High Courts01 Aug 2003
Smt. K. Adilakshmi and Others Vs State of Tamil Nadu and Others
Madras High Court · (2003) 3 MLJ 487
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments, 2003
2,075 judgments · page 46 of 104
High Courts01 Aug 2003Allowed
Viswanathan, Raja Thambi and Muthamil Maran Vs State Elango Vs Viswanathan and Others
Madras High Court · (2003) 08 MAD CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 374, 397, 401
High Courts01 Aug 2003Dismissed
Asst. Collector of Customs Vs Ramanathan and Others
Madras High Court · (2003) 08 MAD CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts01 Aug 2003Dismissed
R. Paulsamy and Gladys Lilly Vs Superintendent, Narcotics Control Bureau
Madras High Court · (2003) 162 ELT 39
Criminal Procedure Code, 1973 (CrPC) — Section 374
High Courts01 Aug 2003Dismissed
The State of Tamil Nadu Vs P.Chellam and Others
Madras High Court · (2003) 3 LLJ 960 : (2003) 3 LW 634 : (2003) 3 MLJ 271
Workmens Compensation Act, 1923 — Section 2, 2(1), 30, 30(1)
High Courts01 Aug 2003Allowed
Bhuvaneswari and Thiagarajan Vs State
Madras High Court · (2003) 08 MAD CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Aug 2003Allowed
B.S. Jayalakshmi and Others Vs B.S. Sairam
Madras High Court · (2003) 4 CTC 153 : (2004) 1 DMC 270 : (2004) 3 RCR(Civil) 58
Hindu Adoptions and Maintenance Act, 1956 — Section 18(1)(2)
High Courts31 Jul 2003
Kovai Periyar Maavatta Dravida Panchalai Thozhilalar Munnetra Sangam Vs Commissioner of Labour (Registrar of Trade Unions) and Others
Madras High Court · (2004) 1 LLJ 6
Trade Unions Act, 1926 — Section 28
High Courts31 Jul 2003Allowed
Management of Binny Ltd., Engineering Division Vs Presiding Officer, Industrial Tribunal and Another
Madras High Court · (2003) 3 LLJ 1127
Industrial Disputes Act, 1947 — Section 33(2)
High Courts31 Jul 2003Allowed
Pachamuthu Vs State by Inspector of Police
Madras High Court · (2004) 1 CTC 600
Penal Code, 1860 (IPC) — Section 302
High Courts31 Jul 2003Dismissed
A. Premraj Jain Vs State of Tamil Nadu
Madras High Court · (2003) 07 MAD CK 0174
Constitution of India, 1950 — Article 226
High Courts31 Jul 2003Dismissed
Vijaya Vs The State of Tamilnadu and Others
Madras High Court · (2003) 07 MAD CK 0173
Constitution of India, 1950 — Article 226
High Courts31 Jul 2003Dismissed
S. Gowri Vs The Assistant Conservator of Forest Prosecution Squad and The District and Sessions Judge
Madras High Court · (2004) WritLR 53
Constitution of India, 1950 — Article 226
High Courts31 Jul 2003Allowed
P. Kalyani Vs The Divisional Manager, Southern Railway (Personal Branch)
Madras High Court · (2004) 2 ACC 388 : (2004) ACJ 185 : (2003) 2 CTC 546 : (2004) 101 FLR 405 : (2004) 1 LLJ 49 : (2003) 3 MLJ 314
Workmens Compensation Act, 1923 — Section 3, 30
High Courts31 Jul 2003Dismissed
Karunakaran Vs Rajasekaran
Madras High Court · (2003) 3 LW 684 : (2003) 3 MLJ 273
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Jul 2003Dismissed
S. Ratna Vs B. Shajahan, B. Parveen Banu and Shabeer Khan rep. By brother and guardian B. Shajahan
Madras High Court · (2003) 07 MAD CK 0126
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts31 Jul 2003Allowed
Al Fathima Munavera, Kither Mohamed and Siddique Khathija Vs S. Kandasamy
Madras High Court · (2003) 3 LW 644 : (2003) 3 MLJ 294
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Jul 2003Dismissed
Raju, Thangavelu @ Kitchan and Chinnu Vs State by Inspector of Police
Madras High Court · (2003) 07 MAD CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 374
High Courts31 Jul 2003Allowed
A. Pappammal Vs Union of India (UOI) and Others
Madras High Court · (2003) 3 MLJ 455
Constitution of India, 1950 — Article 226
High Courts31 Jul 2003
Dr. M.B.S. Krishnan Rao Vs Government of Tamil Nadu
Madras High Court · (2003) WritLR 949
Constitution of India, 1950 — Article 226