High Courts28 Apr 2003Allowed
Muniyandi Vs State
Madras High Court · (2003) 04 MAD CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 374
COURT ARCHIVE
Madras High Court judgments, 2003
2,075 judgments · page 68 of 104
High Courts28 Apr 2003Allowed
The Special Tahsildar (LA), Chennai Export Processing Zones and The Development Commissioner, MEPZ Vs Angappan
Madras High Court · (2003) 2 MLJ 436
Land Acquisition Act, 1894 — Section 18, 4(1), 51A
High Courts25 Apr 2003Allowed
Sree Madura Enterprises and V.R. Subbaraya Gounder and Sons Vs C. Thangavel and S.K. Samy and Sons Ware House
Madras High Court · (2004) 1 LW 60
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts25 Apr 2003Dismissed
The Atomic Energy Employees Association Vs The Block Development Officer, Thirukalukundram Panchayat Union, The Chief Administrative Officer, Indira Gandhi Centre for Atomic Research, The Administrative Officer, Baba Atomic Research Centre Facilities, Senior Manager, Personnel and Industrial Relations, Madras Atomic Power Station and The Chief Kalpakkam Administrative Officer, General, Services Organisation
Madras High Court · (2003) 04 MAD CK 0189
Constitution of India, 1950 — Article 226
High Courts25 Apr 2003Dismissed
Oriental Insurance Company Limited Vs Mohan (deceased), G. Anandakumar and Mrs. Ramuammal
Madras High Court · (2004) ACJ 2046 : (2003) 3 LLJ 890 : (2003) 4 LW 125 : (2003) 2 MLJ 443
Workmens Compensation Act, 1923 — Section 30
High Courts25 Apr 2003
S.P. Saravanan Gounder Vs The Commissioner, Sathyamangalam Municipality and The Sathyamangalam Municipal council, Sathyamangalam Municipality
Madras High Court · (2003) 2 MLJ 619
Constitution of India, 1950 — Article 226
High Courts25 Apr 2003Dismissed
Association of NSE Members of India and NSE Members Association Vs Union of India (UOI), Securities Exchange Board of India and National Stock Exchange of India Limited
Madras High Court · (2003) 47 SCL 200
Constitution of India, 1950 — Article 226
High Courts25 Apr 2003Allowed
Sivaraj Vs State
Madras High Court · (2003) 04 MAD CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 374
High Courts25 Apr 2003Dismissed
The New India Assurance Company Limited Vs Smt. Ponnammal, Smt. Rukmani, Sulaiman, Akbar, Smt. K. Selvi and N. Raju, S.V.M. and Co.
Madras High Court · (2005) ACJ 149 : (2003) 3 LLJ 111 : (2003) 2 LW 559 : (2003) 2 MLJ 352
Workmens Compensation Act, 1923 — Section 30
High Courts25 Apr 2003Dismissed
R. Ammaiyappan Vs The Regional Transport Authority, The Regional Transport Officer, D. Murugan, K. Prema, V. Sathish Kumar, R. Srinivasan and D.R. Balasubramaniam
Madras High Court · (2003) 04 MAD CK 0074
Constitution of India, 1950 — Article 226, 227
High Courts25 Apr 2003Dismissed
S.R. Kumaraswami Vs Sellamuthu, K. Siva and Nallathal
Madras High Court · (2003) 2 MLJ 516
High Courts25 Apr 2003Allowed
Smt. Chakku Bai Vs State by the Inspector of Police
Madras High Court · (2003) 04 MAD CK 0013
Madras Prohibition Act, 1937 — Section 4(1)(A)
High Courts25 Apr 2003
Oriental Insurance Company Limited Vs Mohan and Others
Madras High Court · (2003) 3 ACC 649
High Courts24 Apr 2003Allowed
Income Tax Officer Vs Balaji Chit Fund and Others (No. 1)
Madras High Court · (2004) 186 CTR 293 : (2003) 264 ITR 428
Criminal Procedure Code, 1973 (CrPC) — Section 245(2)Income Tax Act, 1961 — Section 276C, 277
High Courts24 Apr 2003Dismissed
Income Tax Officer Vs Balaji Chit Fund and Another (No. 2)
Madras High Court · (2004) 186 CTR 291 : (2003) 264 ITR 445
Income Tax Act, 1961 — Section 184(7), 276C, 277Penal Code, 1860 (IPC) — Section 120B, 193, 420, 468, 471
High Courts24 Apr 2003Dismissed
Jainlabdin, Radha Krishnan @ Radha and Abdul Ajeez @ Siraj Vs The State
Madras High Court · (2003) 04 MAD CK 0205
Penal Code, 1860 (IPC) — Section 302, 34, 352, 449, 506
High Courts24 Apr 2003
A. Silveira Vs Managing Director, Indian Overseas Bank, General Manager, Indian Overseas Bank, K. Balasubramaniam and R. Ramachandran
Madras High Court · (2003) 2 LLJ 1027 : (2003) 2 MLJ 239
Overseas Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 12(1), 20(3), 4
High Courts24 Apr 2003Dismissed
M.G. Pictures (Madras) Limited Vs Assistant Commissioner of Income Tax
Madras High Court · (2003) 185 CTR 185 : (2003) 263 ITR 83 : (2003) 3 MLJ 9
Income Tax Act, 1961 — Section 260A
High Courts24 Apr 2003Dismissed
Emaresan Vs Radha
Madras High Court · (2003) 2 MLJ 561
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts23 Apr 2003
Sundaradas Vs Subordinate Judge
Madras High Court · (2003) 04 MAD CK 0163
Constitution of India, 1950 — Article 226