High Courts07 Jul 2006Dismissed
Centre of Indian Trade Unions (CITU) Vs Secretary to Govt. of Tamil Nadu, Labour and Employment Department and Others
Madras High Court · (2007) 2 LLJ 640
COURT ARCHIVE
Madras High Court judgments, 2006
3,035 judgments · page 73 of 152
High Courts07 Jul 2006Dismissed
Sony Pictures Releasing of India Ltd. Vs The State of Tamil Nadu, Union of India (UOI) and Central Board of Film Certification
Madras High Court · (2006) 4 CTC 193 : (2006) 3 LW 728 : (2006) 3 MLJ 289
Cinematograph Act, 1952 — Section 13, 13(1), 13(2), 5, 5BConstitution of India, 1950 — Article 136, 14, 19, 19(1), 19(2)Penal Code, 1860 (IPC) — Section 295A
High Courts07 Jul 2006
Kodaikanal Boat and Rowing Club Vs The Government of Tamil Nadu and Kodaikanal Municipality
Madras High Court · (2006) 07 MAD CK 0184
High Courts07 Jul 2006Dismissed
Nadanasigamani Vs Rajendran and Samidurai
Madras High Court · (2006) 4 LW 653
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts07 Jul 2006Dismissed
Tolaram Budhia and Others Vs Indian Bank
Madras High Court · AIR 2006 Mad 377 : (2006) 133 CompCas 867 : (2007) 1 LW 715
Constitution of India, 1950 — Article 227
High Courts07 Jul 2006Allowed
N. Babu Ganesh Vs The Superintendent of Police, Government of Pondicherry, Nalini and Shirosh
Madras High Court · (2006) 07 MAD CK 0146
High Courts07 Jul 2006Allowed
N. Nethaji Vs The Director of Sugars, The Special Officer/Chairman, Dharmapuri District Co-operative Sugar Mills Polytechnic College, M. Ramu and S. Selvaraj
Madras High Court · (2006) 07 MAD CK 0144
High Courts07 Jul 2006Dismissed
V.S. Babu and Mrs. Suyambukaniammal Vs The Government of Tamil Nadu
Madras High Court · (2006) 3 MLJ 762 : (2006) WritLR 717
High Courts07 Jul 2006Allowed
Selvaraj Vs N. Jeyaraman
Madras High Court · (2007) 2 ALD(Cri) 25 : (2007) 2 BC 507 : (2007) 1 CivCC 646 : (2006) 5 CTC 316 : (2007) 1 RCR(Criminal) 441
Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 357(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Jul 2006Allowed
R. Ramadoss Vs The State of Tamil Nadu
Madras High Court · (2006) 07 MAD CK 0055
Tamil Nadu Land Acquisition Act, 1978 — Section 12(2), 4, 4(1)
High Courts07 Jul 2006Allowed
Lakshmana Pillai Vs The District Collector and The Special Tahsildar, Adi Dravidar and Tribal Welfare
Madras High Court · (2006) 3 MLJ 638
High Courts07 Jul 2006Dismissed
G. Sivalingam Vs The State of Tamil Nadu
Madras High Court · (2006) 07 MAD CK 0053
Land Acquisition Act, 1894 — Section 6Tamil Nadu Land Acquisition Act, 1978 — Section 4(1)
High Courts06 Jul 2006
Consortium of Self Financing Professional Arts and Science Colleges in Tamil Nadu Vs The Permanent Committee for the Conduct of Common Entrance Test, The Commissioner of Technical Education and All India Medical and Engineering Colleges Association Association of Minority Unaided Christian Institution (AMUCI) Vs Permanent Committee constituted for the Conduct of Common Entrance Test, The State of Tamil Nadu and Anna University
Madras High Court · (2006) 3 MLJ 648
Constitution of India, 1950 — Article 142, 19(6), 30(1)
High Courts06 Jul 2006
Managing Director, Zoological Park and Another Vs S. Kalyana Raman and Others
Madras High Court · (2008) ACJ 133
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jul 2006Dismissed
S. Janani rep. By his father and natural guardian Mr. R. Srinivasan Vs State of Tamil Nadu
Madras High Court · (2006) 3 LW 795 : (2006) 3 MLJ 936
Constitution of India, 1950 — Article 14, 226Graduate Medical Education Regulations, 1997 — Regulation 5Indian Medical Council Act, 1956 — Section 33
High Courts06 Jul 2006Dismissed
Southern Industrial Corporation Ltd. Vs State of Tamil Nadu
Madras High Court · (2006) 07 MAD CK 0170
High Courts06 Jul 2006Dismissed
R. Jayarani Vs The State of Tamilnadu
Madras High Court · (2006) 07 MAD CK 0166
Tamil Nadu Land Acquisition Act, 1978 — Section 4(1), 5A, 6
High Courts06 Jul 2006Dismissed
Co.operative Spinning Mills Ltd. Vs The Deputy Chief Inspector of Factories and M. Eswaran
Madras High Court · (2006) 07 MAD CK 0165
High Courts06 Jul 2006Dismissed
M. Elumalai and Others Vs The State of Tamil Nadu and Others
Madras High Court · (2006) 07 MAD CK 0164
High Courts06 Jul 2006Allowed
K. Subramaniam Vs The Sub Inspector of Police and M. Selvam
Madras High Court · (2006) 07 MAD CK 0159