COURT ARCHIVE
2,075 judgments · page 80 of 104
Madras High Court · (2003) 2 BC 549 : (2003) 2 CTC 171 : (2003) 3 RCR(Criminal) 215
Madras High Court · (2003) 3 CTC 536 : (2003) 3 LW 528 : (2003) 3 MLJ 377
Madras High Court · (2004) 1 CTLJ 71 : (2003) 3 LW 862 : (2003) 2 MLJ 204
Madras High Court · (2003) WritLR 502
Madras High Court · (2003) 03 MAD CK 0038
Madras High Court · AIR 2004 Mad 191 : (2003) 2 CTC 90 : (2003) 4 LW 408
Madras High Court · (2003) 03 MAD CK 0027
Madras High Court · (2004) 1 CompLJ 418 : (2004) 54 SCL 118
Madras High Court · (2004) 187 CTR 569 : (2003) 263 ITR 644 : (2004) 139 TAXMAN 270
Madras High Court · (2004) 189 CTR 138 : (2004) 266 ITR 626
Madras High Court · AIR 2003 Mad 322 : (2003) 2 DMC 415 : (2003) 3 LW 870 : (2003) 2 MLJ 33
Madras High Court · (2003) 2 MLJ 87
Madras High Court · (2003) 3 LW 358 : (2003) 2 MLJ 44
Madras High Court · AIR 2004 Mad 147 : (2003) 2 CTC 516 : (2003) 2 LW 631 : (2003) 2 MLJ 37
Madras High Court · (2003) 03 MAD CK 0216
Madras High Court · (2004) 188 CTR 53 : (2004) 266 ITR 135
Madras High Court · (2003) 3 BC 133 : (2003) 2 CTC 393
Madras High Court · (2003) 2 LW 827
Madras High Court · (2003) 03 MAD CK 0153
Madras High Court · (2003) 03 MAD CK 0146