COURT ARCHIVE

Madras High Court judgments, 2017

1,889 judgments · page 72 of 95

High Courts14 Feb 2017

R.Murugan Vs The Authorised Officer & Anr.

Madras High Court · (2017) 02 MAD CK 0280

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 13 - Enforcement of security interest

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High Courts14 Feb 2017Dismissed

Dr. G. Srinivasan Vs M/s. Voltamp Transformers Limited

Madras High Court · (2017) AIR(Madras) 144 : (2017) 2 MLJ 571 : (2017) 70 PTC 577

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1, Order 8 Rule 6 (a)Patents Act, 1970 - Section 10

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High Courts14 Feb 2017Dismissed

C. Jaichander Vs E. Rajalakshmi

Madras High Court · (2017) 2 CTC 544

Limitation Act, 1963 - Article 137

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High Courts14 Feb 2017Allowed

Rajmohan Vs Venkatachala Padayaachi (Deceased)

Madras High Court · (2017) 3 CTC 642 : (2017) 3 MLJ 176

Limitation Act, 1963 - Article 65

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High Courts14 Feb 2017Disposed Off

Devendrametha Vs R. Sakkaraiappan

Madras High Court · (2017) 3 MLJ 482

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts13 Feb 2017Dismissed

T.Murugasen Vs The Government of Tamil Nadu rep. by its Secretary to Government Highways Department, & Ors.

Madras High Court · (2017) 02 MAD CK 0279

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High Courts13 Feb 2017

Ashok Kumar Jain Vs The Madras Kirana Merchants Association

Madras High Court · (2017) 02 MAD CK 0278

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High Courts13 Feb 2017Dismissed

Kannan @ Krishnamurthy Vs Ramanathan, & Ors.

Madras High Court · (2017) 02 MAD CK 0277

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High Courts13 Feb 2017

R.Senthur Raja Vs Dr.S.Peter

Madras High Court · (2017) 02 MAD CK 0276

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High Courts13 Feb 2017

M/s.Muller + Partner GmbH Vs M/s.Ace Express Logistics Pvt. Ltd.

Madras High Court · (2017) 02 MAD CK 0275

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High Courts13 Feb 2017

T.Rajkumar Vs Dr.Palaniappan, & Anr.

Madras High Court · (2017) 02 MAD CK 0274

Code of Civil Procedure, 1908, Order 8Rule 9

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High Courts13 Feb 2017Dismissed

K.A.Nachimuthu Vs A.Veera Ravi & Ors

Madras High Court · (2017) 02 MAD CK 0273

Code of Civil Procedure, 1908, Section 94, Order 26Rule 9, Order 39Rule 7(1)(a) - Supplemental proceedings

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High Courts13 Feb 2017Disposed Off

C.K.Azeez Vs N.Venkatesh

Madras High Court · (2017) 02 MAD CK 0272

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High Courts13 Feb 2017

The Oriental Insurance Co. Ltd. Vs Aliammal

Madras High Court · (2017) 02 MAD CK 0271

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High Courts13 Feb 2017Allowed

Thangavelu Vs Ranganayagi

Madras High Court · (2017) 02 MAD CK 0270

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High Courts13 Feb 2017Dismissed

Subramanian, & Ors. Vs Kalliaperumal, & Ors.

Madras High Court · (2017) 02 MAD CK 0269

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High Courts13 Feb 2017

P.G.Murugesan Vs P.S.Kumaravel

Madras High Court · (2017) 02 MAD CK 0268

Code of Civil Procedure, 1908, Order 26Rule 9

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High Courts13 Feb 2017

The Branch Manager Vs Indirani

Madras High Court · (2017) 02 MAD CK 0267

Motor Vehicles Act, 1988, Section 129, Section 129 - Wearing of protective headgear

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High Courts13 Feb 2017Dismissed

Jayaram Naidu Vs Vasanthi Kumari, & Ors.

Madras High Court · (2017) 02 MAD CK 0266

Code of Civil Procedure, 1908, Section 100 - Second appealTransfer of Property Act, 1882, Section 14 - Rule against perpetuityRegistration Act, 190

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High Courts13 Feb 2017Allowed

Sivamani Vs The District Collector, Trichy District, & Ors.

Madras High Court · (2017) 02 MAD CK 0265

Constitution of India, Article 226 - Power of High Courts to Issue certain writs

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