High Courts19 Jan 2012Dismissed
S. Navaneethkrishnan Vs Kamachi Ammal and M.R. Kalaiamoorthy
Madras High Court · (2012) 1 LW 685
COURT ARCHIVE
Madras High Court judgments, 2012
2,571 judgments · page 119 of 129
High Courts19 Jan 2012Allowed
Natarajan Vs Manu Pillai
Madras High Court · (2012) 01 MAD CK 0106
Limitation Act, 1963 — Section 5
High Courts19 Jan 2012Allowed
A. Veeraraghavan Vs S. Thakir and Others
Madras High Court · (2012) 01 MAD CK 0086
High Courts19 Jan 2012Dismissed
A. Kaliaperumal Vs The Disciplinary Authority, General Manager (Personnel), Department of Personnel Industrial Relations Division, Union Bank of India, Central Office, No. 239,Back Pay Reclamation, Vidhan Bhavan Marg, Nariman Point, Mumbai-400 021 and Anwar Ali, Enquiry Officer, Union Bank of India, Central Office, B1502, Antlantic 'B' Wing, Sagar City, VP Road Opp to SV Road, Andheri West, Mumbai-400 058
Madras High Court · (2012) 01 MAD CK 0055
Constitution of India, 1950 — Article 226
High Courts19 Jan 2012Dismissed
S. Manikandan Vs The Principal Secretary, Department of Home, Prohibition and Excise, Fort St. George, Chennai-600009 and Others
Madras High Court · (2012) 01 MAD CK 0051
High Courts19 Jan 2012Allowed
P. Murugan Vs The Managing Director, Metropolitan Transport Corporation, Division-I, Anna Salai, Chennai-600002
Madras High Court · (2012) 01 MAD CK 0042
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts19 Jan 2012Allowed
S. Christy Kirubakaran Vs The Principal Secretary to Government, Health and Family Welfare (I-2) Department, Secretariat, Chennai 9, The Dean, Government General Hospital, Chennai 03 and The Superintendent, Government Royapettah Hospital, Chennai 14
Madras High Court · (2012) 01 MAD CK 0011
Constitution of India, 1950 — Article 14, 20
High Courts18 Jan 2012Allowed
C. Somasundaram Vs Director General of Police and Others
Madras High Court · (2013) LabIC 130
Constitution of India, 1950 — Article 14, 16
High Courts18 Jan 2012Dismissed
K. Sundaramurthy Vs The Member Secretary, Teachers Recruitment Board, 7th Floor, E.V.K. Sampath Maaligai, College Road, Chennai 6 and Others
Madras High Court · (2012) 01 MAD CK 0246
High Courts18 Jan 2012Dismissed
K. Panneerselvam Vs The State of Tamilnadu and The Joint Registrar/Special Officer, The Thanjavur Cooperative Marketing Federation Ltd., (TCMF Ltd.)
Madras High Court · (2012) 01 MAD CK 0201
Constitution of India, 1950 — Article 12
High Courts18 Jan 2012Dismissed
Taminadu Government Education Department 'B' Wing, Ministerial Association, (Non-teaching staff) Vs The State of Tamilnadu
Madras High Court · (2012) 01 MAD CK 0192
Constitution of India, 1950 — Article 14, 16
High Courts18 Jan 2012
Parvathiammal Vs B. Indira
Madras High Court · (2012) 01 MAD CK 0170
Specific Relief Act, 1963 — Section 22
High Courts18 Jan 2012Dismissed
M. Arivalagan Vs The Divisional Railway Manager, Bangalore Division, Senior Divisional Personnel Officer, Union of India and The Deputy Registrar (Judicial), Central Administrative Tribunal
Madras High Court · (2012) 01 MAD CK 0141
Registration of Births and Deaths Act, 1969 — Section 13(3)Tamil Nadu Registration of Births and Deaths Rules, 2000 — Rule 225(4), 281, 8
High Courts18 Jan 2012Allowed
M. Ismayil Vs The Inspector of Police Airport Police Station, Trichy, Crime No. 396 of 2011
Madras High Court · (2012) 01 MAD CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 102, 104, 451Penal Code, 1860 (IPC) — Section 419, 420
High Courts18 Jan 2012Allowed
S. Mala Vs Commissioner of Police, Trichy and Others
Madras High Court · (2012) 3 MLJ 553
Hindu Adoptions and Maintenance Act, 1956 — Section 7
High Courts18 Jan 2012Dismissed
R. Vetriselvi and Another Vs Manager, Sri Subam Gas Agencies, Chidambaram and Another
Madras High Court · (2012) 3 MLJ 413
Essential Commodities Act, 1955 — Section 3
High Courts18 Jan 2012Allowed
Issakkimuthu Vs Mallika
Madras High Court · (2013) ALLMR(Cri) 151
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 Jan 2012Dismissed
S.S. Muthuswamy Vs Maniammal
Madras High Court · (2012) 01 MAD CK 0315
High Courts12 Jan 2012Allowed
M. Karthikeyan Vs The Sub Registrar, Arrakonam Sub Registrar Office, Arrakonam, Vellore District
Madras High Court · (2012) 01 MAD CK 0304
High Courts12 Jan 2012
State of Tamil Nadu Vs A.V.M. Engineering Works
Madras High Court · (2013) 63 VST 152