High Courts04 Jan 2017
P.B.Prince Andrew, & Anr. Vs K.V.Rathnam
Madras High Court · (2017) 01 MAD CK 0239
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 93 of 95
High Courts04 Jan 2017Dismissed
Smt.Komalavalli W/o.Mr.Rajamani Vs Mrs.Veena Madhusudhan W/o.Mr.Madhusudhan
Madras High Court · (2017) 01 MAD CK 0238
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960, Section 4
High Courts04 Jan 2017
A.K.S.Ravichandar Vs Venkateswara Hospitals
Madras High Court · (2017) 01 MAD CK 0237
High Courts04 Jan 2017Allowed
RM.Chockalingam Ambalam Vs S.M.M.PR.Ramaswamy Ambalam (Died), & Ors.
Madras High Court · (2017) 01 MAD CK 0236
Code of Civil Procedure, 1908, Section 11 - Res JudicataCode of Criminal Procedure, 1973, Section 144 - Power to issue order in urgent cases of nuisance or apprehended
High Courts04 Jan 2017Allowed
Thangappan (died) Vs Kumarasamy
Madras High Court · (2017) 2 LW 616 : (2017) 2 MLJ 655
High Courts04 Jan 2017Disposed Off
B. Janakiram Vs State of Tamilnadu
Madras High Court · (2017) 1 LLN 461
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Section 114Industrial Disputes Act, 1947 - Section 18(3)Tamil Nadu Co-operative Societies Act, 1983 - Section 180
High Courts04 Jan 2017Disposed off
AR.A.S. Auto Private Limited Vs The Regional Provident Fund Commissioner, Madurai
Madras High Court · (2017) 2 CLR 209
Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14B, Section 7Q
High Courts04 Jan 2017Allowed
A.K.S. Ravichandar Vs Venkateswara Hospitals
Madras High Court · (2017) 2 MLJ 99
Specific Relief Act, 1963 - Section 34, Section 37, Section 38, Section 6
High Courts04 Jan 2017Dismissed
Thol. Thirumavalavan Vs The State of Tamil Nadu
Madras High Court · (2017) 1 CTC 379 : (2017) 2 MLJ 113 : (2017) 1 WritLR 597
Constitution of India, 1950 - Article 226
High Courts04 Jan 2017Dismissed
Commissioner of Income Tax Vs Vinzas Solutions India Private Limited
Madras High Court · (2017) 292 CurTR 332 : (2017) 392 ITR 155 : (2017) 245 Taxman 289
Income Tax Act, 1961 - Section 194J, Section 40(a)(ia), Section 9(1)(vi)
High Courts04 Jan 2017Dismissed
T. Joy Thomas Vs The Director General
Madras High Court · (2017) LIC 1810 : (2017) 2 LLN 508
Central Reserve Police Force Act, 1949 - Section 11(1)
High Courts04 Jan 2017Allowed
Sree Gokulam Chit and Finance Company Pvt. Limited Vs R. Balachandran
Madras High Court · (2017) 1 LW(Crl) 410 : (2017) 2 MLJCriminal 415
Criminal Procedure Code, 1973 (CrPC) - Section 256
High Courts04 Jan 2017Allowed
R. Kannan Vs M. Anbazhagan
Madras High Court · (2017) 3 LW 76 : (2017) 3 MLJ 829
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 46B, Order 21 Rule 48
High Courts03 Jan 2017
N.Thilakavathi Vs R.Santhamani & ors.
Madras High Court · (2017) 01 MAD CK 0235
High Courts03 Jan 2017Disposed Off
M/s.Renaissance RTW Asia (P) Limited, & Anr. Vs Nil
Madras High Court · (2017) 01 MAD CK 0234
Companies Act, 1956, Section 391, Section 251, Section 394, Section 231, Section 235, Section 250A - Power
High Courts03 Jan 2017Disposed Off
Lancor Guduvanchery Developments Limited, & Anr. Vs Lancor Holdings Limited
Madras High Court · (2017) 01 MAD CK 0232
Companies Act, 1956, Section 543, Section 237, Section 391, Section 394, Section 231, Section 542 - Power of
High Courts03 Jan 2017Dismissed
L.Sivalingam, & Ors. Vs N.Sivalingam
Madras High Court · (2017) 01 MAD CK 0231
High Courts03 Jan 2017
K. Iyeswaran (since deceased) Vs G.Iyeswarialakshmi
Madras High Court · (2017) 01 MAD CK 0230
Contract Act, 1872, Section 12 - What is a sound mind for the purposes of contracting
High Courts03 Jan 2017
M.S.Sharmila Vs The Secretary to the Government,
Madras High Court · (2017) 01 MAD CK 0229