High Courts27 Jan 2006Allowed
Sigrid Agarwal Vs Anjappar Chettinad Restaurant
Madras High Court · (2006) 2 LW 710 : (2006) 3 MLJ 182
Civil Procedure Code, 1908 (CPC) — Section 36Constitution of India, 1950 — Article 227
COURT ARCHIVE
Madras High Court judgments, 2006
3,035 judgments · page 144 of 152
High Courts27 Jan 2006Allowed
A. Doulath Nisha Vs The District Collector and Another
Madras High Court · (2006) 1 MLJ 552
Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978 — Section 4, 4(1), 4(2)Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Rules, 1979 — Rule 3, 5
High Courts27 Jan 2006
Tractors and Farm Equipment Ltd. Vs Green Field Farm Equipments Pvt. Ltd. and Others
Madras High Court · (2006) 01 MAD CK 0013
Copyright Act, 1957 — Section 18, 19(4), 51, 53, 55Designs Act, 2000 — Section 10, 11, 19, 19(1)
High Courts27 Jan 2006
State Transport Employees Union Vs Government of Tamil Nadu and Another
Madras High Court · (2006) 01 MAD CK 0004
Tamil Nadu Motor Vehicles (Special Provisions) Act, 1992 — Section 6(4)Tamil Nadu Motor Vehicles Rules, 1989 — Rule 280(2), 283(1)Tamil Nadu Motor Vehicles Taxation Act, 1974 — Section 100, 102
High Courts25 Jan 2006
T. Kamatchi Vs S. Murali @ Kanagasabapathy Village Administrative Officer
Madras High Court · AIR 2006 Mad 159 : (2006) 2 CTC 131 : (2006) 1 LW 711 : (2006) 1 MLJ 418
Civil Procedure Code, 1908 (CPC) — Section 24, 24(1)Contempt of Courts Act, 1971 — Section 6General Clauses Act, 1897 — Section 3(25)
High Courts25 Jan 2006Dismissed
Mohan Enterprises Vs Mr. K. Ravishankar, Prop. R.J. Industrials
Madras High Court · (2006) 1 CTC 538 : (2006) 1 LW 646 : (2006) 1 MLJ 538
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
High Courts25 Jan 2006Dismissed
M.K. Bajoria, Director, Marshall Sons and Company (Mfg.) Ltd. and Ors Vs M/s. Lalith Steel Suppliers
Madras High Court · (2007) 1 RCR(Criminal) 55
Criminal Procedure Code, 1973 (CrPC) — Section 468Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142Penal Code, 1860 (IPC) — Section 418
High Courts25 Jan 2006Allowed
S. Sevugan Vs The Chief Educational Officer and Another
Madras High Court · (2006) 109 FLR 926 : (2007) WritLR 1034
High Courts25 Jan 2006Dismissed
Commissioner of Income Tax Vs Kothari Sanitation and Tiles (P) Ltd.
Madras High Court · (2006) 01 MAD CK 0036
Income Tax Act, 1961 — Section 154, 154(7), 40A(3)
High Courts25 Jan 2006
Commissioner of Income Tax Vs Everest Litho Press
Madras High Court · (2006) 285 ITR 297
Income Tax Act, 1961 — Section 256(1), 28, 43B
High Courts25 Jan 2006Dismissed
R. Suresh Kumar Vs K.A. Kalavathi, K.M. Arumugham and The Inspector of Police
Madras High Court · (2006) 01 MAD CK 0034
Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts25 Jan 2006
Nandakumar Vs State by Sub Inspector of Police Appakoodal Police Station
Madras High Court · (2006) 01 MAD CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313
High Courts25 Jan 2006Dismissed
A. Rajaram Vs M.B. Pranesh, I.A.S., Principal Secretary to Government, Labour and Employment Department, M. Saikumar, I.A.S., Commissioner of Labour, D.M.S.
Madras High Court · (2006) WritLR 643
Contempt of Courts Act, 1971 — Section 2Tamil Nadu Labour Subordinate Service Rules — Rule 3, 35, 4
High Courts25 Jan 2006Allowed
Chennai Petroleum Corporation Ltd. Vs Assistant Provident Fund Commissioner (Exemp)
Madras High Court · (2006) 109 FLR 1195
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts24 Jan 2006Dismissed
Commissioner of Income Tax Vs K. Chinnathambi
Madras High Court · (2007) 292 ITR 673 : (2008) 170 TAXMAN 511
High Courts24 Jan 2006
Pakkirisamy, Annadurai and Rani Vs State
Madras High Court · (2006) 01 MAD CK 0201
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 307, 324, 34
High Courts24 Jan 2006Dismissed
Commissioner of Income Tax Vs S. Kannaiyan
Madras High Court · (2007) 292 ITR 678
High Courts24 Jan 2006Dismissed
Commissioner of Income Tax Vs Seshasayee Paper and Boards Ltd.
Madras High Court · (2006) 202 CTR 269 : (2006) 283 ITR 200
Income Tax Act, 1961 — Section 139, 143(1), 143(3), 154, 32A(4)
High Courts24 Jan 2006Dismissed
National Insurance Company Limited Vs Arumugham, Palaniammal and K.P. Venkatachalam
Madras High Court · (2006) 2 CTC 368 : (2006) 2 LW 894 : (2006) 2 MLJ 564
High Courts24 Jan 2006Dismissed
Karuppayee Vs The Commissioner of Police and The Secretary to Government of Tamilnadu, Prohibition and Excise Department
Madras High Court · (2006) 01 MAD CK 0082
Penal Code, 1860 (IPC) — Section 201, 302