COURT ARCHIVE

Madras High Court judgments, 2008

2,313 judgments · page 25 of 116

High Courts18 Nov 2008

P.N. Kanagaraj Vs The Chief Secretary, State of Tamil Nadu and Others

Madras High Court · (2010) ACJ 2133 : (2008) 8 MLJ 1085

Constitution of India, 1950 — Article 19(1), 21, 226Penal Code, 1860 (IPC) — Section 305, 342, 366, 376(2), 384

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High Courts18 Nov 2008

A.K. Kamarudeen Vs Bank of India, Chennai Main Branch and Others

Madras High Court · (2008) 11 MAD CK 0064

Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17(2), 19(2), 20Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17(7), 22(2)(H)

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High Courts18 Nov 2008

K. Mohankumar Vs The Inspector of Police, D-1, Thallakulam Police Station, (Crime) Madurai City

Madras High Court · (2009) 1 LW(Cri) 326

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High Courts18 Nov 2008Allowed

Hasbi Traders Vs The Chief Engineer (Distribution), Tamil Nadu Electricity Board, Madurai Region and Others

Madras High Court · (2008) 11 MAD CK 0002

Constitution of India, 1950 — Article 14, 19(1)

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High Courts18 Nov 2008Dismissed

Kerala Roadways Limited Vs P. Thulasiraman

Madras High Court · (2008) 11 MAD CK 0001

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High Courts17 Nov 2008Dismissed

Arputha Mary Vs Maria Arputham

Madras High Court · (2008) 11 MAD CK 0208

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High Courts17 Nov 2008

D. Vijayarangan Vs Secretary Sales Tax Appellate Tribunal, Chairman Sales Tax Appellate Tribunal and Commissioner and Secretary Commercial Taxes and Religious Endowment Department

Madras High Court · (2009) 3 MLJ 1005 : (2009) WritLR 12

Constitution of India, 1950 — Article 14Tamil Nadu Pension Rules, 1978 — Rule 23, 43(2), 5

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High Courts17 Nov 2008Dismissed

A. Chockalingam Chettiar Vs State of Tamil Nadu by The District Collector, Thanjavur at Court Road, Thanjavur Town and Munsifi

Madras High Court · (2009) 2 LW 58

Criminal Procedure Code, 1973 (CrPC) — Section 174Hindu Succession Act, 1956 — Section 29

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High Courts17 Nov 2008

Commissioner of Income Tax Vs Tamilnadu Small Industries Development Corporation

Madras High Court · (2009) 308 ITR 294 : (2009) 182 TAXMAN 209

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High Courts17 Nov 2008Dismissed

N. Subramani Vs The State

Madras High Court · (2008) 11 MAD CK 0118

Penal Code, 1860 (IPC) — Section 365

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High Courts17 Nov 2008Dismissed

Ramakrishnan Vs Subramanian

Madras High Court · (2008) 11 MAD CK 0113

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18Limitation Act, 1963 — Article 54

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High Courts17 Nov 2008Allowed

Shanmugha Arts, Science, Technology and Research Academy (known as Sastra University) Vs Union of India (UOI) and National Highways Authority of India, Project Implementation Unit

Madras High Court · (2008) 11 MAD CK 0107

Land Acquisition Act, 1894 — Section 4, 4(1), 5ANational Highways Act, 1956 — Section 3A, 3CUniversity Grants Commission Act, 1956 — Section 3

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High Courts17 Nov 2008

The Management, The Divisional Forest Officer, Social Forestry Division Vs K. Arokiadass and The Presiding Officer, Labour Court

Madras High Court · (2009) 2 MLJ 355

Industrial Disputes Act, 1947 — Section 25F

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High Courts17 Nov 2008

U.S. Manickam Vs The Assistant Director, Local Fund Audit, Trichy Corporation, The Commissioner, Trichy Corporation, The Commissioner, Pudukkottai Municipality and The Accountant General

Madras High Court · (2009) WritLR 457

Constitution of India, 1950 — Article 226

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High Courts17 Nov 2008Dismissed

Maria Cruz Vs The State of Tamil Nadu

Madras High Court · (2008) 11 MAD CK 0040

Penal Code, 1860 (IPC) — Section 420Tamil Nadu Protection of Interests of Depositors in (Financial Establishments) Act, 1997 — Section 3, 5

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High Courts17 Nov 2008

Indira Rachel Vs Union of India (UOI)

Madras High Court · (2008) 11 MAD CK 0035

Divorce Act, 1869 — Section 10, 11, 2

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High Courts17 Nov 2008

Mrs. Annie Tarini Vs L.C. Joshua

Madras High Court · (2009) 2 LW 914

Civil Procedure Code, 1908 (CPC) — Section 24Family Courts Act, 1984 — Section 7, 7(1), 8

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High Courts14 Nov 2008

The Managing Director, Tamil Nadu State Transport Corporation, (Kumbakonam Division II) Ltd. Vs A. Vasanthy, A. Mohanram, A. Hema and A. Gunasundari

Madras High Court · (2008) 11 MAD CK 0176

Penal Code, 1860 (IPC) — Section 304(A)

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High Courts14 Nov 2008Dismissed

Kwick handling Service Pvt. Ltd., Presently known as Sikkas Kwick Handling Service (P) Ltd. Vs The Joint Secretary, Department of Revenue, Ministry of Finance, Government of India

Madras High Court · (2009) 234 ELT 30

Customs Act, 1962 — Section 114

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High Courts14 Nov 2008Dismissed

Senthilkumar Vs State by Inspector of Police

Madras High Court · (2008) 11 MAD CK 0161

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 363, 364, 366, 366A

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