High Courts13 Mar 2013Dismissed
Rukmani and Others Vs The State of Tamil Nadu and Others
Madras High Court · (2013) 2 CTC 529 : (2013) 3 MLJ 590
Land Acquisition Act, 1894 — Section 11, 11A, 4(1), 6
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 129 of 159
High Courts13 Mar 2013Dismissed
S. Karthikeyan Vs Tamil Nadu Electricity Board and Others
Madras High Court · (2013) 4 MLJ 342
High Courts12 Mar 2013Dismissed
Shanmugam Vs Kunchithapatham (died) and Others
Madras High Court · (2013) 03 MAD CK 0226
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 106, 114
High Courts12 Mar 2013
A. Senthilraj and Others Vs The Director State Council Education Research and Training DPI Campus and The Chairman Teachers Recruitment Board 4th Floor
Madras High Court · (2013) 5 MLJ 40
High Courts12 Mar 2013Allowed
The Deputy General Manager, Indian Bank Vs The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court and G.R. Samy
Madras High Court · (2013) 138 FLR 443 : (2013) 2 LLJ 465 : (2013) 2 LLN 727 : (2013) LLR 843
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 25, 26
High Courts12 Mar 2013Allowed
Harihar Alloys Pvt. Ltd. Vs The Superintending Engineer, Pudukottai Electricity Distribution and Tamilnadu Electricity Regulatory Commission
Madras High Court · (2013) 03 MAD CK 0210
Electricity Act, 2003 — Section 62, 64
High Courts12 Mar 2013
Oveyam Ranjan Vs Union of India and Others
Madras High Court · (2013) 3 MLJ 675
Airports Authority of India Act, 1994 — Section 42Constitution of India, 1950 — Article 14, 19(1)(g), 21
High Courts12 Mar 2013
S. Senbagaselvi Vs The Director General of Health Services and Others
Madras High Court · (2013) LabIC 3409
High Courts12 Mar 2013Allowed
United Bleachers Ltd. Vs Deputy Director (Me Cell) and Another
Madras High Court · (2013) 178 CompCas 185 : (2014) 2 CompLJ 438
High Courts12 Mar 2013Dismissed
Selvi Vs Dorathy Paul
Madras High Court · (2013) 03 MAD CK 0097
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts12 Mar 2013Dismissed
G. Govindaraj Vs R. Kothandarama Gokuldoss(died), Smt. Saroja Ramakrishnan and G.M. Polyester Lamination
Madras High Court · (2013) 4 MLJ 164
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 73
High Courts12 Mar 2013Dismissed
R. Muthukrishnan Vs Union of India
Madras High Court · AIR 2013 Mad 179 : (2013) WritLR 401
Constitution of India, 1950 — Article 14, 19(1)(a)Prasar Bharati (broadcasting Corporation Of India) Act, 1990 — Section 12, 12(2), 12(2)(a), 12(7), 2(c)
High Courts12 Mar 2013
Management of Chennai Corporation Vs D. Arumugam and Another
Madras High Court · (2013) 139 FLR 202 : (2013) 2 LLJ 807 : (2013) LLR 1253
Industrial Disputes Act, 1947 — Section 33(c)(2)
High Courts11 Mar 2013
The Commissioner of Income Tax Range XIV Vs M/s. Sara Leather Industries
Madras High Court · (2013) 03 MAD CK 0213
Income Tax Act, 1961 — Section 80HHC
High Courts11 Mar 2013
M/s. The New India Assurance Company Limited Vs R.S. Amutha and Others
Madras High Court · (2013) 03 MAD CK 0098
High Courts11 Mar 2013
The Commissioner of Central Excise Pondicherry Commissionerate Vs M/s. EID Parry (I) Ltd.
Madras High Court · (2013) 197 ECR 225 : (2013) 293 ELT 10 : (2013) 20 GSTR 6
Central Excise Rules, 1944 — Rule 57A
High Courts11 Mar 2013Dismissed
A.C. Shanmugam Vs Malathi Devi (Died) Sudha
Madras High Court · AIR 2013 Mad 142
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 11, Order 22 Rule 3(2), Order 22 Rule 4, Order 22 Rule 4Limitation Act, 1963 — Section 5
High Courts11 Mar 2013Dismissed
The Management, Bajaj Allianz General Insurance Company Limited Vs Smt. Lakshmi and The Management, Bombay Burmah Trading Corporations
Madras High Court · (2013) 03 MAD CK 0070
Workmens Compensation Act, 1923 — Section 3
High Courts11 Mar 2013
St. Thomas Silver Jubilee Matriculation School Vs State of Tamilnadu, Director of School Education and The Private School Fee Determination Committee
Madras High Court · (2013) 03 MAD CK 0059
High Courts11 Mar 2013
Dr. K.J. Mathiyalagan and Another Vs Miss. Dhivya
Madras High Court · (2013) 2 LW(Cri) 515