COURT ARCHIVE
2,075 judgments · page 6 of 104
Madras High Court · (2004) 187 CTR 562 : (2004) 266 ITR 27
Madras High Court · (2004) 1 LW 385 : (2004) 1 LW(Cri) 100
Madras High Court · (2003) 12 MAD CK 0015
Madras High Court · (2004) 2 BC 109 : (2004) 1 CTC 170 : (2004) 1 LW(Cri) 106 : (2004) 1 RCR(Criminal) 899
Madras High Court · (2004) 192 CTR 164 : (2005) 273 ITR 401
Madras High Court · (2004) 1 LW(Cri) 231
Madras High Court · (2003) 12 MAD CK 0154
Madras High Court · (2004) 1 CTC 581
Madras High Court · (2004) 1 CTC 112
Madras High Court · (2006) ACJ 1190
Madras High Court · (2004) 1 CTC 197
Madras High Court · AIR 2004 Mad 362 : (2004) 1 CTC 187 : (2004) 1 LW 788
Madras High Court · (2004) 1 LW(Cri) 231
Madras High Court · (2004) 1 LW(Cri) 231
Madras High Court · (2004) 93 ECC 447 : (2004) 166 ELT 305
Madras High Court · (2004) 2 LLJ 192 : (2004) 1 MLJ 564
Madras High Court · (2004) 101 FLR 612 : (2004) 2 LLJ 423 : (2004) 1 MLJ 553
Madras High Court · (2004) 1 CTC 81 : (2004) 1 LW 324
Madras High Court · (2003) 12 MAD CK 0030
Madras High Court · (2003) 12 MAD CK 0016