High Courts31 Oct 2011Allowed
Pappa Naicker and Manian Vs Rangayammal and Others
Madras High Court · (2011) 10 MAD CK 0182
Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Madras High Court judgments, 2011
4,889 judgments · page 33 of 245
High Courts31 Oct 2011
Divisional Manager, New India Assurance Co. Ltd. Vs K. Malarkodi and Others
Madras High Court · (2012) ACJ 2113
High Courts31 Oct 2011Dismissed
Manoharan Vs M/s. Nagaladi Investments
Madras High Court · (2011) 10 MAD CK 0176
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 23Tamil Nadu Prohibition of Charging Exorbitant Interest Act, 2003 — Section 3
High Courts31 Oct 2011Dismissed
The Kanyakumari Central Co-operative Bank Ltd. Vs The Assistant Provident Fund Commissioner, The Manager, State Bank of India and The Chiramadam Primary Agricultural Co-operative Credit Society
Madras High Court · (2011) 10 MAD CK 0174
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 11(2), 8F, 8F(3)
High Courts31 Oct 2011Dismissed
A. K. Vijayakumar Vs Manimekalai
Madras High Court · (2012) 1 LW 161
Hindu Adoptions and Maintenance Act, 1956 — Section 28Transfer of Property Act, 1882 — Section 39
High Courts31 Oct 2011Dismissed
World Vision of India Vs The Presiding Officer, EPF Appellate Tribunal, New Delhi, Office of the Regional Commissioner, Employees Provident Funds Tamilnadu and Pondicherry States
Madras High Court · (2011) 10 MAD CK 0168
Provident Funds Act, 1925 — Section 1(4), 7A, 7I
High Courts31 Oct 2011Dismissed
The Special Officer, Salem Cooperative Sugar Mills, Mohanur-637 015 Namakkal District Vs The Deputy Chief Inspector of Factories, authority under the Tamil Nadu Industrial Establishments (Conferment of Permanent Status) Act, 1981, No.51, Gokulam Road, Fairlands, Salem-16 and The Salem Cooperative Sugar Mills, National Workers' Union
Madras High Court · (2011) 10 MAD CK 0167
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 2(12), 2(21)Industrial Disputes Act, 1947 — Section 18(1), 2, 25A, 25C, 25E
High Courts31 Oct 2011Dismissed
Nirvagam, R S L 'B' Tannery, Vaduganthangal, Katpadi Vattam, Vellore Mavattam Vs The Presiding Officer, Industrial Tribunal, Tamil Nadu, Chennai-104, and The Workmen, Seyalalar North Arcot Mavatta Thol Padhanidum Thozhilalar Sangam, 1067, Katchery Road, Vaniambadi, Vellore Mavattam Pin-635 751
Madras High Court · (2011) 10 MAD CK 0166
Industrial Disputes Act, 1947 — Section 10(1), 10(4), 2, 25(C), 25(D)
High Courts31 Oct 2011Dismissed
Stephen, Austin and John Vs Paranjothi, Gnanaprakasam and Durairaj
Madras High Court · (2011) 10 MAD CK 0159
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts31 Oct 2011Allowed
Mr. Paul Raj., Mr. Srinivasan and Mrs. Varalakshmi Vs State by The Inspector of Police, D-5, Kundrathur Police Station, Chennai
Madras High Court · (2012) 1 MLJ 204
Penal Code, 1860 (IPC) — Section 323, 324, 341
High Courts31 Oct 2011Allowed
Karuppiah Vs The Superintendent of Police Tirunelveli District
Madras High Court · (2012) 1 MLJ 368
High Courts31 Oct 2011Dismissed
K. Vijayalakshmi Vs The Joint Director, Social Welfare (Administration), Chennai-5
Madras High Court · (2011) 10 MAD CK 0127
High Courts31 Oct 2011Dismissed
Ammani Ammal Vs The District Revenue Officer-cum-District Additional Judicial Magistrate, Erode, The Revenue Divisional Officer, Erode, The Zonal Deputy Tahsildar-II and P. Rajendran
Madras High Court · (2011) 10 MAD CK 0113
High Courts31 Oct 2011Dismissed
S. Sundari, Shanmugam and Angayee Vs S. Periyasamy
Madras High Court · (2011) 10 MAD CK 0108
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 35, 36
High Courts31 Oct 2011Dismissed
D.M. Anwar Vs The Superintendent of Police, Madurai District, Madurai, The Inspector of Police, Melavalavu Police Station, The Inspector of Police, Anna Nagar Police Station, Madurai District and Pandi P. Pandi Vs The Commissioner of Police, O/o. Commissioner of Police, Madurai District, The Inspector of Police, Anna Nagar Police Station, Madurai District and P. Alifkhan
Madras High Court · (2011) 10 MAD CK 0106
High Courts31 Oct 2011Dismissed
Nalliappan Vs S. Subramaniam, Perumayi and Rama Gounder @ Ramasamy Gounder
Madras High Court · (2011) 10 MAD CK 0104
High Courts31 Oct 2011
Commissioner of Income Tax Chennai. IX Vs Shri K. Eswarappa (Deceased) and Others
Madras High Court · (2011) 10 MAD CK 0099
Direct Tax Laws (Amendment) Act, 1987 — Section 36(1)Income Tax Act, 1961 — Section 36(1), 36(2), 43(B)
High Courts31 Oct 2011Dismissed
Then Chennai Palavakkam Section Sri Lanka Repatriates Welfare Association (Regn. No.100/2008) Vs Government of Tamilnadu and Others
Madras High Court · (2011) 10 MAD CK 0089
High Courts31 Oct 2011Allowed
G.Appavu Vs The Joint Director of Higher Secondary Education, DPI Compound, College Road, Chennai-6, The Chief Educational Officer, Saidapet, Chennai-15 and P.A.K.Palanisamy Higher Secondary School
Madras High Court · (2011) 10 MAD CK 0088
Constitution of India, 1950 — Article 16, 19(1)Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 22, 22(1), 22(2), 23, 24Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 — Rule 17(1), 29
High Courts31 Oct 2011Dismissed
D. Arunachalam Vs P. Ekambaram, S. Selvamuthukumar and R.M. Saravanan
Madras High Court · (2011) 10 MAD CK 0077
Limitation Act, 1963 — Article 65