High Courts31 Jan 2003Allowed

Indira, Yamuna and Arumugham Vs Surgent Magarajan

Madras High Court · (2003) 3 BC 573 : (2004) 118 CompCas 638 : (2003) CriLJ 2623 : (2003) 3 CTC 91 : (2003) 2 LW(Cri) 670 : (2003) 3 RCR(Criminal) 807

Criminal Procedure Code, 1973 (CrPC) — Section 256, 256(1), 256(2)Negotiable Instruments Act, 1881 (NI) — Section 138