COURT ARCHIVE

Madras High Court judgments, 2013

3,172 judgments · page 111 of 159

High Courts18 Apr 2013Dismissed

F. Ramesh Vs M/s. Ramalingam Investments Salem

Madras High Court · (2013) 4 BC 759 : (2013) 5 MLJ 565

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A, Order 9 Rule 13Limitation Act, 1963 — Section 5Provincial Insolvency Act, 1920 — Section 55, 9

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High Courts18 Apr 2013

B. Mohamed Sheriff Vs The District Collector and Others

Madras High Court · (2013) 3 LW 240

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High Courts18 Apr 2013Allowed

Pari alias Fathima Vs The Superintendent of Police and The Regional Passport Officer

Madras High Court · (2013) 04 MAD CK 0184

Constitution of India, 1950 — Article 51A(e)

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High Courts18 Apr 2013Dismissed

Vinayakamurthi Vs T. Mahendran and Others T. Mahenderan Vs A. Srinivasan and Others

Madras High Court · (2013) 4 MLJ 607

Benami Transactions (Prohibition) Act, 1988 — Section 4Evidence Act, 1872 — Section 68Hindu Marriage Act, 1955 — Section 12, 16

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High Courts18 Apr 2013

N.P.C. Jesudian Vs The Chairman, The Member (Accounts) and The Secretary

Madras High Court · (2013) 04 MAD CK 0101

Tamil Nadu Pension Rules, 1976 — Rule 9

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High Courts18 Apr 2013Dismissed

Solomon Vs Balaji and Sathyamurthy

Madras High Court · (2013) 5 MLJ 358

Transfer of Property Act, 1882 — Section 106, 111(g), 114

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High Courts18 Apr 2013Dismissed

G. Annadurai Vs The District Collector, The Tahsildhar and The Commissioner

Madras High Court · (2013) 3 LW 802 : (2013) 6 MLJ 295

Madras Revenue Recovery Act, 1864 — Section 25Penal Code, 1860 (IPC) — Section 183, 186, 188

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High Courts18 Apr 2013Dismissed

K. Meenakshi Suresh Vs The Secretary to Government, Public Works Department, Chennai and Others

Madras High Court · (2013) 04 MAD CK 0094

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High Courts18 Apr 2013Allowed

Mehrunnisa Vs Official Liquidator

Madras High Court · (2013) 04 MAD CK 0077

Criminal Procedure Code, 1973 (CrPC) — Section 451, 452

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High Courts18 Apr 2013

T. Sergia Bindu Vs Secretary to the Government, Home (Courts-I) Department, Government of Tamil Nadu and Others

Madras High Court · (2013) LabIC 3189 : (2013) 4 MLJ 433

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High Courts18 Apr 2013Partly Allowed

Anil Nahar and another Vs Vijay Nahar

Madras High Court · (2013) 4 CTC 554

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High Courts18 Apr 2013

State Vs R. Vaithyananthan and Others

Madras High Court · (2013) CriLJ 4368

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High Courts17 Apr 2013Disposed Off

Ravi Raja Gopal Vs G. Anantharaman

Madras High Court · (2013) 3 MadWN(Civil) 313

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High Courts17 Apr 2013

Selvam Vs Premkumar and Others

Madras High Court · (2013) 3 CTC 498 : (2013) 7 MLJ 607

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High Courts17 Apr 2013

T. Madanagiriyappa Vs Director of School Education and Others

Madras High Court · (2013) 6 MLJ 377

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High Courts17 Apr 2013Disposed Off

M. Mahalingam and Another Vs Principal Chief Conservator of Forests and Others

Madras High Court · (2013) 3 LLJ 248

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High Courts17 Apr 2013

V. Daisy Mary Vs The District Collector and The Joint Director, Medical and Rural Health Services Department

Madras High Court · (2013) 04 MAD CK 0255

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High Courts17 Apr 2013Dismissed

Subramani Gounder (Died) and Others Vs Chinnakannammal (Died) and Others

Madras High Court · (2013) 6 MLJ 400

Specific Relief Act, 1963 — Section 16, 16(c), 20

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High Courts17 Apr 2013Dismissed

The Registrar General Vs K.U. Rajasekar

Madras High Court · (2013) 3 LW 336 : (2013) 5 MLJ 694

Companies Act, 1956 — Section 610Constitution of India, 1950 — Article 14, 19(1)(a), 21, 39(1)(b)Hindu Marriage Act, 1955 — Section 13(1)(ia)

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High Courts17 Apr 2013Dismissed

Natesan (alias) Ganesan and B. Palaniappan Vs Pushpavalli, Venkatammal and Lakshmi

Madras High Court · (2013) 5 MLJ 613

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