High Courts07 Jan 2008
Sonal Vyapar Limited Vs The Tamil Nadu Electricity Board
Madras High Court · (2008) 01 MAD CK 0116
Tamil Nadu Electricity Distribution Code, 2004 — Regulation 31, 31(5)Tamil Nadu Electricity Supply Code, 2004 — Regulation 17
COURT ARCHIVE
Madras High Court judgments, 2008
2,313 judgments · page 113 of 116
High Courts07 Jan 2008Dismissed
Sriram Educational Trust Vs The President, 89, Perumalpattu Panchayat Union
Madras High Court · (2008) 1 CTC 449 : (2008) 1 LW 601 : (2008) 3 MLJ 351
Madras District Municipalities Act, 1884 — Section 63(1)Tamil Nadu District Municipalities (Amendment) Act, 1994 — Section 49(1), 83Tamil Nadu District Municipalities Act, 1920 — Section 83
High Courts07 Jan 2008Dismissed
Nakkheerangopal Vs Kovai Thangam
Madras High Court · (2008) 2 ALT(Cri) 332 : (2008) CriLJ 1883 : (2008) 2 CTC 146 : (2008) 2 RCR(Criminal) 529
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 254, 311, 313, 315, 315(1)Penal Code, 1860 (IPC) — Section 500, 501, 502
High Courts06 Jan 2008Dismissed
Arjunan Vs Govindammal and The Tamil Nadu State Marketing Corporation
Madras High Court · (2008) 01 MAD CK 0007
Registration Act, 1908 — Section 49Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 10(2)(1), 11(3), 25
High Courts05 Jan 2008Allowed
The Superintendent of Post Offices, Karur Division and Others Vs P. Panneerselvam and The Registrar, Central Administrative Tribunal, Madras Bench
Madras High Court · (2008) 4 MLJ 444 : (2008) WritLR 314
High Courts05 Jan 2008Dismissed
R. Thangavelu and T. Hemalatha Vs The Sub-Inspector of Police, D-3, Traffic Police Station, Dharmapuri and The Sub-Inspector of Police, B-3, Traffic Police Station, Dharmapuri
Madras High Court · (2008) 01 MAD CK 0229
Constitution of India, 1950 — Article 136, 226Motor Vehicles Act, 1988 — Section 113, 113, 114, 114, 114
High Courts05 Jan 2008Dismissed
The Regional Commissioner, Employees' Provident Fund Organisation Vs Mrs. Chellam @ Chellammal and The Managing Director, Marudhupandian Transport Corporation (Now named as TNSTC Divn. IV)
Madras High Court · (2008) 01 MAD CK 0203
Employees Pension Scheme, 1995 — Section 2
High Courts05 Jan 2008Dismissed
Mrs. Sujatha Jayakumar, Proprietrix "Sujatha Agencies" Vs Karnataka Soaps and Detergents Ltd.
Madras High Court · (2008) 4 BC 533 : (2008) 2 CTC 576 : (2008) 2 LW 170 : (2008) 3 MLJ 177
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2
High Courts05 Jan 2008Dismissed
Marimuthu Vs State by Inspector of Police
Madras High Court · (2008) CriLJ 2011
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304I, 447
High Courts05 Jan 2008
The New India Assurance Company Limited Vs S. Dhanasekaran and P.S. Udayakumar
Madras High Court · (2008) 01 MAD CK 0165
High Courts05 Jan 2008Dismissed
The Managing Director, Tamil Nadu State Transport Corporation, Villupuram Division III Ltd. Vs G. Natarajan and Kannappan
Madras High Court · (2008) 01 MAD CK 0127
High Courts05 Jan 2008
State Express Transport Corporation (Tamil Nadu Dn. I) Ltd. Vs Habeeb Mohammed
Madras High Court · (2008) 01 MAD CK 0123
High Courts05 Jan 2008Allowed
C. Selvaraj Vs K. Vijayalakshmi
Madras High Court · (2008) 01 MAD CK 0122
High Courts05 Jan 2008
Microsoft Corporation India P. Ltd. Vs Pace Automation Limited and Microsoft Corporation
Madras High Court · (2008) 1 MLJ 949
High Courts05 Jan 2008Dismissed
Fashion Suiting and Shirtings Vs Mr. A. Krishnamurthy
Madras High Court · (2008) 01 MAD CK 0082
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(6), 115Constitution of India, 1950 — Article 227General Clauses Act, 1897 — Section 6
High Courts05 Jan 2008Dismissed
Sumathi Vs C. Pachiappan
Madras High Court · (2008) 01 MAD CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts05 Jan 2008
The Special Tahsildhar, Land Acquisition Vs Suyamprakasam and The Defence Estate Officer
Madras High Court · (2008) 01 MAD CK 0018
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Land Acquisition Act, 1894 — Section 18, 4(1), 53
High Courts04 Jan 2008Dismissed
Joseph Dominic Jerald @ Jerald Vs State
Madras High Court · (2008) 01 MAD CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Jan 2008Dismissed
A. Balakumar Vs The Director of Technical Education, The Controller of Examination, Anna University and The Principal, A.R.J. College of Engineering and Technology
Madras High Court · (2008) 01 MAD CK 0231
High Courts04 Jan 2008Dismissed
Power Petro Products Ltd. Vs Assistant Commissioner of Income Tax
Madras High Court · (2008) 218 CTR 78 : (2008) 301 ITR 228
Income Tax Act, 1961 — Section 143(3), 68