High Courts08 Feb 2017Disposed Off
J. Mohan Vs Rukkumaniammal
Madras High Court · (2017) AIR(Madras) 114
Evidence Act, 1872 - Section 114
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 75 of 95
High Courts07 Feb 2017
Sanjeev Ramachandran Vs Chandrika Sridhar
Madras High Court · (2017) 02 MAD CK 0238
Guardian and Wards Act, 1980, Section 3, Section 25, Section 10, Section 7
High Courts07 Feb 2017Disposed Off
K.R.Parthiban Vs Trishla & Ors
Madras High Court · (2017) 02 MAD CK 0236
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960, Section 8 -Rent Control Act, 2009, Section 8, Section 8(5), Section 10(
High Courts07 Feb 2017Dismissed
N.Pakthavathsalam Vs K.Pramila, & Anr.
Madras High Court · (2017) 02 MAD CK 0235
Constitution of India, Article 133 - Appellate jurisdiction of Supreme Court in appeals from High Courts in regard to civil mattersCode of Civil Procedure, 1908, Section 24
High Courts07 Feb 2017Dismissed
K.Nagamani @ Nagamuni, & Ors. Vs K.R.Shanmugam (Died), & Ors.
Madras High Court · (2017) 02 MAD CK 0234
Companies Act, 1956, Section 430 - Contributories in case of death of member.
High Courts07 Feb 2017Dismissed
Tamil Nadu State Transport Corporation Vs M/s. ELGI Rubber Company Ltd.
Madras High Court · (2017) 2 MLJ 724
High Courts07 Feb 2017Disposed off
K. Subramanian Vs Registrar Department of Cooperative Societies No.170, Periyar EVR Salai Kilpauk, Chennai-600 010
Madras High Court · (2017) 153 FLR 298
Industrial Disputes Act, 1947 - Section 10(1), Section 12
High Courts07 Feb 2017Disposed Off
S. Kannan Vs State
Madras High Court · (2017) 1 LW(Crl) 341 : (2017) 2 MLJCriminal 139
Criminal Procedure Code, 1973 (CrPC) - Section 167Unlawful Activities (Prevention) Act, 1967 - Section 43D(5)
High Courts07 Feb 2017Disposed Off
D. Vidya Vs R. Saravanakumar
Madras High Court · (2017) AIR(Madras) 86
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2Hindu Marriage Act, 1955 - Section 12(1)(c)
High Courts07 Feb 2017Allowed
Krishnaraj Vs The Deputy Superintendent of Police
Madras High Court · (2017) 2 MLJCriminal 95
Penal Code, 1860 (IPC) - Section 107, Section 306
High Courts07 Feb 2017Disposed Off
Shevapet Sowrashtra Vidhyalaya Sabai Trust Vs Sri Panduranganadhaswami Devasthanam
Madras High Court · (2017) 2 CTC 173 : (2017) 1 LW 740 : (2017) 2 MLJ 548
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Section 92, Section 92
High Courts07 Feb 2017Disposed Off
Thooku Parambath Ravindran Vs Kandoth Poyil Pradeep
Madras High Court · (2017) 1 RCRRent 374
Pondicherry Buildings (Lease and Rent Control) Act, 1969 - Section 10(3)(a)(iii), Section 2(7a)
High Courts07 Feb 2017Disposed Off
Ponnuthai Vs Thiru V.M. Xavier Chrisso Nayagam, Chepauk, Chennai-5
Madras High Court · (2017) 3 CTC 783 : (2017) 3 MLJ 565
Contempt of Courts Act, 1971 - Section 11, Section 20
High Courts06 Feb 2017
P.K.Selvaraj Vs K.Kannan(died) & Ors.
Madras High Court · (2017) 02 MAD CK 0231
Code of Civil Procedure, 1908, Order 41Rule 31 -Succession Act, 1925, Section 37 - Where intestate has left child or children only
High Courts06 Feb 2017
Anitha Vs Mohan & Ors
Madras High Court · (2017) 02 MAD CK 0230
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 7Rule 11 -
High Courts06 Feb 2017Dismissed
I. Margo, & Anr. Vs The Inspector of Police, CBI (Anti Corruption Branch), & Anr.
Madras High Court · (2017) 02 MAD CK 0229
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 406, Section 120 - Punishm
High Courts06 Feb 2017Dismissed
Mehrunnisa Begum (Died), & Ors. Vs M.Rajangam
Madras High Court · (2017) 02 MAD CK 0228