High Courts17 Nov 2022
Tajdeen Vs State
Madras High Court · (2022) 11 MAD CK 0103
Cigarette And Other Tobacco Products Acts, 2003 — Section 7(1), 20(2)Indian Penal Code, 1860 — Section 229A, 273, 328
COURT ARCHIVE
Madras High Court judgments, 2022
956 judgments · page 11 of 48
High Courts17 Nov 2022
Gunasundari And Others Vs State
Madras High Court · (2022) 11 MAD CK 0102
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 307, 324, 506(ii)
High Courts17 Nov 2022
Chinraj Vs State
Madras High Court · (2022) 11 MAD CK 0101
Indian Penal Code, 1860 — Section 229A, 366Prohibition Of Child Marriage Act, 2006 — Section 9Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 6
High Courts17 Nov 2022
R.Kuppan Vs Inspector Of Police
Madras High Court · (2022) 11 MAD CK 0100
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(A), 4(1)(aaa), 4(1)(i)Indian Penal Code, 1860 — Section 229A
High Courts17 Nov 2022
Arjunan Vs State
Madras High Court · (2022) 11 MAD CK 0099
Protection Of Children From Sexual Offences Act, 2012 — Section 9(m), 10, 11(1), 12Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 229A
High Courts17 Nov 2022
Shobana Vs State
Madras High Court · (2022) 11 MAD CK 0098
Indian Penal Code, 1860 — Section 229A, 302
High Courts17 Nov 2022
Kadhirvel And Others Vs State
Madras High Court · (2022) 11 MAD CK 0097
Indian Penal Code, 1860 — Section 174(iii)(a), 229A, 306Code Of Criminal Procedure, 1973 — Section 174(3)
High Courts17 Nov 2022
Natesan Vs State
Madras High Court · (2022) 11 MAD CK 0096
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1)(b), 4(1)(g), 4(1A)Indian Penal Code, 1860 — Section 229A
High Courts17 Nov 2022
Elaiyaperumal Vs State
Madras High Court · (2022) 11 MAD CK 0095
Indian Penal Code, 1860 — Section 229A, 380, 457
High Courts16 Nov 2022
Kumar Vs State
Madras High Court · (2022) 11 MAD CK 0114
Cigarette And Other Tobacco Products Acts, 2003 — Section 6(b), 24(1)Indian Penal Code, 1860 — Section 229A, 328
High Courts16 Nov 2022
Sakthivel And Others Vs State
Madras High Court · (2022) 11 MAD CK 0113
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 307, 324, 341, 427, 436, 452, 506(ii)
High Courts16 Nov 2022
Vignesh Vs State
Madras High Court · (2022) 11 MAD CK 0112
Indian Penal Code, 1860 — Section 229A, 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 5(j)(ii), 6Code Of Criminal Procedure, 1973 — Section 164
High Courts16 Nov 2022
Udhayakumar Vs State
Madras High Court · (2022) 11 MAD CK 0111
Protection Of Children From Sexual Offences Act, 2012 — Section 3(m), 9(n), 9(1), 10Code Of Criminal Procedure, 1973 — Section 167(2), 164Indian Penal Code, 1860 — Section 229A
High Courts16 Nov 2022
Surya Vs State
Madras High Court · (2022) 11 MAD CK 0110
Indian Penal Code, 1860 — Section 229A, 294(b), 341, 392, 397, 506(ii)
High Courts16 Nov 2022
P.Selvam Vs State Of Tamil Nadu
Madras High Court · (2022) 11 MAD CK 0109
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 307, 323, 324
High Courts16 Nov 2022
Yogesh @ Yogarathinam Vs State
Madras High Court · (2022) 11 MAD CK 0108
Indian Penal Code, 1860 — Section 34, 229ANarcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77
High Courts16 Nov 2022
R.Sathish Vs State Of Tamil Nadu
Madras High Court · (2022) 11 MAD CK 0107
Indian Penal Code, 1860 — Section 229A, 302, 342
High Courts16 Nov 2022
Raja Vs State
Madras High Court · (2022) 11 MAD CK 0106
Indian Penal Code, 1860 — Section 229A, 366Prohibition Of Child Marriage Act, 2006 — Section 9Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts16 Nov 2022
Shobankumar Vs State
Madras High Court · (2022) 11 MAD CK 0105
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts16 Nov 2022
Prabu @ Prabakaran Vs State
Madras High Court · (2022) 11 MAD CK 0104
Indian Penal Code, 1860 — Section 120(b), 229A, 395, 397