High Courts27 Jan 2017
C.Manjula Vs C.Sathyanarayana Rao & Ors.
Madras High Court · (2017) 01 MAD CK 0103
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 82 of 95
High Courts27 Jan 2017
G.M.Pens International Pvt Limited by its Company Secretary Vs Bright Brothers Limited
Madras High Court · (2017) 01 MAD CK 0102
Code of Civil Procedure, 1908, Order 7Rule 1 -Trade Marks Act, 1999, Section 30, Section 17 - Limits on effect of registered trade mark
High Courts27 Jan 2017
Union of India Vs P.Shyamala & Anr.
Madras High Court · (2017) 01 MAD CK 0101
Constitution of India, Article 14, Article 141, Article 1, Article 2 -BSNL CDA Rules, 2006, - Rule 36, Rule 4(1)(a)
High Courts27 Jan 2017
Athappan(deceased) Vs Sengoda Gounder
Madras High Court · (2017) 01 MAD CK 0100
High Courts27 Jan 2017
A.Govindasamy (deceased) & Ors. Vs Viswanathan
Madras High Court · (2017) 01 MAD CK 0099
High Courts25 Jan 2017Disposed Off
M. Ramani Vs Tamilnadu Generation and Distribution Corporation
Madras High Court · (2017) 153 FLR 732 : (2017) LIC 1005 : (2017) 1 LLJ 722
Apprentices Act, 1961 - Section 22(1)
High Courts25 Jan 2017Disposed Off
Anusuyamma Vs Srinivasa Reddy
Madras High Court · (2017) AIRCC 1037
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts25 Jan 2017Dismissed
Subru @ Subramani Vs State
Madras High Court · (2017) 2 MLJCriminal 63
Criminal Procedure Code, 1973 (CrPC) - Section 357AEvidence Act, 1872 - Section 3, Section 9Penal Code, 1860 (IPC) - Section 376(D), Section 376(D)
High Courts25 Jan 2017Dismissed
A.S. Anwardeen Vs Barakkathulla
Madras High Court · (2017) 172 AIC 577
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, Section 420
High Courts25 Jan 2017Dismissed
Mrs.Sandhya Varma Vs Union of India rep by Inspector of Police, CBI
Madras High Court · (2017) 01 MAD CK 0066
Code of Criminal Procedure, 1973, Section 173, Section 161, Section 239 - Report of police officer on completion of Investigation - Examination of witnesses by police - Wh
High Courts25 Jan 2017Allowed
R.Ranga Babu, & Ors. Vs AR.Devendran
Madras High Court · (2017) 01 MAD CK 0065
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960, Section 10(3)(a)(3)
High Courts25 Jan 2017Dismissed
G.Punniyamoorthy, & Ors. Vs Krishnamoorthy (Died), & Ors.
Madras High Court · (2017) 01 MAD CK 0064
High Courts25 Jan 2017
P. Murthy Vs The Collector of Cuddalore
Madras High Court · (2017) 01 MAD CK 0063
Legal Services Authorities Act, 1987, Section 21 - Award to Lok Adalat
High Courts25 Jan 2017Allowed
T.Thirunavukarasu Vs The District Collector, Thiruvarur District
Madras High Court · (2017) 01 MAD CK 0062
High Courts25 Jan 2017
R.Subramanian Vs The Regional Transport Authority
Madras High Court · (2017) 01 MAD CK 0060
Motor Vehicles Act, 1988, Section 72, Section 72, Section 81, Section 81, Section 82, Section 82,
High Courts25 Jan 2017
M.Karunagaran Vs The Secretary Chennai Port Trust Administrative Office
Madras High Court · (2017) 01 MAD CK 0059
High Courts25 Jan 2017
M.Ammasayappan & ors. Vs Muthusamy (died) & ors.
Madras High Court · (2017) 01 MAD CK 0058
Code of Civil Procedure, 1908, Section 151, Order 26Rule 9, Order 26Rule 13, Order 26Rule 14,
High Courts25 Jan 2017Allowed
A.T.Jacob, & Ors. Vs State of Tamil Nadu rep. by the Sub Inspector of Police, & Anr.
Madras High Court · (2017) 01 MAD CK 0057
Code of Criminal Procedure, 1973, Section 482, Section 196(1) - Saving of inherent powers of High Court - Prosecution for offences against the State and for criminal conspiracy to commit such
High Courts25 Jan 2017
Anthonysamy Vs Ilayaperumal @ Vellapandi Nadar (Died)
Madras High Court · (2017) 01 MAD CK 0056
Code of Civil Procedure, 1908, Order 21Rule 32(1), Order 21Rule 32(5)
High Courts25 Jan 2017Dismissed
R.Sivasubramaniyan Vs R.Periasamy, & Ors.
Madras High Court · (2017) 01 MAD CK 0055
Code of Civil Procedure, 1908, Section 24, Section 113 - General power of transfer and withdrawal - Reference to High CourtSuccession Act, 1925, Section