High Courts09 Oct 2006
Commissioner of Income Tax Vs Ayyappan Textiles
Madras High Court · (2006) 10 MAD CK 0017
Income Tax Act, 1961 — Section 143(1)
COURT ARCHIVE
Madras High Court judgments, 2006
3,035 judgments · page 39 of 152
High Courts09 Oct 2006
Commissioner of Income Tax Vs Super Spinning Mills Ltd.
Madras High Court · (2008) 296 ITR 168
Income Tax Act, 1961 — Section 143(2), 260A
High Courts09 Oct 2006
Madras High Court Advocates' Association Vs The State of Tamil Nadu and Women Lawyers' Association
Madras High Court · (2006) 10 MAD CK 0003
High Courts07 Oct 2006Dismissed
Commissioner of Income Tax Vs Southern Roadways Ltd.
Madras High Court · (2006) 10 MAD CK 0208
High Courts05 Oct 2006Dismissed
N. Jothi Vs The Home Secretary Government of Tamil Nadu, The Director General of Police and The Commissioner of Police
Madras High Court · (2006) 10 MAD CK 0095
Constitution of India, 1950 — Article 21, 226Evidence Act, 1872 — Section 123, 124
High Courts01 Oct 2006Allowed
S. Mohan Vs Government of Tamil Nadu and Tamil Nadu Housing Board
Madras High Court · (2006) 10 MAD CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts01 Oct 2006
M.S.D.C. Radharamanan Vs M.S.D. Chandrasekara Raja
Madras High Court · (2006) 10 MAD CK 0182
High Courts01 Oct 2006
Tamil Nadu Forward Bloc Textile Workers Union Vs State of Tamil Nadu and The P. Rajendran, Manager, Madura Coats (P) Ltd.
Madras High Court · (2006) 10 MAD CK 0116
Industrial Disputes Act, 1947 — Section 10, 12(3), 18(1), 29
High Courts01 Oct 2006Dismissed
The Director of Elementary Education, The Chief Educational Officer, The District Educational Officer and The Assistant Educational Officer Vs St. Alphonse Middle School
Madras High Court · (2007) 3 LW 101
High Courts29 Sept 2006
N. Daniel Raj and Others Vs Tamil Nadu Housing Board
Madras High Court · (2006) 09 MAD CK 0318
High Courts29 Sept 2006Allowed
R. Krishnamurthy Vs The Govt. of Tamil Nadu
Madras High Court · (2006) 09 MAD CK 0317
Constitution of India, 1950 — Article 21
High Courts29 Sept 2006Dismissed
M. Velu Vs V.R. Rathinam and Others
Madras High Court · (2006) 09 MAD CK 0298
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Constitution of India, 1950 — Article 227
High Courts29 Sept 2006Dismissed
Ibrahim Vs Abdul Khader, Commissioner Corporation of Chennai and Junior Engineer
Madras High Court · (2006) 09 MAD CK 0295
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Sept 2006
S. Poongavanam Vs The Special Officer, Kadaladi Primary Agri. Co-op. Bank Ltd. and The Zonal Joint Registrar, Joint Registrar of Co-op. Societies
Madras High Court · (2006) 09 MAD CK 0291
Tamil Nadu Payment of Subsistence Allowance Act, 1981 — Section 3
High Courts29 Sept 2006
Sharp Tools and etc. Vs State of Tamil Nadu and Another etc.
Madras High Court · AIR 2007 Mad 37 : (2006) 4 LW 463 : (2007) 1 RCR(Civil) 99
Land Acquisition Act, 1894 — Section 11A, 18, 18(3), 4(1), 5ALimitation Act, 1963 — Section 5Pondicherry Land Acquisition Rules — Rule 5
High Courts29 Sept 2006Allowed
P.T. Prabhakar and Mrs. Nalini Prabhakar Vs The Member Secretary Chennai Metropolitan Development Authority and Others
Madras High Court · (2006) 5 CTC 449 : (2006) 4 LW 708
Madras City Municipal Corporation Act, 1919 — Section 236, 256(1), 256(2), 256(3)Town and Country Planning Act, 1971 — Section 113A, 113B, 122, 19(2), 26
High Courts29 Sept 2006Dismissed
Ennore Port Ltd. Vs Hindustan Construction Co. Ltd.
Madras High Court · AIR 2007 Mad 73
Arbitration Act, 1940 — Section 43, 43(1)Arbitration and Conciliation Act, 1996 — Section 27, 27(3), 27ACriminal Procedure Code, 1973 (CrPC) — Section 162, 173
High Courts29 Sept 2006
K. Marappan Vs The Deputy Registrar of Co-operative Societies and The Special Officer, Vattur Co-operative Agricultural Bank
Madras High Court · (2006) 134 CompCas 204 : (2006) 4 CTC 689 : (2006) 4 KLT 667 : (2006) 4 LW 495 : (2006) 4 MLJ 641
Constitution of India, 1950 — Article 12, 14, 21, 226, 227
High Courts29 Sept 2006
Aboo Backer Asmath Vs The State of Tamilnadu and The Union of India (UOI)
Madras High Court · (2006) 09 MAD CK 0211
High Courts29 Sept 2006Dismissed
K. Narayanasamy Vs The State by the Inspector of Police
Madras High Court · (2006) 09 MAD CK 0154
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 380, 404