High Courts08 Jun 2017Dismissed
SERVICE DOCTORS WELFARE ASSOCIATION Vs PRINCIPAL SECRETARY TO GOVERNMENT
Madras High Court · (2017) 06 MAD CK 0133
Constitution of India, Article 32 - Remedies for enforcement of rights conferred by this Part
COURT ARCHIVE
Madras High Court judgments, 2017
1,889 judgments · page 31 of 95
High Courts08 Jun 2017Dismissed
Youth Wing Social and Welfare Association, Rep. by its Secretary, N.Sankar Vs The Superintendent of Police, Dindigul District, & Ors.
Madras High Court · (2017) 06 MAD CK 0132
High Courts08 Jun 2017
G.Ahmed Anwer, & Ors. Vs The State of Tamilnadu, Represented by The Secretary, Ministry of Health and Family Welfare (ME) Department, & Ors.
Madras High Court · (2017) 06 MAD CK 0131
High Courts07 Jun 2017Allowed
N.Jeyaram Sidharth Vs The District Collector, Sivagangai, & Ors.
Madras High Court · (2017) 06 MAD CK 0130
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts07 Jun 2017Allowed
Y MARIYA SELVAM Vs E YESURAJ; STELLA BEVI; CASTRO; WENSTRO
Madras High Court · (2017) 06 MAD CK 0129
Code of Civil Procedure, 1908, Order 7Rule 1 -Specific Relief Act, 1963, Section 16(c) - Personal bars to reliefLimitation Act, 1963
High Courts07 Jun 2017Dismissed
N RAMJI Vs ASHWATH NARAYAN RAMJI
Madras High Court · (2017) 06 MAD CK 0128
Code of Civil Procedure, 1908, Order 2Rule 2, Order 7Rule 11 -Companies Act, 1956, Section 111, Section 1
High Courts07 Jun 2017
Mohamed Diwan & Ors. Vs A.Venkatesh & Anr.
Madras High Court · (2017) 06 MAD CK 0127
Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtTamil Nadu Buildings (Lease and Rent Control) Act, 1960, Section 10(2)
High Courts07 Jun 2017
P.Sulochana Vs P.S.Raju & Ors.
Madras High Court · (2017) 06 MAD CK 0126
Code of Civil Procedure, 1908, Section 152 - Amendment of judgments, decrees or ordersLimitation Act, 1963, Section 54, Article 54
High Courts07 Jun 2017Dismissed
A.Madathiammal Vs A.Subbiah, & Anr.
Madras High Court · (2017) 06 MAD CK 0125
Code of Civil Procedure, 1908, Section 115 - RevisionLimitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
High Courts07 Jun 2017
International Youth FellowShip in Chirst (IYFC), represented by its Founder and Managing Trustee pastor G.Nellaikumar Vs The Director of Social Defence Directorate of Social Defence, & Ors.
Madras High Court · (2017) 06 MAD CK 0124
Juvenile Justice (Care and Protection of Children) Act, 2015, Section 41(1)
High Courts07 Jun 2017Dismissed
K.S.Sharfudeen, & Anr. Vs The Tamil Nadu Wakf Board rep.by Chief Executive Officer, & Ors.
Madras High Court · (2017) 06 MAD CK 0123
Waqf Act, 1995, Section 14(4), Section 14(8) - Composition of Board - Composition of Board
High Courts07 Jun 2017Dismissed
P.Murugeswari Vs The District Collector, Madurai District, Madurai, & Anr.
Madras High Court · (2017) 06 MAD CK 0122
High Courts07 Jun 2017
R.Maruthupandi, & Anr. Vs The District Collector, & Ors.
Madras High Court · (2017) 06 MAD CK 0121
High Courts07 Jun 2017Dismissed
Lavanya Vs The Superintendent of Police, Sivagangai, & Ors.
Madras High Court · (2017) 06 MAD CK 0120
High Courts07 Jun 2017
S.Jeyapaul Vs The Inspector of Police, All Women Police Station, Melur, Madurai District, & Ors.
Madras High Court · (2017) 06 MAD CK 0119
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 494, Section 498(A),
High Courts07 Jun 2017Allowed
V.Subramanian, & Ors. Vs State Rep. by The Inspector of Police, Anti Land Grabbing Special Cell (CCB), & Anr.
Madras High Court · (2017) 06 MAD CK 0118
Indian Penal Code, 1860, Section 468, Section 471, Section 447, Section 465 - Forgery for purpose of cheating - Using as genuine a forged document - P
High Courts07 Jun 2017Dismissed
K.Raju, & Anr. Vs A.Raja
Madras High Court · (2017) 06 MAD CK 0117
Registration Act, 1908, Section 17(1)(b) - Documents of which registration is compulsoryStamp Act, 1899, Section 35 - Instruments not duly stamped inadmissible in eviden
High Courts07 Jun 2017Dismissed
Azhagar Vs Srinivasa Naickar
Madras High Court · (2017) 06 MAD CK 0116
Code of Civil Procedure, 1908, Order 6Rule 17
High Courts06 Jun 2017Dismissed
Vijaya Lakshmi Vs The District Collector Dindigul District, & Ors.
Madras High Court · (2017) 06 MAD CK 0115
High Courts06 Jun 2017
A.Nihmathullah Vs The District Collector Collectorate Dindigul District, & Ors.
Madras High Court · (2017) 06 MAD CK 0114