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Madras High Court judgments, 2003

2,075 judgments · page 83 of 104

High Courts17 Mar 2003Allowed

Dr. R. Palani Durai, Assistant Professor, Institute of Food and Dairy Technology, TANUVAS, Dr. Dinakar Raj, Asst. Professor, Dept. of Animal Biotechnology, Madras Veterinary College, Dr. A. Thangavelu, Asst. Professor, Centre for Animal Health Studies, Dr. K. Vijayarani, Asst. Professor, Dept. of Animal Biotechnology, Madras Veterinary College, Dr. Joseph Andrew Jesudass, Asst. Professor, Centre for Animal Health Studies, Dr. T.J. Harikrishnan, Asst. Professor, Dept. of Parasitology, Madras Veterinary College, Dr. H. Gopi, Asst. Professor, Dept. of Dairy Science, Madras Veterinary College, Dr. Baskaran Ravi Latha, Asst. Professor, Dept. of Parasitology, Madras Veterinary College, Dr. S. Ayyappan, Centre for Animal Health Studies, Dr. M. Sivakumar, Asst. Professor, Dept. of Anatomy, Madras Veterinary College, Dr. R. Sridhar, Asst. Professor, Dept. of Pathology, Madras Veterinary College, Dr. T. Sivaraman, Asst. Professor, Dept. of L.P.M., Madras Veterinary College, Dr. M.G. Jeyathangaraj, Asst. Professor, Dept. of Wild Life Sciences, Madras Veterinary College, Dr. C. Ramani, Asst. Professor, Dept. of Surgery, Madras veterinary College, Dr. V. Leela, Asst. Professor, Dept. of Physiology and Biochemistry, Madras Veterinary College, Dr. Geetha Ramesh, Asst. Professor, Dept. of Anatomy, Madras Veterinary College, Dr. G.A. Balasubramaniam, Asst. Professor, Dept. of Pathology, Veterinary College and Research Institute and Dr. G.V. Sudhakar Rao, Asst. Professor, Veterinary Colloege and Research Institute Vs State of Tamil Nadu and Others Dr. L. Gunaseelan, Asst. Professor (S.S.), Centre for Animal Health Studies, Dr. R.C. Rajasundaram, Asst. Professor, Dept. of Obstetrics and Gynaecology, Madras Veterinary College, Dr. Ravo Sundar George, Asst. Professor, Dept. of Clinics, Madras Veterinary College, Dr. A. Subramaniam, Asst. Professor, Directorate of Centre for Animal Production Studies, Dr. M.N. Sundar Raman, Asst. Professor, Dept. of Animal Genetics, Madras Veterinary College, Dr. K.V. Venkateswaran, Asst. Professor, Dept. of Pharmocology, Madras Veterinary College, Dr. Robinson J.J. Abraham, Asst. Professor, Dept. of Meat Science and Technology, Madras Veterinary College, Dr. K.N. Selvakumar, Asst. Professor, Dept. of Animal Husbandry Economics, Madras Veterinary College, Dr. K. Rajendran, Asst. Professor, Dept. of Animal Husbandry Economics, Madras Veterinary College, Dr. M. Thirunavukkarasu, Asst. Professor, Dept. of Animal Husbandry Economics, Madras Veterinary College, Dr. Mala Shami, Asst. Professor, Dept. of Clinics, Madras Veterinary College, Dr. Cecilia Christopher, Asst. Professor, Dept. of Clinics, Madras Veterinary College, Dr. V. Balakrishnan, Asst. Professor, Dept. of Animal Nutrition, Madras Veterinary College, Dr. S. Nagarajan, Asst. Professor, Dept. of Animal Nutrition, Madras Veterinary College, Dr. Justin Williams, Asst. Professor, Dept. of Surgery, Madras Veterinary College, Dr. P. Tejomoorthy, Asst. Professor, Dept. of Pharmocology, Madras Veterinary College, Dr. P. Sriram, Asst. Professor, Dept. of Animal Nutrition, Madras Veterinary College, Dr. K. Dushyanthan, Asst. Professor, Dept. of Meat Science and Technology, Madras Veterinary College, Dr. S. Murugesan, Asst. Professor, University Training and Research Centre, Dr. V.S. Gomathi, Asst. Professor, Dept. of Animal Physiology, Madras Veterinary College, Dr. Y. Krishna Mohan Reddy, Asst. Professor, Dept. of Microbiology, Madras Veterinary College, Dr. R.V. Suresh, Asst. Professor, Centre for Animal Health Studies, Dr. R.V. Suresh, Asst. Professor, Dept. of Clinics, Madras Veterinary College, Dr. A. Palanisamy, Asst. Professor, Dept. of Animal Bio Technology, Madras Veterinary College and Dr. John Kirubakaran, Asst. Professor, Dept. of Microbiology, Madras Veterinary College Vs State of Tamil Nadu and Others Dr. S. Selvam Vs State of Tamilnadu and Others

Madras High Court · (2003) 03 MAD CK 0257

Constitution of India, 1950 — Article 226
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