COURT ARCHIVE

Madras High Court judgments, 2006

3,035 judgments · page 127 of 152

High Courts01 Mar 2006

Pilari Vs The State of Tamil Nadu

Madras High Court · (2006) 03 MAD CK 0215

Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 3(1)

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High Courts01 Mar 2006Allowed

V. Vasantha Raj Vs The Accountant General and The Director of Adi Dravidar Welfare

Madras High Court · (2006) 03 MAD CK 0214

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High Courts01 Mar 2006

National Insurance Co. Ltd. Vs Director General of Police and Others

Madras High Court · (2006) 3 ACC 558 : (2006) 2 LW 176 : (2006) 1 LW(Cri) 322

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High Courts01 Mar 2006Dismissed

Tubecon Products P. Ltd. Vs Arjun Technologies (I) Ltd.

Madras High Court · (2006) 03 MAD CK 0062

Companies Act, 1956 — Section 433, 434, 434(1), 439

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High Courts28 Feb 2006

R. Kennedy and K. Samraj rep. by his father and natural guardian R. Kennedy Vs The Kilpauk Medical College and Government Hospital and The Dean, Maternity and Child Care Department, Kilpauk Medical College and Government Hospital, Poonamallee High Road, Madras 600 010

Madras High Court · (2006) 02 MAD CK 0304

Constitution of India, 1950 — Article 226

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High Courts28 Feb 2006Allowed

The Mohan Textiles Vs Tamil Nadu Electricity Board

Madras High Court · (2006) 3 LW 356

Electricity Act, 2003 — Section 185

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High Courts28 Feb 2006Dismissed

Commissioner of Income Tax Vs Sengunthar Thirumana Mandapam

Madras High Court · (2006) 204 CTR 473 : (2006) 283 ITR 355

Income Tax Act, 1961 — Section 11, 12, 12AA, 139, 143(1)

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High Courts28 Feb 2006Allowed

Nagamani Vs The State of Tamil Nadu

Madras High Court · (2006) 02 MAD CK 0080

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High Courts28 Feb 2006Allowed

Vasantha Vs The State of Tamil Nadu

Madras High Court · (2006) 02 MAD CK 0079

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High Courts28 Feb 2006Dismissed

D. Latha Vs The Inspector of Police, The Commissioner of Police and The Secretary to Government, State of Tamil Nadu, Prohibition and Excise Department

Madras High Court · (2006) 02 MAD CK 0078

Penal Code, 1860 (IPC) — Section 323, 336, 341, 392, 397

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High Courts28 Feb 2006Allowed

Subbiah @ Vempatti Subbaiah @ Gopi Vs The State of Tamil Nadu

Madras High Court · (2006) 02 MAD CK 0077

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High Courts28 Feb 2006Allowed

S. Manickavasagam Vs Special Commissioner and Commissioner of Treasuries and Accounts and Others

Madras High Court · (2006) 02 MAD CK 0076

Tamil Nadu State Treasuries and Accounts Services Special Rules — Rule 11

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High Courts28 Feb 2006Dismissed

Seshasayee Paper and Boards Limited Vs State of Tamilnadu

Madras High Court · (2006) 02 MAD CK 0075

Constitution of India, 1950 — Article 14, 226

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High Courts28 Feb 2006Allowed

Amul @ Amulraj Vs The Secretary to the Government, Prohibition and Excise Department and The Commissioner of Police

Madras High Court · (2006) 02 MAD CK 0074

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High Courts28 Feb 2006Dismissed

Annadurai Vs The Secretary to Government, Prohibition and Excise Department and The Commissioner of Police

Madras High Court · (2006) 02 MAD CK 0073

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High Courts28 Feb 2006Allowed

M. Venkata Raman Vs The State of Tamilnadu

Madras High Court · (2006) 02 MAD CK 0072

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High Courts28 Feb 2006Allowed

Babu Vs The State of Tamil Nadu

Madras High Court · (2006) 02 MAD CK 0070

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High Courts28 Feb 2006Allowed

J. Rajadurai @ Raja @ Chettyraja Vs The Secretary to Government, Prohibition and Excise Department and The Commissioner of Police

Madras High Court · (2006) 02 MAD CK 0069

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High Courts28 Feb 2006

Deputy Commissioner of Wealth Tax, Special Range-I Vs Shri A. Tenzing

Madras High Court · (2006) 205 CTR 169 : (2006) 282 ITR 611

Wealth Tax Act, 1957 — Section 27(2)

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High Courts28 Feb 2006Dismissed

Saraswathi Ammal Vs Ponninatha Nainar

Madras High Court · (2006) 3 LW 86 : (2006) 3 MLJ 272

Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)

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