High Courts09 Dec 2010
The Special Tahsildar (LA) Tamil Nadu Housing Board Cuddalore Vs M.G.P. Alias, Irin Paul and E. David
Madras High Court · (2010) 12 MAD CK 0048
COURT ARCHIVE
Madras High Court judgments, 2010
4,117 judgments · page 12 of 206
High Courts09 Dec 2010Dismissed
V. Ponnambalam Vs The Inspector General of Police, The Deputy Inspector General of Police, The Superintendent of Police and The Additional Superintendent of Police, Prohibition and Enforcement Wing
Madras High Court · (2010) 12 MAD CK 0035
Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 2, 3, 5
High Courts08 Dec 2010Dismissed
T. Subbiah Vanniar Vs P. Vedarathinam and P. Apoorvathammal
Madras High Court · (2010) 12 MAD CK 0356
Transfer of Property Act, 1882 — Section 53A
High Courts08 Dec 2010Allowed
Ganesan Vs Sivaperumal @ Arjunan, Chinnapappa and Palani
Madras High Court · (2011) 3 MLJ 1062
Easements Act, 1882 — Section 60
High Courts08 Dec 2010
A.M. Mohan Vs The Director General of Police Govt. of Tamil Nadu and The Commissioner of Police
Madras High Court · (2011) 1 LW(Cri) 372
Constitution of India, 1950 — Article 296Criminal Procedure Code, 1973 (CrPC) — Section 36Foreign Exchange Management (Acquisition and Transfer of Immovable Property in India) Regulations, 2000 — Section 6
High Courts08 Dec 2010
The Tamilnadu Pokkuvarathu Kazhaga Thozhilalar Nala Sangam Vs The State of Tamil Nadu
Madras High Court · (2011) 128 FLR 688 : (2011) 2 LLJ 553
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12(3), 36(A)
High Courts08 Dec 2010Dismissed
G.R. Premkumar Vs The Correspondent Corley Higher Secondary School, Diocesan Educational Officer, Diocesan Office, The Correspondent, St. David Higher Secondary School, and The District Educational Officer
Madras High Court · (2011) WritLR 38
Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 — Rule 15(4)
High Courts08 Dec 2010
P.R. Venkatesh Vs The District Revenue Officer and The Inspector of Police Civil Supplies CID
Madras High Court · (2010) 12 MAD CK 0297
High Courts08 Dec 2010
B. Loganathan Vs Selection Committee (for BDS course), Directorate of Medical Education and Others
Madras High Court · (2010) 12 MAD CK 0294
High Courts08 Dec 2010Allowed
Aksol Chemicals Private Limited Vs The Tamilnadu Electricity Board
Madras High Court · (2010) 12 MAD CK 0288
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 25, 27
High Courts08 Dec 2010Dismissed
Vajravelu Vs The Management of Salem Steel Plant and The Presiding Officer
Madras High Court · (2011) 2 LLJ 759 : (2011) LLR 269
Industrial Disputes Act, 1947 — Section 11A, 17B
High Courts08 Dec 2010
Special Tahsildar (LA) Unit II Vs N. Baskar and Others
Madras High Court · (2010) 12 MAD CK 0267
Land Acquisition Act, 1894 — Section 23, 4(1)
High Courts08 Dec 2010Allowed
R. Nallendran Vs The Conservator of Forests, The District Forest Officer, The Assistant Conservator of Forests/Enquiry Officer and Ganesan
Madras High Court · (2010) 12 MAD CK 0237
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts08 Dec 2010Dismissed
S. Jothimani Vs The Director Motor Vehicles Maintenance Department and The Automobile Engineer Government Automobile Workshop
Madras High Court · (2010) 12 MAD CK 0222
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 494Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts08 Dec 2010Dismissed
Vinod M. Patel and Another Vs Branch Manager, SIDCO and Another
Madras High Court · (2011) 4 MLJ 88
Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1976 — Section 15, 4Transfer of Property Act, 1882 — Section 105, 106
High Courts08 Dec 2010Dismissed
Erode Agricultural Producers Co-operative Marketing Society Ltd. Vs Muthulakshmi and Others
Madras High Court · (2011) 256 MLJ 1266
Employees State Insurance Act, 1948 — Section 2(9)Workmens Compensation Act, 1923 — Section 2, 2(1), 30, 30(1)
High Courts08 Dec 2010
Sub Recreation Club Vs The Superintendent of Police, The Inspector of Police and The District Collector
Madras High Court · (2010) 12 MAD CK 0167
Public Gambling Act, 1867 — Section 5Tamil Nadu Gaming Act, 1930 — Section 5
High Courts08 Dec 2010
Saludeen Vs The District Revenue Officer
Madras High Court · (2010) 12 MAD CK 0162
High Courts08 Dec 2010
S. Pannerselvam Vs The District Revenue Officer
Madras High Court · (2010) 12 MAD CK 0160
High Courts08 Dec 2010Allowed
K. Kumaravel Vs R.P. Rathinam
Madras High Court · AIR 2011 Mad 121 : (2011) 3 CivCC 691 : (2011) 3 RCR(Civil) 733 : (2011) 3 RCR(Civil) 733 : (2011) 3 RCR(Criminal) 574 : (2011) 3 RCR(Criminal) 574
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139