High Courts14 Nov 2003Dismissed
State of Tamil Nadu Vs R.K. Herbal (P) Ltd. and Others
Madras High Court · (2004) 136 STC 632
Tamil Nadu General Sales Tax Act, 1959 — Section 36(8), 38Tamil Nadu General Sales Tax Rules, 1959 — Rule 52
COURT ARCHIVE
Madras High Court judgments, 2003
2,075 judgments · page 13 of 104
High Courts13 Nov 2003
Arcot. N. Veeraswamy Vs The State of Tamil Nadu The Chief Secretary, Govt. of Tamil Nadu, The Speaker, Tatnil Nadu Legislative Assembly and The Superintendent, Central Prison, Chennai
Madras High Court · (2004) 1 LW(Cri) 442
High Courts13 Nov 2003
Tata Iron and Steel Co. Ltd. Vs Assistant Commissioner (CT) and Others
Madras High Court · (2004) 134 STC 125
Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 12(5)Constitution of India, 1950 — Article 226
High Courts13 Nov 2003Allowed
Pachaimuthu Vs State
Madras High Court · (2003) 11 MAD CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts12 Nov 2003
Commissioner of Income Tax and Another Vs Tamil Nadu Minerals Ltd.
Madras High Court · (2004) 189 CTR 72
Income Tax Act, 1961 — Section 32A
High Courts12 Nov 2003Allowed
V. Panchavarnam Pillai and A. Arumugam Pillai Vs The State of Tamil Nadu
Madras High Court · (2004) WritLR 682
Constitution of India, 1950 — Article 226, 300ALand Acquisition (Tamil Nadu) Rules — Rule 1, 3Land Acquisition Act, 1894 — Section 11, 4, 4(1), 6, 9
High Courts12 Nov 2003
Commissioner of Income Tax Vs Xomox (India) Ltd.
Madras High Court · (2004) 188 CTR 141 : (2004) 271 ITR 228
Income Tax Act, 1961 — Section 145, 43B
High Courts12 Nov 2003
Commissioner of Gift Tax Vs Sree Visalam Chit Fund Ltd.
Madras High Court · (2004) 188 CTR 183
Gift Tax Act, 1958 — Section 4(1)
High Courts12 Nov 2003
Ponnusami Vs The State by Inspector of Police
Madras High Court · (2003) 11 MAD CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Nov 2003Allowed
Ramanujam R. and Others Vs Chief Inspector of Factories and Another
Madras High Court · (2004) 1 LLJ 947
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 107
High Courts12 Nov 2003Allowed
Sundaresan Vs The Deputy Commissioner of Labour (Appeal)
Madras High Court · (2004) 1 CTC 744
Constitution of India, 1950 — Article 226Tamil Nadu Shops and Establishments Act, 1947 — Section 41(1)
High Courts12 Nov 2003Dismissed
Muthuvali and Raja Ganapathi Vs State
Madras High Court · (2003) 11 MAD CK 0006
Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Nov 2003Dismissed
K.P. Govindarajan Vs Secretary, Regional Transport Authority
Madras High Court · (2004) 1 ACC 651 : (2004) 1 CTC 525
Central Motor Vehicles Rules, 1989 — Rule 88(1)
High Courts11 Nov 2003
P. Uthami Vs Erode Municipality and Erode Municipal Council
Madras High Court · (2003) 11 MAD CK 0139
Constitution of India, 1950 — Article 226
High Courts11 Nov 2003Dismissed
Tamil Nadu Civil Supplies Corporation Limited Vs The Inspector of Labour Authority under the Tamil Nadu Industrial Establishment (Conferment of Permanent Status to Workmen) Act, 1981 and The Regional Secretary Tamil Nadu Civil Supplies Corporation Employees Union
Madras High Court · (2003) 11 MAD CK 0104
Constitution of India, 1950 — Article 226
High Courts11 Nov 2003Dismissed
Singaravelu Vs State by Inspector of Police
Madras High Court · (2003) 11 MAD CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)
High Courts11 Nov 2003Dismissed
N. Krishnan Vs Orange Valley Tea Industry and S.K. Raman
Madras High Court · (2004) 1 LW 294 : (2004) 1 MLJ 105
Civil Procedure Code, 1908 (CPC) — Section 11Partnership Act, 1932 — Section 72
High Courts11 Nov 2003Dismissed
Sivananda Steels Ltd. and Another Vs India Cements Capital Finance Ltd., (Formerly known as Aruna Sugars and Finance Ltd.)
Madras High Court · (2004) 1 CTC 346
Arbitration and Conciliation Act, 1996 — Section 9Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22, 22A, 25
High Courts11 Nov 2003Dismissed
Shanmugam Vs N.R. Mani and Another
Madras High Court · AIR 2004 Mad 178 : (2004) 1 CTC 436 : (2004) 1 MLJ 608
High Courts11 Nov 2003
George Oakes Ltd. Vs Commissioner of Wealth-tax
Madras High Court · (2004) 190 CTR 536 : (2004) 267 ITR 677
Wealth Tax Act, 1957 — Section 2