High Courts29 Oct 2003Allowed
Kalimuthu Vs Kandasamy Gounder and Rukmani Ammal
Madras High Court · (2004) 4 LW 380 : (2004) 1 MLJ 521
COURT ARCHIVE
Madras High Court judgments, 2003
2,075 judgments · page 18 of 104
High Courts29 Oct 2003
National Insurance Co. Ltd., Coimbature Regional Office, CSX Towers. 683-686, Tricky Road, Coimbatore - 641005 Vs Mr. K. Nandabalan, Commissioner of Police, Kokirakulam, Tirunelveli- 627003
Madras High Court · (2003) 10 MAD CK 0004
High Courts28 Oct 2003Allowed
V. Subramanian and Others Vs The State of Tamil Nadu, The Registrar, Perarignar Anna University of Technology and The Registrar, University of Madras
Madras High Court · (2004) 1 MLJ 349 : (2004) WritLR 146
Air Corporations Act, 1953 — Section 20(1)Constitution of India, 1950 — Article 14Perarignar Anna University Act, 1979 — Section 36
High Courts28 Oct 2003Allowed
Moslem Mondal Vs The Union of India (UOI) and Others
Madras High Court · (2003) 10 MAD CK 0163
Constitution of India, 1950 — Article 226
High Courts28 Oct 2003Dismissed
R. Muthuveerasamy (died) and Others Vs The State of Tamil Nadu
Madras High Court · (2004) 1 LW 309
Constitution of India, 1950 — Article 226
High Courts28 Oct 2003Allowed
Smt. Samatha @ Nikila, Mr. Sankar and Mr. Ramana Reddy Vs K. Sathishkumar Reddy
Madras High Court · (2004) 1 LW(Cri) 304
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts28 Oct 2003Dismissed
V. Krishnamurthy Vs Airport Authority of India and Others
Madras High Court · (2003) 10 MAD CK 0041
Constitution of India, 1950 — Article 226
High Courts28 Oct 2003
M. Indirani and Others Vs Sri Saravana Finance and Others
Madras High Court · (2003) 10 MAD CK 0030
Civil Procedure Code, 1908 (CPC) — Section 47Contract Act, 1872 — Section 45
High Courts28 Oct 2003Dismissed
S. Viswanathan and Another Vs Ashok Leyland Finance Ltd. and Others
Madras High Court · (2004) 2 CTC 266
Arbitration and Conciliation Act, 1996 — Section 8
High Courts27 Oct 2003Dismissed
The National Insurance Company Limited Vs M. Nandan and Another
Madras High Court · (2004) 2 ACC 645 : (2004) ACJ 1449 : (2004) 2 CTC 522 : (2004) 1 MLJ 146 : (2005) 4 RCR(Civil) 181
Motor Vehicles Act, 1988 — Section 147, 149
High Courts27 Oct 2003
S. Jayaraj Vs Tahsildar
Madras High Court · (2003) 4 CTC 712
Criminal Procedure Code, 1973 (CrPC) — Section 133, 136, 138, 141Penal Code, 1860 (IPC) — Section 188
High Courts27 Oct 2003Allowed
R. Alwarappan Vs Tamil Nadu Civil Supplies Corporation Ltd. and Others
Madras High Court · (2003) 10 MAD CK 0144
High Courts27 Oct 2003Allowed
Thiru. Veera @ Veeramuthu Vs The Commissioner of Police, The Secretary, Government of Tamilnadu Prohibition and Excise Department and The Superintendent, Central Prison
Madras High Court · (2003) 10 MAD CK 0114
Constitution of India, 1950 — Article 226Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 3
High Courts27 Oct 2003Dismissed
National Insurance Company Ltd. Vs Rani, Hebasiba, Rameshkumar and P. Shanmugam
Madras High Court · (2006) ACJ 1224 : (2004) 1 MLJ 131
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 168
High Courts27 Oct 2003
S. Jaya Jaya Bhuvaneswari Vs The General Manager (Operation) Tamil Nadu Government Transport Corporation (Villupuram Division - I) Limited and The Selection Grade Assistant Manager (Personnel) Tamil Nadu Government Transport Corporation (Villupuram Division - I) Limited
Madras High Court · (2003) 10 MAD CK 0047
Constitution of India, 1950 — Article 226
High Courts27 Oct 2003
A. Ponnu Vs The Chief Education Officer, The Secretary and Correspondent, Caldwell Primary School and Stella Annabai, Headmistress, Caldwell Primary School
Madras High Court · (2003) 10 MAD CK 0034
Constitution of India, 1950 — Article 226
High Courts23 Oct 2003Allowed
R. Vijaya Kumar Vs The Chairman-cum-Managing Director, TEXCO Limited, The General Manager, TEXCO Ltd. and The Manager, TEXCO Ltd.
Madras High Court · (2003) 10 MAD CK 0157
Constitution of India, 1950 — Article 226
High Courts23 Oct 2003Allowed
Pechimuthupandiyan Vs Sountharrajan Sub Inspector of Police and The State
Madras High Court · (2003) 10 MAD CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Oct 2003Allowed
State Bank of Travancore Vs The State of Tamil Nadu and Others
Madras High Court · (2004) 1 LW 312
Tamil Nadu Apartment Ownership Act, 1994 — Section 8
High Courts23 Oct 2003Dismissed
Tvl. Sumangala Steels Limited Vs The Chairman, Tamil Nadu Sales Tax, Appellate Tribunal, The Appellate Assistant Commissioner and The Deputy Commercial Tax Officer
Madras High Court · (2003) 10 MAD CK 0117
Tamil Nadu General Sales Tax Act, 1959 — Section 55, 55(3)