Aircraft Act, 1934 — Section 5, 5AAircraft Rules, 1937 — Rule 133A, 3, 38, 39A(2), 3AAirlines Employees (Aircraft Engineering Department) Service Regulations, 1959 — Regulation 13, 5(2)

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High Courts14 Jun 2006Allowed

Anees Leathers Manufacturers Vs The Government of Tamil Nadu

Madras High Court · (2006) 3 LW 437

Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978 — Section 10(1), 11(1), 21, 21(1), 33Tamil Nadu Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3(1), 4

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High Courts14 Jun 2006Dismissed

Maharani Avenue Kudiyiruppor Nala Sangam Vs The Commissioner, Town and Country Planning and Others

Madras High Court · (2006) 3 LW 963 : (2006) 4 MLJ 719

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High Courts14 Jun 2006Allowed

The Cardamom Planters Union Higher Secondary School Vs The Government of Tamilnadu

Madras High Court · (2006) 06 MAD CK 0199

Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974 — Rule 15(4)

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High Courts14 Jun 2006

S. Sathyakumar and K. Dhanalakshmi Vs The Indian Overseas Bank Mr. A. Muthuraman Vs The Authorised Officer, Indian Overseas Bank, Asset Recovery Management Branch, Mr. Sathia Kumar and K. Dhanalakshmi

Madras High Court · (2007) 3 LW 770

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)

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High Courts14 Jun 2006

S.P. Jaswanth Kumar, Santhakumar and Bhojan Vs State

Madras High Court · (2006) 2 LW(Cri) 617

Criminal Procedure Code, 1973 (CrPC) — Section 264, 372Essential Commodities Act, 1955 — Section 12AB, 3, 3(2), 7(1)Tea Act, 1953 — Section 2

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High Courts14 Jun 2006Dismissed

The Managing Director, Tamil Nadu State Transport Corporation Limited (Coimbatore Division I) Ltd. Vs Sagunthala

Madras High Court · (2006) 06 MAD CK 0143

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High Courts14 Jun 2006Dismissed

Manikandan Vs N.V. Sunil Kumar

Madras High Court · (2006) 06 MAD CK 0137

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts14 Jun 2006

M. Vijayan Vs G. Vijayakumar

Madras High Court · (2006) 06 MAD CK 0134

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts14 Jun 2006Dismissed

The Managing Director, Tamil Nadu State Transport Corporation Limited Vs Muthusamy and V. Thamizharasu (Driver Given-up)

Madras High Court · (2006) 06 MAD CK 0133

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High Courts14 Jun 2006Dismissed

Kala, Ramesh and Suresh Vs S.K. Ganesan

Madras High Court · (2006) 06 MAD CK 0109

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts14 Jun 2006

Easwaramurthy Vs N. Krishnaswamy

Madras High Court · (2007) 1 BC 260 : (2006) CriLJ 4105

Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 399, 401Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts14 Jun 2006Dismissed

Gurrappa Gowdu (died) and Others Vs Pethanna @ Gurrappa, Chinnappa, Nethappa @ Munivenakatappa and Venkatasamy

Madras High Court · (2007) 1 LW 959 : (2006) 3 MLJ 953

Debt Relief Act, 1970 — Section 9(5)Transfer of Property Act, 1882 — Section 58, 9

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High Courts14 Jun 2006Dismissed

O.K. Muniyan, O.K. Munuswamy and O.K. Chennakrishnan Vs Govinda Chettiar, Govinda Chettiar, Ravindran and Senga Gounder

Madras High Court · (2006) 4 LW 276 : (2006) 4 MLJ 958

Civil Procedure Code, 1908 (CPC) — Section 65Evidence Act, 1872 — Section 114

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High Courts14 Jun 2006Dismissed

M. Rathinam and Others Vs A. Ramalingam

Madras High Court · (2006) 06 MAD CK 0060

Evidence Act, 1872 — Section 110, 68Succession Act, 1925 — Section 63

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High Courts14 Jun 2006Dismissed

K. Subramani and S. Nagaraj Vs State of Tamilnadu

Madras High Court · (2006) 06 MAD CK 0037

Criminal Procedure Code, 1973 (CrPC) — Section 207, 209Penal Code, 1860 (IPC) — Section 109, 302, 307, 324, 34

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High Courts14 Jun 2006Dismissed

R. Ponnusamy (deceased), Yasodhammal, P. Anbu and P. Srinivasan Vs Parvathi Ammal

Madras High Court · (2006) 06 MAD CK 0020

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