COURT ARCHIVE

Madras High Court judgments, 2009

3,885 judgments · page 187 of 195

High Courts20 Jan 2009Dismissed

Commandant 110 Battalion, Central Reserve Police Force, Poonamallee, Commandant 110 Battalion, Central Reserve Police Force, Kohima, Deputy Inspector General of Police, Central Reserve Police Force and Inspector General of Police, S/Sector, Central Reserve Police Force Vs Harisingh

Madras High Court · (2009) 4 MLJ 60

Central Reserve Police Force Rules, 1955 — Rule 27, 28, 29Court Fees Act, 1870 — Section 6Stamp Act, 1899 — Article 24

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High Courts20 Jan 2009

Union of India (UOI) Vs M. Kandasamy, Gramin Dak Sevak Mail Deliverer Sathiyamangalam Branch Officer, Vaigainallur Sub Officer and The Registrar Central Administrative Tribunal, Madras Bench

Madras High Court · (2009) 01 MAD CK 0096

Department of Posts Gramin Dak Sevaks (Conduct and Employment) Rules, 2001 — Rule 12, 12(1), 12(3), 12(4), 12(5)

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High Courts20 Jan 2009Allowed

Gunasekaran Vs Selvaraj

Madras High Court · (2009) 01 MAD CK 0082

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts20 Jan 2009

J. Nirmal Kumar Vs S. Eswari Ammal

Madras High Court · (2009) 3 MLJ 253

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)

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High Courts20 Jan 2009

Achal Khemka Vs State

Madras High Court · (2009) 01 MAD CK 0048

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 172, 172(2), 207Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 304(A)

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High Courts20 Jan 2009

U. Rajamani and Umadevi rep. by next friend mother U. Rajamani Vs Nagappa Gounder (died) and Others

Madras High Court · (2009) 01 MAD CK 0025

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High Courts19 Jan 2009

Selvamony Vs M. Mercy Roselt

Madras High Court · (2009) 01 MAD CK 0367

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts19 Jan 2009Allowed

Bhoopalan Vs Chidambaram and Sundaram

Madras High Court · (2009) 2 CTC 202 : (2009) 3 MLJ 1292

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 16 Rule 6, 76Practice Civil Rules — Rule 76

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High Courts19 Jan 2009

S. Suresh Vs Jaya Shree, S. Kowsick and S. Swetha

Madras High Court · (2009) 01 MAD CK 0346

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High Courts19 Jan 2009

W.S. Seetharam Vs V.K. John, Mansoor Ali Khan and R. Premanayagam V.K. John Vs Appu John and Mansoor Ali Khan

Madras High Court · (2009) 01 MAD CK 0323

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts19 Jan 2009Dismissed

K. Balasubramanian Vs S. Palanikumar and Others

Madras High Court · (2009) 4 MLJ 696

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 118, 20

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High Courts19 Jan 2009Dismissed

Devasena Ammal Vs K. Rathnavelu Mudaliar and R. Parvathy Ammal

Madras High Court · (2009) 2 LW 522

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11Transfer of Property Act, 1882 — Section 52

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High Courts19 Jan 2009Dismissed

Udayar Vs Smt. Daiva Guruvammal

Madras High Court · (2009) 01 MAD CK 0291

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts19 Jan 2009

Commissioner of Income Tax Vs Jeyabharath Textiles P. Ltd.

Madras High Court · (2009) 310 ITR 301

Income Tax Act, 1961 — Section 260A, 31

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High Courts19 Jan 2009Allowed

The Chief Engineer, WRO., P.W.D., Madurai Region and The Superintending Engineer, WRO, P.W.D. Vs Chandagiri Construction Company and Mr. Justice Malasubramanian, Retd. Judge, Madras High Court

Madras High Court · (2009) 2 LW 903

Arbitration and Conciliation Act, 1996 — Section 11, 16, 34, 34(2)

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High Courts19 Jan 2009Dismissed

R. Sundar Vs R. Viswanathan

Madras High Court · (2009) 01 MAD CK 0270

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, 151

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High Courts19 Jan 2009Dismissed

Arul Vs Vetha Muthu

Madras High Court · (2009) 01 MAD CK 0259

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts19 Jan 2009Dismissed

R. Padmanaban Vs G. Lalitha

Madras High Court · (2009) 01 MAD CK 0248

Hindu Marriage Act, 1955 — Section 24

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High Courts19 Jan 2009Dismissed

Dr. A. Sendhil Coumary Vs Dr. P. Padmanathan

Madras High Court · (2009) 01 MAD CK 0245

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High Courts19 Jan 2009

M. Karunanidhi Vs Seethalakshmi

Madras High Court · (2009) 01 MAD CK 0241

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