COURT ARCHIVE
3,035 judgments · page 19 of 152
Madras High Court · (2006) 11 MAD CK 0198
Madras High Court · (2006) 11 MAD CK 0191
Madras High Court · (2006) 11 MAD CK 0075
Madras High Court · (2006) 11 MAD CK 0069
Madras High Court · (2007) 2 LW 902 : (2007) 1 MLJ 698
Madras High Court · (2006) 11 MAD CK 0054
Madras High Court · (2006) 11 MAD CK 0053
Madras High Court · (2007) 1 MLJ 832
Madras High Court · (2006) 11 MAD CK 0029
Madras High Court · (2007) 3 LW 515
Madras High Court · (2006) 11 MAD CK 0113
Madras High Court · (2007) 2 MLJ 413 : (2007) WritLR 26
Madras High Court · (2006) 11 MAD CK 0221
Madras High Court · (2006) 11 MAD CK 0148
Madras High Court · (2006) 11 MAD CK 0068
Madras High Court · (2006) 11 MAD CK 0056
Madras High Court · AIR 2007 Mad 105 : (2006) 5 CTC 541 : (2007) 3 LW 786 : (2007) 1 MLJ 301
Madras High Court · AIR 2007 Mad 108 : (2006) 5 CTC 705 : (2007) 3 LW 819 : (2009) 5 RCR(Civil) 69
Madras High Court · (2006) 11 MAD CK 0025
Madras High Court · (2006) 11 MAD CK 0009