High Courts16 Dec 2008
Yamuna Rani Vs Thanga Raj and The Assistant Elementary Officer
Madras High Court · (2008) 12 MAD CK 0075
Civil Procedure Code, 1908 (CPC) — Section 60, 60(2)
COURT ARCHIVE
Madras High Court judgments, 2008
2,313 judgments · page 9 of 116
High Courts16 Dec 2008Dismissed
P. Mohan Vs D. Rajagopal Naidu and Brothers, South India Mills Stores, T.K. Sampath and A. Selvaraj
Madras High Court · (2009) 3 MLJ 193
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 26
High Courts16 Dec 2008
Tamil Nadu Industrial Investment Corporation Ltd. Vs Deputy Commissioner of Income Tax
Madras High Court · (2009) 316 ITR 352
High Courts16 Dec 2008Dismissed
V. Vijayakrishnan Vs Station Director, Commercial Broadcasting Service, Government of India, All India Radio, Programme Executive (Coordination), Commercial Broadcasting Service, All India Radio and C. Kamalakannan, Programme Executive, All India Radio
Madras High Court · (2008) 12 MAD CK 0035
High Courts16 Dec 2008Allowed
V. Mani Vs T. Ganesan
Madras High Court · (2008) 12 MAD CK 0025
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Limitation Act, 1963 — Article 136, 5
High Courts16 Dec 2008Allowed
R. Madhavan, Assistant Director of Rural Development (Retired), Regional Institute of Rural Development Vs The Government of Tamil Nadu
Madras High Court · (2008) 12 MAD CK 0023
Constitution of India, 1950 — Article 226Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 15, 17, 9Tamil Nadu Government Servants Conduct Rules, 1973 — Rule 19
High Courts16 Dec 2008Allowed
The Secretary, Ramakrishna Mission High School Vs The Joint Director of School Education (Secondary), The District Educational Officer and G. Govindarajan
Madras High Court · (2008) 12 MAD CK 0014
High Courts16 Dec 2008Dismissed
D. Marimuthu Vs S. Chandrasekaran
Madras High Court · (2008) 12 MAD CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 193, 340Penal Code, 1860 (IPC) — Section 193, 195
High Courts16 Dec 2008Allowed
Eswaran Vs Thangavel Maistry
Madras High Court · (2008) 12 MAD CK 0003
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(2)(1), 10(3), 13(1), 13(2)
High Courts15 Dec 2008Dismissed
W. Panchatcharam Vs The State of Tamil Nadu
Madras High Court · (2008) 12 MAD CK 0347
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17Tamil Nadu Pension Rules, 1978 — Rule 60(1), 9
High Courts15 Dec 2008
Dr. G. Krishnamurthy Vs The Vice Chancellor, Dr. Ambedkar Law University and Others
Madras High Court · (2009) 1 LW 821 : (2009) 3 MLJ 1133
High Courts15 Dec 2008Allowed
D.S. Kanagarathinam Vs Damodaran and Venkatesan
Madras High Court · (2009) 3 LW 21 : (2009) 3 MLJ 544
Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 226Madras City Civil Courts Act, 1892 — Section 15, 15(2), 15(2A), 15(3), 5
High Courts15 Dec 2008
Singhvii Paradise Vs The Sales Tax Officer and The Deputy Commercial Tax Officer
Madras High Court · (2008) 12 MAD CK 0335
Constitution of India, 1950 — Article 226
High Courts15 Dec 2008
Suresh Steels Vs The Sales Tax Officer and The Deputy Commercial Tax Officer
Madras High Court · (2008) 12 MAD CK 0271
Constitution of India, 1950 — Article 226
High Courts15 Dec 2008Allowed
V.S. Krishnan Vs Government of Tamilnadu and The Registrar, City Civil Court
Madras High Court · (2009) 2 LW 761
Constitution of India, 1950 — Article 21
High Courts15 Dec 2008Dismissed
K. Velusamy Vs The Labour Court and The Management of the Tamil Nadu State Transport Corporation
Madras High Court · (2009) 5 SLR 176
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 33(2)
High Courts15 Dec 2008Allowed
S. Suruli Vs M. Sundharam
Madras High Court · (2008) 12 MAD CK 0211
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts15 Dec 2008
T. Sundararaj Vs The Deputy Registrar of Co-operative Societies, Thuckalay Circle, Thuckalay, Kanyakumari District, The Managing Director, Kanyakumari District Central Co-operative Bank, Nagercoil, and The Chennithottam Primary Agricultural Co-operative Bank Limited, Chennithottam, Kanyakumari District.
Madras High Court · (2008) 12 MAD CK 0210
Tamil Nadu Co-operative Societies Act, 1983 — Section 71, 81, 82, 87
High Courts15 Dec 2008Dismissed
M. Subbiah Vs T. Subbiah (died) and thirteen Others
Madras High Court · (2009) 1 CTC 366
Transfer of Property Act, 1882 — Section 54
High Courts15 Dec 2008
P. Chengaiah and Others Vs D. Chandra
Madras High Court · (2009) 3 MLJ 1008
Civil Procedure Code, 1908 (CPC) — Section 151Contempt of Courts Act, 1971 — Section 2