High Courts14 Dec 2006
P. Shanmugam Pillai Vs The State of Tamil Nadu
Madras High Court · (2006) 12 MAD CK 0179
COURT ARCHIVE
Madras High Court judgments, 2006
3,035 judgments · page 6 of 152
High Courts14 Dec 2006
United India Insurance Co. Ltd. Vs P. Mumtaj and Others
Madras High Court · (2008) ACJ 1202
High Courts14 Dec 2006
M. Udhayabanu Vs K.S. Raja
Madras High Court · (2007) 2 MLJ 246
Guardians and Wards Act, 1890 — Section 26, 39, 43, 43(1), 44Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts14 Dec 2006Dismissed
Kalimuthu and Others Vs State R. Jones Russo Vs Bose and Others
Madras High Court · (2006) 12 MAD CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120(B), 143, 147, 148, 212
High Courts14 Dec 2006Dismissed
S. Ganesan Vs Indian Bank, Union of India (UOI), The Chairman, Indian Bank's Association and The Assistant General Manager, Indian Bank, Head Office-Personnel Department
Madras High Court · (2007) 2 MLJ 98
Constitution of India, 1950 — Article 12, 14, 16, 21, 226
High Courts14 Dec 2006Allowed
The Managing Director, Tamil Nadu Film Development Corporation Ltd., Dr. M.G.R. Film City Vs R. Rajaraman, Managing Director, Protection and Control Electric Systems Private Ltd. (PACE Systems) and Others
Madras High Court · (2007) WritLR 445
Constitution of India, 1950 — Article 12, 226
High Courts14 Dec 2006Dismissed
Tamil Nadu State Transport Corporation (Madurai Divn. V) Ltd. Vs The Regional Transport Authority, Ramanathapuram, The Regional Transport Authority, Virudhunagar, The Secretary, The Regional Transport Authority, Virudhunagar and N. Anandam
Madras High Court · (2006) 1 ACC 376
Motor Vehicles Act, 1988 — Section 80(3), 98Tamil Nadu Motor Vehicles (Special Provisions) Act, 1992 — Section 10, 7
High Courts14 Dec 2006Dismissed
The Commissioner of Income Tax Vs K. Bhuvanendran, P.S.K. Jagannathan and B. Saroja (LH) Legal Heir of P.S.K. Balasubramaniam
Madras High Court · (2008) 303 ITR 235
Income Tax Act, 1961 — Section 132(4), 143(1), 148, 158BB, 158BC
High Courts14 Dec 2006Dismissed
Commissioner of Income Tax Vs Meenakshi Narayanan Investments Pvt. Ltd.
Madras High Court · (2006) 12 MAD CK 0037
High Courts14 Dec 2006Dismissed
R. Sivasubramanian Vs S. Krishnaveni
Madras High Court · (2007) 1 LW 541 : (2007) 2 MLJ 382
High Courts14 Dec 2006Allowed
D. Suriyakumari Vs R. Srikanth
Madras High Court · (2006) 12 MAD CK 0031
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts14 Dec 2006
S. Shankar Vs The State and Others
Madras High Court · (2007) 1 LW(Cri) 78 : (2007) 1 LW(Cri) 431
High Courts14 Dec 2006Dismissed
K. Palaniswamy and Christoper Holden Vs S.B. Subramani and J.K. Jawarappa
Madras High Court · (2007) 1 CTC 300 : (2007) 1 MLJ 645
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Section 7
High Courts13 Dec 2006Allowed
Kap (India) Construction Vs The Waterbase Ltd.
Madras High Court · (2006) 12 MAD CK 0195
Arbitration Act, 1940 — Section 8
High Courts13 Dec 2006Dismissed
P. Rathinasamy and Others Vs A. Maruthachalam and Others
Madras High Court · (2006) 12 MAD CK 0193
High Courts13 Dec 2006Dismissed
T. Loganathan, Inspector of Police Vs State Human Rights Commission and A. Bakkialakshmi
Madras High Court · (2006) 12 MAD CK 0187
High Courts13 Dec 2006Allowed
Saraswathi Engineering Works Vs Chief Engineer, Distribution, Vellore Region and Another
Madras High Court · AIR 2007 Mad 198
High Courts13 Dec 2006Dismissed
The Chief Executive Officer, Khadi and Village Industries Board Vs K. Karuvelam
Madras High Court · (2006) 12 MAD CK 0110
High Courts13 Dec 2006Dismissed
S. Raju Vs The Assistant Commandant, Central Industrial Security Force, Tuticorin Port Trust, The Deputy Commandant, Central Industrial Security Force, Tuticorin Port Trust and The Group Commandant, Central Industrial Security Force
Madras High Court · (2006) 12 MAD CK 0109
Central Industrial Security Force Act, 1968 — Section 18Central Industrial Security Force Rules, 1969 — Rule 35