High Courts21 Feb 2017Dismissed
Tamil Nadu Electricity Board Vs Thiru. T.M. Babu
Madras High Court · (2017) 2 LLJ 249
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 68 of 95
High Courts21 Feb 2017Disposed off
K. Amutha Vs Ramesh Sindwani
Madras High Court · (2017) LabLR 671 : (2017) 2 LLJ 172
Workmens Compensation Act, 1923 - Section 30, Section 4A(l)
High Courts21 Feb 2017Partly Allowed
V. Rajmanohar Vs V. Mohamed Sadiq
Madras High Court · (2017) 3 MLJ 96
High Courts21 Feb 2017Dismissed
Neela Vs Raja alias Rajapan
Madras High Court · (2017) 2 LW 659 : (2017) 3 MLJ 76
Evidence Act, 1872 - Section 32(5)
High Courts21 Feb 2017Dismissed
Elangovan Vs Sivasamy
Madras High Court · (2017) 3 MLJ 88
Negotiable Instruments Act, 1881 (NI) - Section 118
High Courts21 Feb 2017Dismissed
Kasthuri Bai Vs V. Ashok Kumar
Madras High Court · (2017) 2 CTC 35 : (2017) 1 HLR 647 : (2017) 3 MLJ 12
Evidence Act, 1872 - Section 69
High Courts21 Feb 2017Dismissed
Vasanthakumari Vs Nagarajan
Madras High Court · (2017) 3 MLJ 435
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts21 Feb 2017Disposed Off
K.S. Vimaleswaran Vs C.P.S. Charumathi
Madras High Court · (2017) AIR(Madras) 102
Constitution of India, 1950 - Article 21Hindu Marriage Act, 1955 - Section 13, Section 24
High Courts21 Feb 2017Disposed Off
Nachimuthu Vs Rengasamy
Madras High Court · (2017) 3 MLJ 526
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts21 Feb 2017Dismissed
Arulmigu Mariamman @ Santhana Mariamman Thirukoil Konar Community through its Nattanmai, Kannan Vs Arulmigu Mariamman @ Santhana Mariamman Thirukoil, & Ors.
Madras High Court · (2017) 02 MAD CK 0012
High Courts21 Feb 2017Dismissed
M.Yogananthavel Vs The District Manager, Tamil Nadu State Marketing Corporation Limited(TASMAC)
Madras High Court · (2017) 02 MAD CK 0011
High Courts21 Feb 2017
Rukmani Vs Mohammed Yusuf (Deceased)
Madras High Court · (2017) 02 MAD CK 0010
High Courts21 Feb 2017Allowed
S.Rajasironmaniammal, & Ors. Vs S.S.S.Ganesan, & Anr.
Madras High Court · (2017) 02 MAD CK 0009
High Courts21 Feb 2017Dismissed
The New India Assurance Company Ltd., represented by its Branch Manager Vs Rajan @ Thatesh Rajan, & Anr.
Madras High Court · (2017) 02 MAD CK 0008
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Order 41Rule 33
High Courts20 Feb 2017Disposed Off
R.M. Nachiappan Vs S. Nachammai
Madras High Court · (2017) 2 MLJ 701
Succession Act, 1925 - Section 217
High Courts20 Feb 2017Dismissed
S. Soundarajan Vs The Tamilnadu Pollution Control Board, Rep. By its Chairman, No.76, Mount Salai, Guindy, Chennai
Madras High Court · (2017) 3 MLJ 309
High Courts20 Feb 2017Disposed Off
Saradha V. Ram (Deceased) Vs R. Ramabai
Madras High Court · (2017) 2 LW 357 : (2017) 3 MLJ 198
High Courts20 Feb 2017Dismissed
P. Subramani Vs The Reserve Bank of India
Madras High Court · (2017) 1 LW(Crl) 476 : (2017) 2 MLJCriminal 29
Criminal Procedure Code, 1973 (CrPC) - Section 245(2)
High Courts20 Feb 2017Dismissed
M/s. Chinthamani Foods & Feeds (P) Ltd. Vs D. Chandrasekar
Madras High Court · (2017) 2 MLJCriminal 42
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 139
High Courts20 Feb 2017Dismissed
M. Subramonia Pillai Vs Nagarajan
Madras High Court · (2017) 3 LW 265 : (2017) 3 MLJ 670
Civil Procedure Code, 1908 (CPC) - Section 100, Section 20