High Courts16 Dec 2009
K. Vijhay Saai Vs State of Tamil Nadu
Madras High Court · (2009) 12 MAD CK 0182
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
COURT ARCHIVE
Madras High Court judgments, 2009
3,885 judgments · page 6 of 195
High Courts16 Dec 2009Dismissed
Valliammal Vs The Secretary to Government, Public Works Department, Irrigation, The Revenue Divisional Officer and The Special Tahsildar, Land Acquisition, Nayodai Tank Scheme
Madras High Court · (2010) 2 MLJ 327
Land Acquisition Act, 1894 — Section 11, 17, 17(1), 17(2), 17(3)
High Courts16 Dec 2009Dismissed
P.N. Amirthavalli, P.N. Nallasamy and P.N. Sundararajan Vs S.V. Saravanan
Madras High Court · (2009) 12 MAD CK 0174
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts16 Dec 2009Dismissed
The State of Tamil Nadu Vs Tvl. S.B. Timbers
Madras High Court · (2009) 12 MAD CK 0172
High Courts16 Dec 2009Dismissed
G. Authithan Vs State of Tamil Nadu
Madras High Court · (2011) 41 VST 333
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3)
High Courts16 Dec 2009Dismissed
S.K. Lakshminarayanan and S.K.L. Arun Kumar Vs The Commissioner, HR and CE Department, The Joint Commissioner, HR and CE Department and K.S. Ramabadran
Madras High Court · (2010) 1 LW 343 : (2010) 2 MLJ 73
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 54(3), 6(15), 6(20)
High Courts16 Dec 2009Allowed
Tvl. Growell Pharmaceuticals Vs The State of Tamil Nadu
Madras High Court · (2009) 12 MAD CK 0126
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 12(1), 12(2), 12(3), 12(3)(A)
High Courts16 Dec 2009Allowed
Tamil Nadu Wakf Board Vs Janab K.S.M.A. Mohamed Mansoor
Madras High Court · (2010) 1 LW 935
Constitution of India, 1950 — Article 227Waqf Act, 1995 — Section 65, 65(1), 65(2), 83, 83(1)
High Courts16 Dec 2009Dismissed
S.K. Lakshminarayanan and another Vs The Commissioner, The Joint Commissioner and K.S. Ramabadran
Madras High Court · (2010) 2 CTC 696
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 54(3), 6(15), 6(15)(b), 6(20)
High Courts16 Dec 2009Allowed
Sournavinayaga Engineers (P) Ltd. Vs State of Tamil Nadu
Madras High Court · (2011) 42 VST 416 : (2010) 42 VST 416
Central Sales Tax Act, 1956 — Section 6ATamil Nadu General Sales Tax Act, 1959 — Section 16
High Courts16 Dec 2009Allowed
The Regional Transport Officer, The Sub-Inspector, Police Department and Tamil Nadu Govt. Vs P.S. Rajendran and Bank of Madura Ltd.
Madras High Court · (2010) 2 LW 440
Civil Procedure Code, 1908 (CPC) — Section 80Tamil Nadu Motor Vehicles Taxation Act, 1974 — Section 18A, 22, 22A
High Courts16 Dec 2009Allowed
Remy Perfumes (P) Limited Vs La Chattiline Educational Society
Madras High Court · (2010) 1 LW 767
High Courts16 Dec 2009
United India Insurance Company Ltd. and United India Insurance Company Ltd. Vs Dr. Sujjanna Al. Manuel, Trishna Jeevana Paul rep. by mother and natural guardian, Mrs. Sujjanna, P. Sitharthan and K. Thandumari Dr. Sujjanna Al. Manuel and Trishna Jeevana Paul rep. by mother and natural guardian, Mrs. Sujjanna Vs P. Sitharthan, K. Thandumari, United India Insurance Company Ltd. and United India Insurance Company Ltd.
Madras High Court · (2009) 12 MAD CK 0005
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts16 Dec 2009Dismissed
Karambakkudi Co-operative Primary Agricultural and Rural Development Bank Ltd. Vs The Assistant Commissioner of Labour and R. Ramadass
Madras High Court · (2009) 12 MAD CK 0003
Tamil Nadu Payment of Subsistence Allowance Act, 1981 — Section 2, 3, 4, 5, 87Tamil Nadu Payment of Subsistence Allowance Rules, 1981 — Rule 5A
High Courts15 Dec 2009
Management of the Lakshmi Vilas Bank Limited and Others Vs Workmen of Lakshmi Vilas Bank Ltd. and Others
Madras High Court · (2010) 2 LLJ 560
Industrial Disputes Act, 1947 — Section 25B, 25F, 25H
High Courts15 Dec 2009Dismissed
Commissioner of Income Tax-III Vs Soundraja Finance Limited
Madras High Court · (2009) 12 MAD CK 0241
High Courts15 Dec 2009Dismissed
Prakash M. Vs Secretary to Government of India, Ministry of Labour and Others
Madras High Court · (2010) 3 LLJ 725
Industrial Disputes Act, 1947 — Section 10, 25, 25F, 2A
High Courts15 Dec 2009Allowed
J. Felix Balanayagam Vs State of Tamil Nadu, The Director Rural Development Department and The District Collector
Madras High Court · (2010) 125 FLR 433 : (2010) 1 MLJ 1150
High Courts15 Dec 2009Dismissed
M.R. Ravichandran Vs D. Sridhar, Udayakumar, V.A. Mohammed Hussain rep. by father and natural guardian V.S.A. Abdul Khader and V.S.A. Abdul Khader
Madras High Court · (2009) 12 MAD CK 0233
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23, 23(1), 23(3)
High Courts15 Dec 2009Allowed
Commissioner of Income Tax Vs Navix Lines
Madras High Court · (2009) 12 MAD CK 0230
Income Tax Act, 1961 — Section 143(1), 143(2), 44B