High Courts15 Mar 2006Dismissed
Sri Jayendra Saraswathi Swamigal @ Subramani Vs State, Inspector of Police, Special Investigation Team and Others
Madras High Court · (2006) 03 MAD CK 0297
Penal Code, 1860 (IPC) — Section 120B, 307, 326, 34, 452
COURT ARCHIVE
Madras High Court judgments, 2006
3,035 judgments · page 119 of 152
High Courts15 Mar 2006Dismissed
K.Ve.M. Geeva Vs The Commissioner, Kodaikanal Municipality and Another
Madras High Court · (2006) 2 MLJ 542
Tamil Nadu District Municipalities Act, 1920 — Section 217A, 217D, 217J, 217K, 217L
High Courts15 Mar 2006Allowed
Vijayalakshmi and Others Vs Premkumari and Others
Madras High Court · (2006) 03 MAD CK 0295
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Succession Act, 1956 — Section 8Land Acquisition Act, 1894 — Section 18, 18(1), 20, 23, 30
High Courts15 Mar 2006Allowed
CG Igarashi Motors Ltd. Vs Deputy Commissioner of Labour-II and Chennai Yettrumathi Valaga Uzhiyargal Podhu Thozhilalar Sangam
Madras High Court · (2006) 3 LLJ 733
Industrial Disputes Act, 1947 — Section 20(2)
High Courts15 Mar 2006Dismissed
Selvakulendran @ Selvam @ Babu Vs State of Tamil Nadu
Madras High Court · (2006) 03 MAD CK 0136
Constitution of India, 1950 — Article 14, 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 100, 2Foreigners Act, 1946 — Section 2, 3(2)
High Courts15 Mar 2006Dismissed
Central Organisation of Tamil Nadu Electricity Employees Vs Tamil Nadu Electricity Board
Madras High Court · (2006) 03 MAD CK 0125
Industrial Disputes Act, 1947 — Section 9A
High Courts15 Mar 2006
Regupathi Vs Govindan and Another
Madras High Court · (2006) CriLJ 4232
Criminal Procedure Code, 1973 (CrPC) — Section 438, 482, 71, 87Negotiable Instruments Act, 1881 (NI) — Section 13
High Courts15 Mar 2006Dismissed
Selvi J. Jayalalithaa and Another Vs R. Rajagopal @ R.R. Gopal @ Nakkheerangopal and Another
Madras High Court · AIR 2006 Mad 197 : (2006) 2 LW 366
Constitution of India, 1950 — Article 19(1), 19(2), 21
High Courts15 Mar 2006Allowed
The Management of Tamil Nadu State Transport Corporation (Coimbatore Division II) Limited, Formerly known as Jeeva Transport Corporation Vs Presiding Officer, Labour Court and M. Sivakumar
Madras High Court · (2006) 03 MAD CK 0021
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A, 2A(2)
High Courts15 Mar 2006Allowed
P. Varadarajan and Others Vs G.K. Mani, Member of Legislative Assembly
Madras High Court · (2006) CriLJ 2302 : (2006) 2 LW(Cri) 696
Criminal Procedure Code, 1973 (CrPC) — Section 199, 199(1), 200Penal Code, 1860 (IPC) — Section 109, 124Press and Registration of Books Act, 1867 — Section 14, 15
High Courts14 Mar 2006Dismissed
Pattabi alias Pattabiraman Vs The Inspector of Police
Madras High Court · (2006) 03 MAD CK 0350
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 302, 304, 323, 324
High Courts14 Mar 2006Allowed
The Regional Provident Fund Commissioner, Tamil Nadu and Pondicherry States Employees Provident Funds Vs India Pistons Ltd. and The Presiding Officer, Employees Provident Funds Appellate Tribunal
Madras High Court · (2006) 03 MAD CK 0347
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 16, 16(1), 7A
High Courts14 Mar 2006Dismissed
S. Ganesan Vs State of Tamil Nadu
Madras High Court · (2006) 03 MAD CK 0318
Civil Procedure Code, 1908 (CPC) — Section 62Criminal Procedure Code, 1973 (CrPC) — Section 62Penal Code, 1860 (IPC) — Section 341, 379, 392, 397, 427
High Courts14 Mar 2006Allowed
P. Lakshmanan Vs The State of Tamil Nadu
Madras High Court · (2006) 03 MAD CK 0317
High Courts14 Mar 2006Allowed
Dhandapani Vs The Additional Secretary to Government of India, Ministry of Consumer Affairs and Public Distribution, The Secretary to Government, Co-operative, Food and Consumer Protection Dept. and The District Magistrate and District Collector
Madras High Court · (2006) 03 MAD CK 0313
High Courts14 Mar 2006Dismissed
A. Mohammed Yaseen Vs The Inspector of Police and Thamizselvi
Madras High Court · (2006) 03 MAD CK 0311
High Courts14 Mar 2006Dismissed
Seenu @ Srinivasan Vs The State of Tamil Nadu
Madras High Court · (2006) 03 MAD CK 0310
High Courts14 Mar 2006Dismissed
K. Mayakrishnan Vs The State of Tamil Nadu
Madras High Court · (2006) 03 MAD CK 0309
Penal Code, 1860 (IPC) — Section 392, 397
High Courts14 Mar 2006Dismissed
Ravi @ Deenan Vs The State of Tamil Nadu
Madras High Court · (2006) 03 MAD CK 0308
Penal Code, 1860 (IPC) — Section 336, 341, 397, 506
High Courts14 Mar 2006
Jai Murugan Textiles Limited Vs The Deputy Commercial Tax Officer
Madras High Court · (2006) 3 MLJ 549
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3)