High Courts09 Jan 2009Dismissed
Palaniyandi Chettiar Vs C. Natarajan, Family Manager and Arumugham Chettiar
Madras High Court · (2009) 01 MAD CK 0269
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 15
COURT ARCHIVE
Madras High Court judgments, 2009
3,885 judgments · page 191 of 195
High Courts09 Jan 2009
K.V. Chakravarthy Vs The State of Tamil Nadu and Others
Madras High Court · (2009) 01 MAD CK 0265
Constitution of India, 1950 — Article 226Tamil Nadu Co-operative Societies Act, 1983 — Section 32(1), 32(3), 32(4), 32(5), 81
High Courts09 Jan 2009Dismissed
M. Annai Muthu Vs State of Tamil Nadu and Others
Madras High Court · (2009) 01 MAD CK 0197
Constitution of India, 1950 — Article 32Tamil Nadu Pension Rules, 1978 — Rule 24, 25, 3Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 10
High Courts09 Jan 2009Allowed
M. Balan Vs Tamil Nadu Water Supply and Drainage Board
Madras High Court · (2009) 4 MLJ 194
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 258, 309, 311, 482
High Courts09 Jan 2009Dismissed
Rich Source International Vs The Additional Director General of Foreign Trade, Ministry of Commerce and Industry, Department of Commerce, Directorate General of Foreign Trade and The Zonal Joint Director General of Foreign Trade, Joint Director General of Foreign Trade
Madras High Court · (2009) 239 ELT 9 : (2009) 4 MLJ 8
Constitution of India, 1950 — Article 226Foreign Trade (Development and Regulation) Act, 1992 — Section 15, 9
High Courts09 Jan 2009Allowed
Sanjeevi and Gnanasekaran @ G.V. Naidu Vs Mooken, Madhaiyan and Ilayarajan
Madras High Court · (2009) 01 MAD CK 0172
High Courts09 Jan 2009
Jayaraman Vs G. Navaneethakannan and N. Vijayalakshmi
Madras High Court · (2009) 01 MAD CK 0113
High Courts09 Jan 2009Dismissed
Shanmugam Vs Banumathi
Madras High Court · (2009) 01 MAD CK 0097
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 18(1), 18(2)
High Courts09 Jan 2009
Mr. Ekambaram Vs Rani Ammal (died) and Others
Madras High Court · (2009) 01 MAD CK 0062
High Courts09 Jan 2009
T. Sarojini, T. Dushyant, T. Anand and T. Gunasekaran Vs Ruby Christy
Madras High Court · (2009) 01 MAD CK 0051
High Courts09 Jan 2009Dismissed
Neela Pillai Vs M. Subramonia Pillai and Others
Madras High Court · (2009) 01 MAD CK 0041
High Courts09 Jan 2009Dismissed
Tamilnadu Electricity Board and The Superintending Engineer, Purchase and Administration, Thermal Power Station Vs S. David Yesudasan
Madras High Court · (2009) 01 MAD CK 0024
High Courts09 Jan 2009Dismissed
Parthasarathy N. Vs Blue Star Limited and Another
Madras High Court · (2009) 3 LLJ 111
Industrial Disputes Act, 1947 — Section 22, 25M, 25N, 25O, 33Tamil Nadu Industrial Disputes Rules, 1958 — Rule 65, 65(1), 65(2)
High Courts09 Jan 2009Allowed
Arulmighu Kadumbadi Chinnamman Thirukoil Vs R. Palani Chettiar
Madras High Court · (2009) 2 LW 172
High Courts09 Jan 2009
A. Chellapandi Vs The Special Commissioner and Secretary to Government, State of Tamil Nadu, Education Department, Fort St. George, Chennai-600009 and The Land Acquisition Officer and Revenue Divisional Officer, Tirunelveli
Madras High Court · (2009) 3 CTC 337 : (2009) 2 LW 706
High Courts07 Jan 2009Allowed
Jayamani Vs Ranchitham @ Arulmani and Benjamin
Madras High Court · (2009) 01 MAD CK 0361
High Courts07 Jan 2009Allowed
Saroja and Muthusamy Vs V. Nagarajan and Others
Madras High Court · (2009) 01 MAD CK 0325
High Courts07 Jan 2009Dismissed
R. John Michel Vs Sree Sadasiwam Chit Funds (Pvt.) Ltd. Co.
Madras High Court · (2009) 2 CTC 148
Civil Procedure Code, 1908 (CPC) — Section 60, 60(i)
High Courts07 Jan 2009Allowed
Technomed Electronics and Another Vs Commercial Tax Officer and Others
Madras High Court · (2010) 28 VST 306
Central Sales Tax Act, 1956 — Section 8(1), 8(2), 8(4), 8(5)Constitution of India, 1950 — Article 301