Code of Criminal Procedure, 1973, Section 451 - Order for custody and disposal of property pending trial in certain casesIndian Penal Code, 1860, Section 420,

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High Courts10 Jan 2017Disposed Off

Nazeem, & Anr. Vs The State rep. By Inspector of Police

Madras High Court · (2017) 01 MAD CK 0277

Indian Penal Code, 1860, Section 120B, Section 420, Section 468, Section 471, Section 201 - Punishment of criminal conspiracy -

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High Courts10 Jan 2017

G.K.Sudhakarran Vs Mrs.S.Girija, & Anr.

Madras High Court · (2017) 01 MAD CK 0276

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High Courts10 Jan 2017

The Managing Director, Tamil Nadu State Transport Corporation Vs Jamuna Rani, & Ors.

Madras High Court · (2017) 01 MAD CK 0275

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High Courts10 Jan 2017Disposed Off

M/s.Oriental Insurance Company Limited Vs Sakthivel, & Anr.

Madras High Court · (2017) 01 MAD CK 0274

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High Courts10 Jan 2017Allowed

Dr.Paul Devanesan Vs The Thasildar, Karaikudi

Madras High Court · (2017) 01 MAD CK 0273

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High Courts10 Jan 2017Disposed Off

A.Kuppuraj Vs Venkatapathy

Madras High Court · (2017) 01 MAD CK 0272

Provincial Insolvency Act, 1920, Section 10, Section 13 - Conditions on which debtor may petition - Contents of petition

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High Courts10 Jan 2017

Anandaraj Vs State

Madras High Court · (2017) 01 MAD CK 0271

Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 34, Sect

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High Courts10 Jan 2017Disposed Off

M/S.Paramount Shipping Services Pvt. Ltd. Rep. by its Director K.Rathnakumar Vs The Deputy Commercial Tax Officer

Madras High Court · (2017) 01 MAD CK 0270

Tamil Nadu Value Added Tax Act, 2006, Section 3(2) -Tamil Nadu Value Added Tax Rules, 2007, Rule 15(19)(b)

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High Courts10 Jan 2017Dismissed

Union of India Vs R. Rajendran

Madras High Court · (2017) LIC 884

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High Courts10 Jan 2017Dismissed

Mrs. V.P. Maragathamani Vs The Authorised Officer (Recovery)

Madras High Court · (2017) 3 MLJ 329

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High Courts10 Jan 2017Dismissed

A.V. Ram Balaji Vs M/s. Hotel Silver Stars Pvt. Ltd.

Madras High Court · (2017) 3 CTC 538 : (2017) 2 ICC 100 : (2017) 1 LW 972

Specific Relief Act, 1963 - Section 16(c)

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High Courts10 Jan 2017Allowed

Suresh @ Pallu Suresh Vs State

Madras High Court · (2017) 1 MLJCriminal 487

Penal Code, 1860 (IPC) - Section 294(b), Section 307

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High Courts10 Jan 2017Dismissed

N. Periyasamy Vs Gnanasoundari

Madras High Court · (2017) 172 AIC 585

Specific Relief Act, 1963 - Section 16, Section 20

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