High Courts20 Jan 2006Allowed
Chithra Vs The District Magistrate and District Collector and The Secretary to Government of Tamilnadu, Prohibition and Excise Department
Madras High Court · (2006) 01 MAD CK 0152
COURT ARCHIVE
Madras High Court judgments, 2006
3,035 judgments · page 148 of 152
High Courts20 Jan 2006
Messrs. Ganesh Industries Vs M/s. Bhurath Rubber Company, S.V.T. Sivaraman and S.V.T. Sathappan
Madras High Court · (2006) 01 MAD CK 0120
Contract Act, 1872 — Section 29
High Courts20 Jan 2006Dismissed
The Commissioner of Income Tax Vs Poompuhar Shipping Corporation Ltd.
Madras High Court · (2006) 202 CTR 243 : (2006) 282 ITR 3
Income Tax Act, 1961 — Section 194C, 201(1), 201(1A), 260A
High Courts20 Jan 2006Dismissed
Rajesh Kumar Vs The Commissioner of Customs and The Superintendent of Customs (Disposal)
Madras High Court · (2006) 198 ELT 9
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110, 110(1A), 111, 123, 125
High Courts20 Jan 2006
V. Lakshmiammal Vs Assistant Commissioner of ULT, Special Commissioner and Commissioner of Land Reforms and The Tahsildar (ULT)
Madras High Court · (2006) 01 MAD CK 0111
Tamil Nadu Urban Land Tax Act, 1966 — Section 11(1), 12, 7, 7, 7(D)
High Courts20 Jan 2006Allowed
Anthony @ Anthonyraj Vs The State of Tamil Nadu
Madras High Court · (2006) 1 CTC 322 : (2006) 1 LW(Cri) 334
High Courts20 Jan 2006Dismissed
The Commissioner of Income Tax Vs Loyal Textile Mills Ltd.
Madras High Court · (2006) 202 CTR 251 : (2006) 284 ITR 658
Income Tax Act, 1961 — Section 260A, 80HHC
High Courts19 Jan 2006Allowed
Shanthi, Parvathi, Mohan and Raj Vs The Inspector of Police
Madras High Court · (2006) 01 MAD CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 302, 307, 342, 450
High Courts19 Jan 2006Dismissed
Commissioner of Income Tax Vs Ponni Sugars and Chemicals Ltd.
Madras High Court · (2006) 202 CTR 385
High Courts19 Jan 2006Dismissed
The Assistant Commissioner (CT) Vs M. Raman, V. Sekar and The Registrar, Tamil Nadu Administrative Tribunal
Madras High Court · (2006) 01 MAD CK 0169
High Courts19 Jan 2006Dismissed
T. Muthukaruppan Vs G. Raghavan, rep. by his Power of Attorney, K. Gopalakrishnan and Others
Madras High Court · (2006) 2 ALD(Cri) 25 : (2007) 1 BC 108 : (2006) 3 CivCC 653 : (2006) 4 CivCC 109 : (2006) CriLJ 1078 : (2006) 2 KLT 996 : (2006) 3 RCR(Civil) 653 : (2006) 2 RCR(Criminal) 603
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts19 Jan 2006Dismissed
Danam Vs State of Tamil Nadu
Madras High Court · (2006) 01 MAD CK 0167
Tamil Nadu Prohibition Act, 1937 — Section 4(1)
High Courts19 Jan 2006Dismissed
The Commissioner of Income Tax Vs Sharp Industries
Madras High Court · (2006) 282 ITR 336
Income Tax Act, 1961 — Section 154, 260A, 80HHC, 80I
High Courts19 Jan 2006Dismissed
Ayyanar and Perumal Vs The Chairman, Tamil Nadu Electricity Board and The Asstt. Executive Engineer, Operation and Maintenance-Town, Tamil Nadu Electricity Board, CAEDC
Madras High Court · (2006) 1 MLJ 567 : (2006) WritLR 212
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 39(1), 39A, 44(1)Electricity Rules, 1956 — Rule 138
High Courts19 Jan 2006Allowed
K. Mani Vs District Revenue Office and Special Commissioner and Commissioner of Revenue Administration
Madras High Court · (2006) CriLJ 1371 : (2006) 2 RCR(Civil) 631 : (2006) 2 RCR(Criminal) 898
Arms Act, 1959 — Section 13, 13(3), 14, 3
High Courts19 Jan 2006Dismissed
Employees' State Insurance Corporation Vs Tractors and Farm Equipment Ltd. and Others
Madras High Court · (2006) 110 FLR 1190
Employees State Insurance Act, 1948 — Section 82
High Courts19 Jan 2006
Nallaperumal Stores (Firm) Vs Regional Commissioner, Employees' Provident Fund and Another
Madras High Court · (2006) 110 FLR 1193 : (2006) 1 MLJ 554 : (2006) WritLR 216
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts18 Jan 2006Dismissed
Radha Gopalakrishnan and Sudha Vijayakumar Vs M. Rajendran, Latha and Geetha Madhumohan
Madras High Court · (2006) 1 CTC 457 : (2006) 3 LW 565 : (2006) 1 MLJ 334
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Jan 2006Dismissed
The Assistant Collector of Customs, Prosecutor Cell Vs J. Rajendra Prasad
Madras High Court · (2007) 1 LW(Cri) 149
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 11(1), 21, 23, 28, 41
High Courts18 Jan 2006Dismissed
Ranka Corporation Vs Tamil Nadu Taxation Special Tribunal and Another
Madras High Court · (2009) 20 VST 272
Tamil Nadu General Sales Tax Act, 1959 — Section 12(1), 12(2), 12(3)