High Courts08 Nov 2011Dismissed
A. Muthu and K. Govindammal Vs State
Madras High Court · (2011) 11 MAD CK 0342
COURT ARCHIVE
Madras High Court judgments, 2011
4,889 judgments · page 28 of 245
High Courts08 Nov 2011Dismissed
R. Santhana Raj and T. Karthika Vs The Chief Engineer, Non-Conventional Energy Source, Anna Salai, Chennai and Others
Madras High Court · (2011) 11 MAD CK 0338
Electricity Act, 2003 — Section 121, 164, 185, 185(1), 185(2)General Clauses Act, 1897 — Section 6Penal Code, 1860 (IPC) — Section 188, 225
High Courts08 Nov 2011
C. Devadoss Vs Secretary to Government, Revenue Department, Chennai - 9 and Another
Madras High Court · (2012) 3 MLJ 555
Constitution of India, 1950 — Article 39
High Courts08 Nov 2011Dismissed
M. Ponnaiya Vs Balammal (Died) and Others
Madras High Court · (2011) 11 MAD CK 0224
Civil Procedure Code, 1908 (CPC) — Section 100Tamil Nadu Survey and Boundaries Act, 1923 — Section 9(2)
High Courts08 Nov 2011
Dr. K. Dhanalakshmi Vs Government of Tamil Nadu, The Tamil Nadu Public Service Commission and The Director of Public Health and Preventive Medicine
Madras High Court · (2011) 11 MAD CK 0212
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts08 Nov 2011
CIT Vs Rex Rotary India (P.) Ltd.
Madras High Court · (2011) 11 MAD CK 0210
Income Tax Act, 1961 — Section 143(1), 234B, 234D, 256, 260A
High Courts08 Nov 2011Allowed
N. Meenakshi Vs The Tahsildar and Others
Madras High Court · (2011) 11 MAD CK 0194
Tamil Nadu Patta Pass Book Act, 1983 — Section 10, 10(3)
High Courts08 Nov 2011Dismissed
P. Kottaichamy Vs The Headmaster, Panchayat Union Primary School, Melakuilkudi, Nagamalai Pudukottai Post, Madurai-625019, The Headmaster, Madurai Nadar Uravinmurai's Jayaraj Nadar Hr.Sec.School, Melakuilkudi, Nagamalai Pudukottai Post, Maduai-625019, The Principal, Nadar Mahajanasangam, S. Vellaichamy Nadar College, Nagamalai Pudukottai Post, Madurai-625019 and The Principal, T.E. Thiagaraja Pillai, Teacher Training Institute, Thillainagar, Trichy
Madras High Court · (2011) 11 MAD CK 0189
High Courts08 Nov 2011Dismissed
Vadasery Pothujana Kaitharee Nesavalar Kooturavu Sangam Ltd. Vs Kaliappan and Rajagopal Kaliappan Vs Rajagopal and Vadasery Pothujana Kaitharee Nesavalar Kooturavu Sangam Ltd.
Madras High Court · (2011) 11 MAD CK 0155
Civil Procedure Code, 1908 (CPC) — Section 34Tamil Nadu Co-operative Societies Act, 1983 — Section 156
High Courts08 Nov 2011Dismissed
M. Mani Vs The District Collector, Dindigul District and Others
Madras High Court · (2011) 11 MAD CK 0137
National Highways Act, 1956 — Section 3E
High Courts08 Nov 2011Allowed
T.A. Dakshayani Vs D. Chandra
Madras High Court · (2011) 11 MAD CK 0118
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 142Contempt of Courts Act, 1971 — Section 14
High Courts08 Nov 2011Dismissed
The Special Officer, Ambur Co. Operative Sugar Mills, Vadapudupet, Vellore District Vs The Special Officer, Vellore District Co operative Central Bank, Vellore, The Special Officer, Vellore District Co. operative Sugar Mills, Ammudi, Vellore District, The Special Tribunal for Co.operative cases, Madras. (Principal District Judge, Vellore) and The Deputy Registrar, Arbitrator, Thiruppattur
Madras High Court · (2011) 11 MAD CK 0116
Constitution of India, 1950 — Article 226
High Courts08 Nov 2011Dismissed
The Manager, Co-op. Tex, No.28, West Street, Thiruthuraipoondi and The Divisional Manager, Co-op, Tex, 34, Pitchai Bhramin Street, Kumbakonam Vs The Secretary, Co-op Urban Bank Ltd., 603, West Street, Thiruthuraipoondi, Tiruvarur District
Madras High Court · (2012) 1 LW 558
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, 34, 34(3)Limitation Act, 1963 — Article 136Madras Revenue Recovery Act, 1864 — Section 90, 90(2), 90(3), 90(4), 91(1)
High Courts08 Nov 2011
J. Rajendran Vs The State of Tamil Nadu and Others
Madras High Court · (2011) 11 MAD CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 306
High Courts08 Nov 2011Dismissed
Nallathambi Vs The Union of India and Others
Madras High Court · (2011) 11 MAD CK 0009
High Courts08 Nov 2011
S.A.C. Alagan Vs All India Islamic Foundation, Chennai and The Crescent Matriculation School for Girls
Madras High Court · (2011) 11 MAD CK 0008
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts08 Nov 2011Dismissed
Financial Software and Systems Pvt. Ltd. Vs ACI Worldwide Corp. 6060, Coventry Elkhorn, NE-68022-6482 USA, ACI Worldwide (Asia) Pte. Ltd., 300, Beach Road, 21-03/06 The Concourse Singapore - 199555 and ACI Worldwide Solutions Private Limited, 6th Floor, House fin Building, Bandra Kurla Complex, Bandra East, Mumbai-400 051
Madras High Court · (2011) 11 MAD CK 0007
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 2, 2(2), 34English Arbitration Act, 1889 — Section 3Singapore International Arbitration Centre Rules, 2010 — Rule 1.1, 18, 26, 32
High Courts08 Nov 2011Dismissed
Kasiammal Vs Konneri (died) and Others
Madras High Court · (2011) 11 MAD CK 0004
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 40
High Courts08 Nov 2011Dismissed
Thangapandian Vs Thayammal @ Esakkiammal
Madras High Court · (2011) 11 MAD CK 0002
High Courts04 Nov 2011Allowed
P. Saroja and Others Vs The Secretary to Government, School Education Department, Secretariat, Chennai-600009
Madras High Court · (2011) 11 MAD CK 0312
Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 2, 2(2), 3