High Courts02 Dec 2003
Commissioner of Income Tax Vs Seshasayee Paper and Board Ltd.
Madras High Court · (2004) 135 TAXMAN 506
COURT ARCHIVE
Madras High Court judgments, 2003
2,075 judgments · page 9 of 104
High Courts02 Dec 2003
A.M. Abdul Kareem Vs The Special Tahsildar Adi Dravidar Welfare
Madras High Court · (2003) 12 MAD CK 0002
Land Acquisition Act, 1894 — Section 4, 4(1)
High Courts01 Dec 2003Dismissed
The Drivers Conductors Bus Service (P) Ltd. Vs The Regional Transport Authority Erode District Erode and Others
Madras High Court · (2003) 12 MAD CK 0157
Companies Act, 1956 — Section 397, 398, 433(f)Motor Vehicles Act, 1988 — Section 82, 82(1)
High Courts01 Dec 2003
Sri Aurobindo Ashram Harpegon Workshop Trust Vs Asstt. CWT
Madras High Court · (2004) 140 TAXMAN 579
High Courts01 Dec 2003
CWT Vs B.R. Theatres and Industrial Concerns (P) Ltd.
Madras High Court · (2004) 135 TAXMAN 371
High Courts01 Dec 2003Dismissed
Drivers Conductors Bus Service (P.) Ltd. Vs Regional Transport Authority and Others
Madras High Court · (2005) 127 CompCas 431 : (2004) 1 LW 510 : (2004) 1 MLJ 215 : (2005) 64 SCL 49
Companies Act, 1956 — Section 397, 398, 433Motor Vehicles Act, 1988 — Section 82, 82(1), 82(2)
High Courts01 Dec 2003Allowed
Sri Aurobindo Ashram Harpegon Workshop Trust Vs Assistant Commissioner of Wealth Tax
Madras High Court · (2004) 192 CTR 459 : (2004) 271 ITR 553
Income Tax Act, 1961 — Section 11Wealth Tax Act, 1957 — Section 5(1)
High Courts01 Dec 2003
The Controller of Examinations Pondicherry University Vs S. Shyamala and Vinayaka Mission Medical College
Madras High Court · (2004) 1 MLJ 467 : (2004) WritLR 533
Constitution of India, 1950 — Article 141Graduate Medical Education Regulations, 1997 — Regulation 1(2), 13
High Courts01 Dec 2003
Commissioner of Income Tax Vs Coral Electronics (P) Ltd.
Madras High Court · (2004) 192 CTR 369 : (2005) 274 ITR 336
Income Tax Act, 1961 — Section 5
High Courts01 Dec 2003
The Commissioner of Wealth-tax Vs B.R. Theatres and Industrial Concerns P. Ltd.
Madras High Court · (2004) 188 CTR 63 : (2005) 272 ITR 177
Wealth Tax Act, 1957 — Section 27A
High Courts01 Dec 2003
G. Gengavarajan Vs D. Manivel and Another
Madras High Court · (2004) 1 CTC 766
Contempt of Courts Act, 1971 — Section 12, 2
High Courts28 Nov 2003Allowed
Madana Gopal Vs State
Madras High Court · (2003) 11 MAD CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts28 Nov 2003
Union of India Vs R. Gopalakrishnan Accounts Clerk HRO RMS MA Division Madurai
Madras High Court · (2003) 11 MAD CK 0144
Constitution of India, 1950 — Article 341, 342
High Courts28 Nov 2003
M.S. Jain, Proprietor, Kiran Road Lines Vs The Presiding Officer, First Additional Labour Court and M. Thiyagarajan
Madras High Court · (2004) 2 LLJ 608
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
High Courts28 Nov 2003
Thamilarasan and Others Vs State
Madras High Court · (2004) CriLJ 1639 : (2004) 1 LW(Cri) 401
Penal Code, 1860 (IPC) — Section 300, 302, 303, 304
High Courts28 Nov 2003Allowed
Kandan (died) and Others Vs K. Periaswamy
Madras High Court · AIR 2004 Mad 425 : (2004) 1 LW 239 : (2004) 1 MLJ 296
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts27 Nov 2003Dismissed
S. Bhuvaneswari and Another Vs ACI (Agro Chemical Industries) Ltd. and Others
Madras High Court · (2004) 122 CompCas 849 : (2003) 4 CTC 690 : (2004) 51 SCL 158
Companies Act, 1956 — Section 111, 111(5), 36
High Courts27 Nov 2003Dismissed
Petromarine Products Ltd. Vs Ocean Marine Services Co. Ltd. and Others
Madras High Court · AIR 2004 Mad 498 : (2004) 1 MLJ 525
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52Limitation Act, 1908 — Article 182
High Courts27 Nov 2003
Natarajan Vs State
Madras High Court · (2003) 11 MAD CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 300, 302, 304, 304(I), 307
High Courts25 Nov 2003Dismissed
M.G. Singaravelu Vs The State
Madras High Court · (2003) 11 MAD CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 482