High Courts09 Mar 2006
Soundarambal, represented by Power of Attorney P.L. Selvakumar Vs The Government of Tamilnadu
Madras High Court · (2006) 03 MAD CK 0245
COURT ARCHIVE
Madras High Court judgments, 2006
3,035 judgments · page 122 of 152
High Courts09 Mar 2006Allowed
Logu alias Loganathan, Sivakumar and K. Devendran Vs State
Madras High Court · (2006) 03 MAD CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Mar 2006Allowed
Kanagamma and Sowmya represented by petitioner's mother and next friend G. Kanagamma Vs Revathi and National Insurance Company Ltd.
Madras High Court · (2006) 3 ACC 792 : (2007) ACJ 578 : (2006) 2 MLJ 658
Motor Accidents Claims Tribunal Rules — Rule 3Motor Vehicles Act, 1988 — Section 163A, 166, 184Penal Code, 1860 (IPC) — Section 304A
High Courts09 Mar 2006Dismissed
The Management of Asia Tobacco Company Limited Vs The Presiding Officer, Labour Court and V. Ramesh
Madras High Court · (2006) 2 CTC 470 : (2006) 3 LLJ 69
Industrial Disputes Act, 1947 — Section 11(A), 2(A)
High Courts09 Mar 2006
Annadurai, Panneer, Kannan and Pandian Vs State
Madras High Court · (2006) 03 MAD CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts09 Mar 2006Dismissed
The Executive Officer, Idanganasalai Town Panchayat Vs K. Balasubramani and The District Collector (Director of District Panchayat)
Madras High Court · (2006) 03 MAD CK 0126
High Courts09 Mar 2006Dismissed
E. Sundarrajan Vs B. Kanchanamala
Madras High Court · (2006) 2 CTC 743 : (2006) 2 MLJ 83
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 97Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 8(5)
High Courts09 Mar 2006Dismissed
The Tamil Nadu Electricity Board Vs Safe Systems (India) Pvt. Ltd.
Madras High Court · (2006) 03 MAD CK 0117
High Courts09 Mar 2006Dismissed
Arya Vaidya Nilayam Vs Assistant Provident Fund Commissioner Employees' Provident Fund Organisation
Madras High Court · (2006) 03 MAD CK 0018
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts08 Mar 2006
M. Gunasekaran Vs The Director General of Police
Madras High Court · (2006) 03 MAD CK 0345
Tamil Nadu Civil Services (Discipline and Appeal) Rules, 1955 — Rule 36Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 15A, 2, 3
High Courts08 Mar 2006Allowed
Smt. Nirmala Vs The Tamil Nadu Housing Board
Madras High Court · (2006) 03 MAD CK 0344
High Courts08 Mar 2006Allowed
P.S. Natarjan Vs The General Manager, State Transport Corporation (Kovai Divn. II) Ltd. and The Enquiry Officer, State Transport Corporation (Kovai Divn. II) Ltd.
Madras High Court · (2006) 03 MAD CK 0343
High Courts08 Mar 2006
T.V. Sakthivel Vs The Regional Joint Registrar Cooperative Societies, The Sub Registrar, Cooperative Societies and The Special Officer
Madras High Court · (2006) 3 MLJ 105
High Courts08 Mar 2006Allowed
Thirumalai Vs The State of Tamil Nadu
Madras High Court · (2006) 03 MAD CK 0341
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts08 Mar 2006
Angu Parameswari Textiles Private Limited Vs Chairman cum Managing Director, Indian Bank and Others
Madras High Court · (2006) 03 MAD CK 0128
High Courts08 Mar 2006Dismissed
A. Dhanapal Vs Secretary to Government, Home Department, Director General of Police, Superintendent of Police and Tamil Nadu Administrative Tribunal
Madras High Court · (2006) 03 MAD CK 0027
Tamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 17, 2, 3
High Courts08 Mar 2006Allowed
Kiran Machines Vs The Income Tax Officer and The Tax Recovery Officer,Business Range-I
Madras High Court · (2006) 203 CTR 574
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 20(1A)Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 282
High Courts07 Mar 2006Allowed
Krishnasamy Vs The Secretary to Government, Prohibition and Excise Dept., Govt. of Tamil Nadu, The Commissioner of Police, The Inspector of Police, L and O and The Superintendent, Central Prison
Madras High Court · (2006) 03 MAD CK 0362
High Courts07 Mar 2006Dismissed
Kamalammal Vs The Commissioner of Police and The Secretary to Government of Tamil Nadu, Prohibition and Excise Department
Madras High Court · (2006) 03 MAD CK 0361