central Goods And Services Tax Act, 2017 — Section 129
COURT ARCHIVE
Madras High Court judgments, 2022
956 judgments · page 47 of 48
High Courts01 Apr 2022Disposed Of
P.Nallathambi Vs Deputy Superintendent Of Police And Others
Madras High Court · (2022) 04 MAD CK 0059
High Courts01 Apr 2022Disposed Of
Mathiyalagan Vs Superintendent Of Police
Madras High Court · (2022) 04 MAD CK 0058
High Courts01 Apr 2022Disposed Of
V.Vasanthakumar Vs Union Of India
Madras High Court · (2022) 04 MAD CK 0001
Prohibition Of Benami Property Transactions Act, 1988 — Section 9, 10FD(2)(c), 10FD(2)(d), 10FD(3)(a), 10FD(3)(b), 10FD(3)(c), 10FD(3)(d), 10FD(3)(e), 10FD(3)(f), 10FD(3)(g), 10FD(3)(h), 10FX, 32, 32(2)(a), 32(3),Trademarks Act, 1999 — Section 85, 85(2)(b), 85(3)(a), 85(4)(b)Patents Act, 1970 — Section 116
High Courts31 Mar 2022Allowed/ Disposed Of
Edappadi K.Palanisamy And Others Vs Va.Pugazhendi
Madras High Court · (2022) 03 MAD CK 0016
Indian Penal Code, 1860 — Section 50, 499, 499(iii), 499(4), 500Representation Of The People Act, 1951 — Section 29ACode Of Criminal Procedure, 1973 — Section 204, 251
High Courts31 Mar 2022Allowed
L.Praveen Vs State
Madras High Court · (2022) 03 MAD CK 0015
Indian Penal Code, 1860 — Section 114, 229A, 279, 308Motor Vehicles Act, 1988 — Section 184, 188
High Courts31 Mar 2022Disposed Of
A.Ganesan Vs Javeed Hussain (Died)
Madras High Court · (2022) 03 MAD CK 0013
Code Of Civil Procedure, 1908 — Section 50
High Courts30 Mar 2022Dismissed
T.Lakshmi Vs M.Vasantha And Others
Madras High Court · (2022) 03 MAD CK 0014
High Courts30 Mar 2022Dismissed
Cannou Parimala Rani @ Mary Rosay Parimala Rani Vs Ilamathy And Others
Madras High Court · (2022) 03 MAD CK 0012
Code Of Civil Procedure, 1908 — Section 47, 100, Order 21 Rule 58, Order 21 Rule 90, Order 21 Rule 92(3), Order 21 Rule 97, Order 21 Rule 98(2), Order 21 Rule 102
High Courts25 Mar 2022Dismissed/Disposed Of
Arulmighu Palapattarai Vs Pappayee And Others
Madras High Court · (2022) 03 MAD CK 0011
Limitation Act, 1963 — Article 146ALimitation Act, 1963 — Section 22(1), 203, 204, 220, 221, 223, 223(1), 223(2), 223(5), 387
High Courts25 Mar 2022
K.Umadevi Vs Government Of Tamil Nadu And Others
Madras High Court · (2022) 03 MAD CK 0010
Constitution Of India, 1950 — Article 2, 3, 4, 11, 14, 39, 42, 43, 51(c), 253, 254Punjab Civil Services Rules, Volume I Part I — Rule 8.127Central Civil Services (Leave) Rules, 1972 — Rule 43
High Courts23 Mar 2022Disposed Of
Krishnamoorthy Vs State
Madras High Court · (2022) 03 MAD CK 0008
Constitution Of India, 1950 — Article 48A, 51A(g)Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1), 21(4), 21(4A)
High Courts23 Mar 2022Allowed
Malliga Vs P.Kumaran
Madras High Court · (2022) 03 MAD CK 0007
Code Of Civil Procedure, 1908 — Order 8 Rule 5Evidence Act, 1872 — Section 58, 63, 68, 69, 70Indian Succession Act, 1825 — Section 63(1)(c)
High Courts18 Mar 2022
State Vs A.Sivakumar
Madras High Court · (2022) 03 MAD CK 0009
Indian Penal Code, 1860 — Section 147, 323, 374, 384, 420, 466, 467Tamil Nadu Prohibition Of Harassment Of Woman Act, 1998 — Section 4, 8(3)Code Of Criminal Procedure, 1973 — Section 41(a), 73, 82, 155
High Courts17 Mar 2022
Registrar General And Others Vs State Bank Of India
Madras High Court · (2022) 03 MAD CK 0006
Tamil Nadu Motor Vehicles Accident Claims Tribunal Rules, 1989 — Rule 20, 20(7), 20(8), 20(9), 20(10), 24Tamil Nadu Pension Rules, 1978 — Rule 9(b)Indian Penal Code, 1860 — Section 409, 120B, 193, 201, 205, 209, 259, 260, 323, 324, 341, 380, 403, 409, 411, 418, 419, 420, 465, 466, 467, 468, 471, 477A, 506(II)
High Courts11 Mar 2022Dismissed
Air Corporation Employees Union Vs Union Of India And Others
Madras High Court · (2022) 03 MAD CK 0005
Constitution Of India, 1950 — Article 9, 12, 14, 16, 21, 32, 226, 311Industrial Disputes Act, 1947 — Section 9A, 11, 25(O), 49Indian Contract Act, 1872 — Section 23
High Courts04 Mar 2022Dismissed/Disposed Of
O.Selvam And Others Vs Commissioner Of School Education And Others
Madras High Court · (2022) 03 MAD CK 0004
High Courts03 Mar 2022Disposed Of
Rangarajan Narasimhan Vs Additional Chief Secretary To Government And Others
Madras High Court · (2022) 03 MAD CK 0003
Constitution Of India, 1950 — Article 226Tamil Nadu Temple Entry Authorisation Act, 1947 — Section 4
High Courts03 Mar 2022Dismissed
Irfan Vs K.S.Kumaran And Others
Madras High Court · (2022) 03 MAD CK 0002
Motor Vehicles Act, 1988 — Section 4, 18, 163AIndian Penal Code, 1860 — Section 304A
High Courts02 Mar 2022Disposed Of
M/s Oil and Natural Gas Corporation Ltd And Others Vs Rajeswari And Others
Madras High Court · (2022) 03 MAD CK 0017
Land Acquisition Act, 1894 — Section 4(1), 5A, 6(1), 28