COURT ARCHIVE

Madras High Court judgments, 2008

2,313 judgments · page 78 of 116

High Courts10 Apr 2008

The Commissioner, H.R. and C.E. Admn. Department, Nungambakkam High Road, Chennai-34, The Deputy Commissioner, H.R. and C.E., Admn. Department, Coimbatore and The Assistant Commissioner, H.R. and C.E., Admn. Department, Karungalpalayam, Erode Vs Sri Visalakshi Sametha Sri Viswanathaswamykoil, Veerapandi, Gobichettipalayam

Madras High Court · (2008) 04 MAD CK 0194

Constitution of India, 1950 — Article 26

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High Courts10 Apr 2008Dismissed

Zahidunnisa Vs C.A. Sattar, Sar-an Bi alias Saru and Imtiaz

Madras High Court · (2008) 04 MAD CK 0133

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 9, 113

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High Courts10 Apr 2008Dismissed

K. Poruthammal, L. Jaya, E. Damayanthi and D. Sarjoja Vs The Assistant Director, Drugs Control, Zone IV, The Director of Drugs Control and Rani Abraham, Proprietrix, Balaji Medicals

Madras High Court · (2008) 4 MLJ 1151

Drugs and Cosmetics Rules, 1945 — Rule 49A, 50A, 64, 64(1), 64(2)Petroleum Rules, 1976 — Rule 144, 144(1), 149, 151(1), 153Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11(4)

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High Courts10 Apr 2008Allowed

Smt. Leelavathi Vs The State of Tamil Nadu

Madras High Court · (2008) 3 CTC 490 : (2008) 5 MLJ 1063

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(4)Land Acquisition Act, 1894 — Section 13, 4(1), 45, 55(1), 5A

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High Courts10 Apr 2008Dismissed

I. Heartwin Wessley Biju and 5 Others Vs State and Sahaya Jaculin Jaculin

Madras High Court · (2008) 04 MAD CK 0012

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High Courts09 Apr 2008Dismissed

Monsanto India Ltd. and C. Sougomar Vs State

Madras High Court · (2008) 2 LW(Cri) 943

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High Courts09 Apr 2008Dismissed

D. Sabapathy @ Saba Kailas and Shajini Vs State of Tamil Nadu and S. Vadivukkarasi

Madras High Court · (2008) 04 MAD CK 0204

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High Courts09 Apr 2008Dismissed

Ramachandran and P.N. Joshi, Ramanathan and Uthayakwnar Vs The Commissioner, H.R and CE, Nungambakkam High Road, Chennai - 600034, The Joint Commissioner, H.R and CE., Upstairs West Chitrai Street, Madurai. and Sri Ramanathasami Devasthanam, Rameswar am

Madras High Court · (2009) 2 LW 581

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High Courts09 Apr 2008Allowed

Kanniappan Vs State

Madras High Court · (2009) 1 LW(Cri) 130

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High Courts09 Apr 2008Dismissed

A. Sowfila Vs The Commissioner of Police, Madurai City, The Deputy Commissioner of Police, (Law and Order), Commissioner Office Chamber, Madurai and The Inspector of Police, All Women Police Station, South Veli Street, Madurai

Madras High Court · (2008) 04 MAD CK 0186

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High Courts09 Apr 2008Allowed

Anbarasan Devar Vs State

Madras High Court · (2008) 04 MAD CK 0171

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High Courts09 Apr 2008

Tamil Nadu Water Supply and Drainage Board and Another Vs V.N.V. Constructions and Others

Madras High Court · (2008) 4 ARBLR 604

Arbitration Act, 1940 — Section 14(2), 17, 20, 28, 30Limitation (Amendment) Act, 1963 — Section 18Tamil Nadu Water Supply and Drainage Board Act, 1970 — Section 17, 56

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High Courts09 Apr 2008