High Courts24 Dec 2003Dismissed
Mrs. J. Zeenath Bivi, proprietrix N.V.K.M. Traders rep. by her Power of Attorney holder Mr. J. Zackaria Vs M. Khader Ibrahim and Others Mrs. J. Zeenath Bivi Vs N.V.K.M. Khader Ibrahim
Madras High Court · (2004) 1 MLJ 406 : (2004) 28 PTC 590
Trade and Merchandise Marks Act, 1958 — Section 24, 46, 46(1), 46(3), 48Trade and Merchandise Marks Rules, 1959 — Rule 82, 83, 88