High Courts10 Oct 2003Dismissed

Mani Vs The State

Madras High Court · (2003) 10 MAD CK 0131

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3(1)Penal Code, 1860 (IPC) — Section 201, 302, 498