High Courts27 Jun 2003Dismissed
Ramasamy Vs State, Inspector of Police
Madras High Court · (2003) 06 MAD CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 374
COURT ARCHIVE
Madras High Court judgments, 2003
2,075 judgments · page 59 of 104
High Courts27 Jun 2003Allowed
M. Doraisamy Vs State of Tamil Nadu and Tamil Nadu Khadi and Village Industries Board
Madras High Court · (2004) 1 LLJ 871 : (2003) WritLR 842
High Courts27 Jun 2003
Austin Reed Limited Vs Suntex Garments Suntex Garments and Ramchander Tiwari Vs Austin Reed Limited
Madras High Court · (2007) 35 PTC 774
High Courts27 Jun 2003Allowed
Arulmighu Kallalagar Thirukoil, Alagar Koil Vs The Government of Tamil Nadu H.H. Ethiraja Jeeyar Swamikal Sriperumpudur Ethiraja Jeeyar Madam, Sriperumpudur, Chengalpet District, Sri S. Krishnaswami Iyengar and P.L. Ramanuja Dasar @ Thoppu Swamigal (Died) Vs Government of Tamilnadu and Others
Madras High Court · (2003) 06 MAD CK 0005
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 7 Rule 14, 80Forest (Conservation) Act, 1980 — Section 2, 2(i)Limitation Act, 1963 — Section 10
High Courts27 Jun 2003
V. Sankaran, T.L. Narayana Murthy and R. Revathi Vs The Madras Metropolitan Water, Supply and Sewerage Board and Others
Madras High Court · (2003) 06 MAD CK 0003
Constitution of India, 1950 — Article 226
High Courts26 Jun 2003Dismissed
Meiyazhagan Vs State
Madras High Court · (2003) 3 CTC 342 : (2003) 2 LW(Cri) 800
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313Penal Code, 1860 (IPC) — Section 302, 34, 341, 342
High Courts26 Jun 2003Allowed
Selvaraj @ Narayanasamy, Ganesan and Unni @ Unnikrishnan Vs State
Madras High Court · (2003) 06 MAD CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 376(2)
High Courts26 Jun 2003Dismissed
S. Jaisingh Vs State by Inspector of Police (L and O)
Madras High Court · (2004) CriLJ 3598
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)
High Courts26 Jun 2003Allowed
I.S. Ilango Vs V. Periasamy and T.K. Ramanujam
Madras High Court · (2003) 06 MAD CK 0053
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Jun 2003Allowed
Siva, Nagarajan, Selva Kumar, Selvam, Ramesh, Kannan, Krishnan, Sekar and Murugan Vs State
Madras High Court · (2003) 2 LW(Cri) 791
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts26 Jun 2003Dismissed
Mrs. Badrunissa Vs The Tamil Nadu State and The Union of India
Madras High Court · (2003) 06 MAD CK 0032
Constitution of India, 1950 — Article 226
High Courts26 Jun 2003Allowed
The Chairman, Tamil Nadu Electricity Board and The Chief Engineer, North Chennai Thermal Power Project Vs Arulnathan and Others
Madras High Court · (2003) 3 MLJ 726 : (2004) WritLR 13
Constitution of India, 1950 — Article 14, 21, 32
High Courts26 Jun 2003Dismissed
Siva alias Sivakumar, Sheit @ Sathik Sheit and Nagendran alias Nagaraj @ Jockey Vs State by Inspector of Police
Madras High Court · (2003) 06 MAD CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 397, 457
High Courts26 Jun 2003Partly Allowed
The Secretary to Government, Rural Development Department, The Director of Rural Development and The District Collector Vs M. Padmanabhan and The Registrar, Tamilnadu Administrative Tribunal
Madras High Court · (2003) 06 MAD CK 0015
Tamil Nadu Pension Rules, 1978 — Rule 70, 71, 71(3), 9(1), 9(2)
High Courts25 Jun 2003Dismissed
DCW Ltd. Vs Assistant Commissioner of Customs
Madras High Court · (2003) ECR 392 : (2003) 157 ELT 510
Customs Act, 1962 — Section 27
High Courts25 Jun 2003
Sri Kampahareswaraswamy Devasthanam, Tirubuvanam Vs Muthupandi
Madras High Court · (2003) 06 MAD CK 0125
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Jun 2003Dismissed
K. Marimuthu Vs The District Collector and District Magistrate and The Secretary to Government, Prohibition and Excise Department
Madras High Court · (2003) 06 MAD CK 0089
Constitution of India, 1950 — Article 226
High Courts25 Jun 2003Dismissed
Mastan Gouse Mohideen Vs Government of India
Madras High Court · (2003) 06 MAD CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 374
High Courts25 Jun 2003Allowed
Sakthivel and Others Vs State, by Inspector of Police, Law and Order
Madras High Court · (2003) 2 LW(Cri) 774
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 302, 307, 324
High Courts25 Jun 2003Dismissed
R. Lakshmana Perumal Vs Mrs. M. Rajamani
Madras High Court · (2003) 06 MAD CK 0058
Civil Procedure Code, 1908 (CPC) — Section 115