High Courts20 Jul 2006Allowed
E. Udhaya and E. Visalakshi Vs State
Madras High Court · (2007) 1 LW(Cri) 437
COURT ARCHIVE
Madras High Court judgments, 2006
3,035 judgments · page 68 of 152
High Courts20 Jul 2006Allowed
Mirthagai Ali Vs State
Madras High Court · (2007) CriLJ 1247 : (2007) 1 LW(Cri) 18
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts20 Jul 2006Allowed
A. Veeriya Perumal Vs The Secretary to Government, Health and Family Welfare Department
Madras High Court · (2006) 4 MLJ 335 : (2006) WritLR 800
Constitution of India, 1950 — Article 21Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47, 47(1), 47(2)Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 17
High Courts20 Jul 2006
Palanisamy and Chinnasamy @ Vakkil, Sasikumar @ Sasi, Kannan and Nagappan Vs State
Madras High Court · (2006) 2 LW(Cri) 883 : (2006) 2 LW(Cri) 628
Criminal Procedure Code, 1973 (CrPC) — Section 118, 164, 313, 428, 433APenal Code, 1860 (IPC) — Section 294, 300, 302, 307, 324Tamil Nadu Borstal Schools Act, 1925 — Section 10A, 2, 2(1), 2(4), 22
High Courts20 Jul 2006Allowed
M. Sudalai Andi and Others Vs Government of India and Food Corporation of India
Madras High Court · (2006) 3 LLJ 679 : (2006) 3 MLJ 931
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5), 2, 9A
High Courts20 Jul 2006Dismissed
D. Mohan Vs The Presiding Officer, Central Government Industrial Tribunal cum Labour Court and The Chief General Manager, State Bank of India
Madras High Court · (2006) 3 LLJ 912
Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 25B, 25B(2), 25F, 25G, 25H
High Courts19 Jul 2006Dismissed
Intex Technologies (I) Ltd. Vs Commissioner of Commercial Taxes (CAC)
Madras High Court · (2009) 20 VST 536
Tamil Nadu General Sales Tax Act, 1959 — Section 28A, 3(2), 31
High Courts19 Jul 2006Dismissed
The Director of Technical Education and The Principal, Tamil Nadu Polytechnic Vs G. Vincent Michael and The Registrar, Tamil Nadu State Administrative Tribunal
Madras High Court · (2006) WritLR 781
High Courts18 Jul 2006Dismissed
Iocee Exports Ltd. Vs Kalyanee Marine and Others
Madras High Court · (2007) 3 BC 93
Arbitration and Conciliation Act, 1996 — Section 34, 35, 36, 9Constitution of India, 1950 — Article 112, 142
High Courts18 Jul 2006
N. Kaliappan Vs District Collector and Others
Madras High Court · (2007) 113 FLR 1035
High Courts18 Jul 2006Allowed
M.K. Deivasigamani Vs The Tamil Nadu Government and Tamil Nadu Administrative Tribunal
Madras High Court · (2006) 07 MAD CK 0207
High Courts18 Jul 2006Allowed
N. Kuberan Vs Indian Bank
Madras High Court · (2006) 4 CTC 322 : (2006) 4 MLJ 105
Constitution of India, 1950 — Article 227Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 18A, 4
High Courts18 Jul 2006Dismissed
Commissioner of Income Tax Vs Thirumalai Fertiliser and Co.
Madras High Court · (2007) 288 ITR 517 : (2006) 4 MLJ 1179
Income Tax Act, 1961 — Section 143(2), 143(3), 154, 234A, 234B
High Courts18 Jul 2006Dismissed
M. Dhandapani Vs The Deputy Inspector General of Police, Armed Forces and The Commandant, TSP-IV
Madras High Court · (2006) 07 MAD CK 0086
Penal Code, 1860 (IPC) — Section 379
High Courts18 Jul 2006Allowed
Vijayan and Others Vs State by The Inspector of Police
Madras High Court · (2006) 07 MAD CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 302
High Courts18 Jul 2006Dismissed
Dinosaur Steels Limited Vs The Joint Commissioner of Income Tax, Special Range II
Madras High Court · (2007) 288 ITR 476
Income Tax Act, 1961 — Section 143(1), 154, 260A, 43B, 72
High Courts17 Jul 2006Dismissed
Christo N. Prince and Others Vs The State of Tamil Nadu and Others
Madras High Court · (2006) 07 MAD CK 0227
Deemed University, Memorandum of Association Rules — Rule 5(A)University Grants Commission Act, 1956 — Section 3
High Courts17 Jul 2006
Tamil Nadu State Transport Corporation Vs Mohamed Ali
Madras High Court · (2007) 1 ACC 653
High Courts17 Jul 2006
Chemech Laboratories Limited Vs Commercial Tax Officer
Madras High Court · (2009) 20 VST 471
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3)
High Courts17 Jul 2006Allowed
Tasmac Limited Vs Tamil Nadu Sales Tax Appellate Tribunal (Main Bench) and Another
Madras High Court · (2009) 20 VST 511
Tamil Nadu General Sales Tax Act, 1959 — Section 31, 31(3), 31A, 31A(3), 32