High Courts12 Nov 2008Allowed
Commissioner of Income Tax-I Vs FAL Industries Ltd.
Madras High Court · (2009) 314 ITR 47 : (2010) 189 TAXMAN 400
Income Tax Act, 1961 — Section 145, 145(1), 147, 18, 2(9)
COURT ARCHIVE
Madras High Court judgments, 2008
2,313 judgments · page 28 of 116
High Courts11 Nov 2008
L. Rajalakshmi Vs A.G. Chandra Prakash @ Prabhu
Madras High Court · (2008) 11 MAD CK 0228
Hindu Marriage Act, 1955 — Section 12(1B)
High Courts11 Nov 2008Dismissed
K. Muneeswaran Vs Srirangam Municipality
Madras High Court · (2008) 11 MAD CK 0191
Contract Act, 1872 — Section 67
High Courts11 Nov 2008
Ramgosri Constructions P. Ltd. Vs Income Tax Officer
Madras High Court · (2009) 308 ITR 290
Income Tax Act, 1961 — Section 148
High Courts11 Nov 2008Allowed
Parvathi Bai Vs The Competent Authority, SAFEM (FOP) and NDPS Acts
Madras High Court · (2008) 11 MAD CK 0130
Foreign Exchange Regulation Act, 1973 — Section 31(1)Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 10, 11, 19(2), 2(1), 2(2)
High Courts11 Nov 2008Dismissed
S. Roseline Mary Vs State of Tamil Nadu, The Director of Teacher Education Research and Training, The Chief Educational officer and The District Employment officer
Madras High Court · (2008) 11 MAD CK 0115
High Courts11 Nov 2008Dismissed
H. Rani Vs The General Manager (South) and Disciplinary Authority, Food Corporation of India
Madras High Court · (2008) 11 MAD CK 0073
Constitution of India, 1950 — Article 14
High Courts11 Nov 2008Dismissed
National Insurance Company Ltd. Vs R. Ilango and R. Arjunana
Madras High Court · (2008) 11 MAD CK 0066
Motor Vehicles Act, 1988 — Section 147, 147(1), 147(2)
High Courts11 Nov 2008Dismissed
V. Veeranan Ambalam, V. Seethalakshmi Ammal Vs Periakaruppan @ Jayavelu and Others
Madras High Court · (2008) 11 MAD CK 0019
Evidence Act, 1872 — Section 68, 71Specific Relief Act, 1963 — Section 3Succession Act, 1925 — Section 63(c)
High Courts11 Nov 2008
L.K.S. Jewellers Vs State of Tamil Nadu
Madras High Court · (2010) 27 VST 258
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3), 7A
High Courts10 Nov 2008Allowed
T.M. Kaliappan, Kannammal, Samiathal and Banumathi Vs P.K. Murthy and The Managing Director, Tamil Nadu State Transport Corp. Ltd., Erode Division
Madras High Court · (2008) 11 MAD CK 0229
Motor Vehicles Act, 1988 — Section 140, 140(2)
High Courts10 Nov 2008Dismissed
Alacrity Foundations Pvt. Ltd. T.Nagar, Chennai, Dilip Dharmasthal Chairman, and Indukanth Ragade Vs S. Ramakrishnan
Madras High Court · (2009) 1 LW(Cri) 322
High Courts10 Nov 2008
A. Kaaliammal Vs Rokkappan, N. Palanisamy and The New India Assurance Company Ltd.
Madras High Court · (2010) ACJ 1640
High Courts10 Nov 2008Dismissed
Mrs. K. Kamala Vs The Tamil Nadu Small Industries Development Corporation Limited
Madras High Court · (2008) 11 MAD CK 0155
High Courts10 Nov 2008
Union of India (UOI) Vs N. Krishnasamy Chetty (deceased), Prop. Vijayalakshmi Transport Service and Others
Madras High Court · (2008) 11 MAD CK 0148
Motor Vehicles Act, 1988 — Section 57(2), 57(3), 64(1), 88(5)
High Courts10 Nov 2008
United India Insurance Co. Ltd. Vs K. Subarayan and Others
Madras High Court · (2008) 11 MAD CK 0122
High Courts10 Nov 2008Dismissed
Commissioner of Income Tax Vs Lucas Indian Services Ltd.
Madras High Court · (2009) 315 ITR 273
Income Tax Act, 1961 — Section 145, 145(1), 147, 18
High Courts10 Nov 2008
Assistant Commissioner of Customs Vs C. Bharani Exports
Madras High Court · (2009) 16 STR 260
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 128(1)Tamil Nadu General Sales Tax Act, 1959 — Section 30(1)
High Courts10 Nov 2008Dismissed
G. Pravina Vs The Registrar, Dr. Ambedkar Law University and The Principal, Central Law College
Madras High Court · (2008) 5 CTC 832 : (2009) 1 LW 336 : (2009) 2 MLJ 209
High Courts10 Nov 2008Dismissed
K. Noor Mohammed Vs A. Chinnasamy and Others Kanagarathinam Vs Star of India and Others
Madras High Court · (2008) 11 MAD CK 0038
Civil Procedure Code, 1908 (CPC) — Section 47