COURT ARCHIVE
Madras High Court judgments, 2006
3,035 judgments · page 77 of 152
K. Raja @ Sagaya Arokia Darmaraj Vs State
Madras High Court · (2006) 07 MAD CK 0089
S. Ansar Basha Vs The Inspector of Police, Ramachandran, Angayarkanni and Saravanan
Madras High Court · (2006) 07 MAD CK 0044
Raja alias Senthil Raja Vs The Commisioner of Police, The Secretary, Government of Tamil Nadu, Prohibition and Excise Department and The Superintendent, Central Prison
Madras High Court · (2006) 07 MAD CK 0042
Sridevi Vs The District Magistrate and District Collector, The Secretary, Government of Tamil Nadu, Prohibition and Excise Department and The Superintendent, Central Prison
Madras High Court · (2006) 07 MAD CK 0041
Shanthi Vs The Government of Tamil Nadu
Madras High Court · (2006) 07 MAD CK 0040
Alamelu Vs The Secretary to Government, Prohibition and Excise Department, Government of Tamil Nadu and The District Magistrate and District Collector
Madras High Court · (2006) 07 MAD CK 0038
B. Sampath Vs The State of Tamil Nadu
Madras High Court · (2006) 07 MAD CK 0037
M. Reeta Vs The State of Tamil Nadu
Madras High Court · (2006) 07 MAD CK 0028
N. Durairaj Vs Chennai Port Trust
Madras High Court · (2006) 07 MAD CK 0010
CSIR Scientific Workers' Association Vs Council of Scientific and Industrial Research (CSIR) and Others
Madras High Court · (2006) 07 MAD CK 0071
State Bank of Mysore Vs Pukhrajmal Sugarmal Lunkad, Proprietor, Lunkad Finance rep. herein by Power Agent B. Uttamchand Galada and Giridarilal, Prop. Surya Movie Unit
Madras High Court · (2008) 143 CompCas 218 : (2006) 4 LW 196
S. Pitchumani Vs K. Palanisamy Special Officer, Mettur Chemical Employees Co-operative Society
Madras High Court · (2006) 06 MAD CK 0286
H.H. The Prince of Arcot, Endowments Vs The Tamil Nadu Wakf Board and Others H.H. Nawab Mohammedl Abdul Ali, Prince of Arcot Vs The Tamil Nadu Wakf Board and Others
Madras High Court · (2006) 4 LW 479 : (2006) 3 MLJ 856
The Lakshmi Mills Company Ltd., Palladam Branch Vs The Deputy Chief Inspector of Factories and The President, Kovai Periyar Mavatta Dravida Panchalai Thozhilalar Munnetra Sangam
Madras High Court · (2006) 3 LLJ 940
C.K.P. Hariselvan, Sivakumar and P. Balusamy Vs State
Madras High Court · (2006) 06 MAD CK 0278
Subramani Vs The Special Tahsildar, Land Acquisition, Neighbourhood Scheme, The Special Commissioner and Secretary to Government, Housing and Urban Development Department, Gunaekaran and R. Senthilkumar
Madras High Court · (2006) 3 MLJ 793
R. Natarajan Vs The State of Tamil Nadu and The Registrar General, High Court of Madras
Madras High Court · (2006) 3 MLJ 799 : (2006) WritLR 588
Aruchamy and Lakshmi Vs State
Madras High Court · (2006) 06 MAD CK 0264